Gauhati High Court
Icici Lombard General Insurance ... vs Barasa Basfor And 5 Ors on 14 August, 2023
Page No.# 1/4
GAHC010169642023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2346/2023
in
MACApp./319/2023
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AT SHRI SIDDHI VINAYAK GANAPATI
MANDIR
ICICI LAMBARD HOUSE 414
P. BALU MARG
SVS ROAD
PRABHADEVI
MUMBAI- 400025 AND ITS BRANCH OFFICE AR 3RD FLOOR
KAMAKHYA TOWER
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI- 781022
REP. BY THE LEGAL MANAGER.
VERSUS
BARASA BASFOR AND 5 ORS.
W/O LATE RAMA BASFOR @ BASFAR
VILL.- WARD NO. 13
LAKHIMPUR
P.S.- NORTH LAKHIMPUR
DIST.- LAKHIMPUR
ASSAM
PIN- 787001. PRESENT R/O C/O SUKUR LASKAR
RESIDENT OF DATALPARA
NATUN BASTI
P.S.- FATASIL AMBARI
DIST.- KAMRUP (M)
ASSAM
PIN- 781025.
Page No.# 2/4
2:RIYA BASFAR
D/O LATE RAMA BASFOR @ BASFAR
VILL.- WARD NO. 13
LAKHIMPUR
P.S.- NORTH LAKHIMPUR
DIST.- LAKHIMPUR
ASSAM
PIN- 787001.
PRESENT R/O C/O SUKUR LASKAR
RESIDENT OF DATALPARA
NATUN BASTI
P.S.- FATASIL AMBARI
DIST.- KAMRUP (M)
ASSAM
PIN- 781025.
(BEING MINOR
REP. BY RESPONDENT NO. 1)
3:SAMIR BASFOR
S/O LATE RAMA BASFOR @ BASFAR
VILL.- WARD NO. 13
LAKHIMPUR
P.S.- NORTH LAKHIMPUR
DIST.- LAKHIMPUR
ASSAM
PIN- 787001.
PRESENT R/O C/O SUKUR LASKAR
RESIDENT OF DATALPARA
NATUN BASTI
P.S.- FATASIL AMBARI
DIST.- KAMRUP (M)
ASSAM
PIN- 781025.
(BEING MINOR
REP. BY RESPONDENT NO. 1)
4:LAKHI BASFAR
S/O MAHAJAN BASFAR
VILL.- WARD NO. 13
LAKHIMPUR
P.S.- NORTH LAKHIMPUR
DIST.- LAKHIMPUR
ASSAM
PIN- 787001.
PRESENT R/O C/O SUKUR LASKAR
RESIDENT OF DATALPARA
NATUN BASTI
Page No.# 3/4
P.S.- FATASIL AMBARI
DIST.- KAMRUP (M)
ASSAM
PIN- 781025.
(BEING MINOR
REP. BY RESPONDENT NO. 1)
5:MD. ASHISH @ ASHIS AHMED
S/O LATE MAHAMMAD ALI
R/O NO. 1 RANGAJAN
P.O.- RANGAJAN BORBIL
P.S.- NORTH LAKHIMPUR
DIST.- LAKHIMPUR
ASSAM
PIN- 787051.
6:ANOWARA @ ANOWAR HUSSAIN
S/O LATE ABDUL RAHMAN
R/O NALKANTA BOWALGURI
P.O.- BOGOLIJAN
P.S.- LAKHIMPUR
DIST.- LAKHIMPUR
ASSAM
PIN- 787031.
------------
Advocate for : MR T KALITA
Advocate for : appearing for BARASA BASFOR AND 5 ORS.
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
14.08.2023
Head Shri T. Kalita, learned counsel for the applicant, who by means of the
application has prayed for stay of the judgment and award dated 04.05.2023 passed
by the learned MACT No. 2, Kamrup (M) in MAC Case No. 2319/2019. The appeal
preferred against the judgment has been admitted today i.e. 14.08.2023 in the
connected MACApp./319/2023.
Shri Kalita, learned counsel for the applicant submits that there are good ground
of appeal which is likely to succeed.
Page No.# 4/4
Considering that the award has been passed by the learned MACT No. 2, Kamrup
(M) that too in a death case, this Court is inclined to pass a conditional order of stay.
It is accordingly directed that pending disposal of the appeal, the impugned judgment
and award dated 04.05.2023 passed by the learned MACT No. 2, Kamrup (M) in MAC
Case No. 2319/2019 shall remain suspended, subject to the condition of deposit of
50% of the awarded amount in the Registry of this Court within a period of 2(two)
months from today.
The IA accordingly stands disposed of.
JUDGE
Comparing Assistant
