Page No.# 1/4 vs M/S Indian Oil Corporation Ltd. ...
2023 Latest Caselaw 3148 Gua

                                                               Page No.# 1/4

GAHC010027502022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/7316/2021

         M/S M P JALAN AND ANR.
         A PARTNERSHIP FIRM REGD. UNDER THE PROVISIONS OF THE INDIAN
         PARTNERSHIP ACT
          1932
          HAVING ITS REGD. OFFICE AT HIJUGURI
          P.O. AND P.S. AND DIST. TINSUKIA
         ASSAM
          PIN-786125
          REP. BY ITS ONE OF THE PARTNER
          SRI RAJESH JALAN
          S/O. LAXMI NARAYAN JALAN.

         2: RAJESH KUMAR JALAN
         S/O. LT. LAXMI NARAYAN JALAN
          PARTNER OF M/S M P JALAN
          R/O. HOUSE NO.17
          (GAYATRI KUNJ)
          CHITRALEKHA PATH
          NEAR G.N.R.C. HOSPITAL
          SUPER MARKET
          P.O. AND P.S. DISPUR
          KAMRUP (M)
          PIN-781006
         ASSAM.
         VERSUS

         M/S INDIAN OIL CORPORATION LTD. AND 9 ORS.
         INDIAN OIL AOD
          STATE OFFICE (MARKETING DIVISION)
          NOONMATI
          SECTOR-III
          GUWAHATI
          KAMRUP (M)
          PIN-781020
                                                Page No.# 2/4

REP. BY ITS GENERAL MANAGER


2:THE GENERAL MANAGER (RETAIL SALES)

INDIAN OIL AOD
 INDIAN OIL CORPN. LTD.
 INDIAN OIL BHAVAN
 SECTOR-III
 NOONMATI
 GUWAHATI-781020
 KAMRUP (M)
 ASSAM.
 3:THE DEPUTY GENERAL MANAGER (RETAIL SALES)

TINSUKIA DIVISIONAL OFFICE
INDIAN OIL AOD
INDIAN OIL CORPN. LTD.
SRIPURIA ROAD
P.O. AND DIST. TINSUKIA
PIN-786125
ASSAM.
4:THE DIVISIONAL RETAIL SALES HEAD

INDIAN OIL CORPORATION LTD.
 TINSUKIA DIVISIONAL OFFICE
 PIN-786125
 TINSUKIA
 ASSAM.
 5:ISWAR PARSAD JALAN
S/O. LT. MAHABIR PRASAD JALAN
 R/O. OPPOSITE NEW TINSUKIA RAILWAY STATION
 P.O. HIJUGURI
 TINSUKIA
 ASSAM
 PIN-786125.
 6:SURESH KUMAR JALAN
C/O. M/S M.P. JALAN
 OPPOSITE HIJUGURI POLICE OUTPOST
 P.O. HIJUGURI
 TINSUKIA
 ASSAM
 PIN-786125.
 7:SANJAY KUMAR JALAN
C/O. JANTA MEDICOS
 A.T ROAD
 NA POKURI RAILWAY GATE
 TINSUKIA
                                                                       Page No.# 3/4

           PIN-786125.
           8:RAMESH KUMAR JALAN

           R/O. 22 TRANSPORT NAGAR
           BEHIND HOTEL BROADWAY INN
           P.O. TRANSPORT NAGAR
           JAIPUR-302003
           RAJASTHAN.
           9:SMT. SHANTI DEVI JALAN
           C/O. SHANTI SUPERMARKET
           OPPOSITE OF TINIKUNIA PUKHURI
           GNB ROAD
           P.O. PRAKASH BAZAR
           TINSUKIA-786125.
           10:SMT. AMITA GOYAL

           C/O. DR. PANKAJ GOEL
           PARBOTIA FEEDER ROAD
           NEAR A R WINE SHOP
           PARBOTIA
           TINSUKIA-786125
           ASSAM.
           ------------
           For the Petitioner(s)       : Mr. M. G. Rahul, Advocate
                                       : Mr. D. M. Nath, Advocate

           For the Respondent(s)       : Mr. S. Islam, Advocate




                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                    ORDER

Date : 16.08.2023

1. Mr. S. Islam, the learned counsel appearing on behalf of the Respondent Nos. 7 to 10 submits that the entire edifice of the case of the Petitioners which is the judgment and order dated 01.02.2021 passed in WP(C) No.3549/2020 has been put to challenge before the Division Bench of this Court in Writ Appeal No.85/2022. The said Writ Appeal is still pending and the outcome of the said Writ Appeal would have a bearing on the instant writ petition.

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2. Taking into account the above, this Court directs the Registry of this Court to list this matter on 20.11.2023.

3. On the next date, the parties shall apprise this Court as regards the status of the said Writ Appeal.

JUDGE

Comparing Assistant