Page No.# 1/3 vs On The Death Of Rukun Rabha His ...
2023 Latest Caselaw 3108 Gua

                                                                Page No.# 1/3

GAHC010055392020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1785/2020

         THE GENERAL MANAGER AND ANR.
         NORTH EAST FRONTIER RAILWAY, MALIGAON, GUWAHATI-11, ASSAM.

         2: DEPUTY CHIEF ENGINEER (CONSTRUCTION)
          NORTH EAST FRONTIER RAILWAY
          MALIGAON
          GUWAHATI-11(ASSAM

         VERSUS

         ON THE DEATH OF RUKUN RABHA HIS LEGAL HEIRS AND ANR.
         GOALPARA

         1.1:BINDUMOTI RABHA
         W/O. LATE RUKUN RABHA
          R/O. VILL. MANIKGONJ
          P.S. DUDHNOI
          DIST. GOALPARA
         ASSAM

         1.2:DEWALI RABHA
          D/O. LATE RUKUN RABHA
          R/O. VILL. MANIKGONJ
          P.S. DUDHNOI
          DIST. GOALPARA
         ASSAM

         1.3:HEWALI RABHA
          D/O. LATE RUKUN RABHA
          R/O. VILL. MANIKGONJ
          P.S. DUDHNOI
          DIST. GOALPARA
         ASSAM
                                                                  Page No.# 2/3

            1.4:TULTULI RABHA
             D/O. LATE RUKUN RABHA
             R/O. VILL. MANIKGONJ
             P.S. DUDHNOI
             DIST. GOALPARA
            ASSAM

            1.5:RUNIMA RABHA
             D/O. LATE RUKUN RABHA
             R/O. VILL. MANIKGONJ
             P.S. DUDHNOI
             DIST. GOALPARA
            ASSAM

            1.6:BAJITYA RABHA
             S/O. LATE RUKUN RABHA
             R/O. VILL. MANIKGONJ
             P.S. DUDHNOI
             DIST. GOALPARA
            ASSAM

            1.7:RAJIB RABHA
             S/O. LATE RUKUN RABHA
             R/O. VILL. MANIKGONJ
             P.S. DUDHNOI
             DIST. GOALPARA
            ASSAM

            1.8:JYONTI RABHA
             D/O. LATE RUKUN RABHA
             R/O. VILL. MANIKGONJ
             P.S. DUDHNOI
             DIST. GOALPARA
            ASSAM

            2:THE STATE OF ASSAM
            TO BE REPRESENTED BY THE DEPUTY COMMISSIONER CUM
            COLLECTOR
             GOALPARA
             DIST. GOALPARA
            ASSAM

Advocate for the Petitioner   : MR G GOSWAMI

Advocate for the Respondent : MR Z HUSSAIN (R-1,2,3,4,5,6,7,8)
                                                                              Page No.# 3/3


                                    BEFORE
                   HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                          ORDER

14.08.2023 Heard Shri G. Goswami, learned counsel for the applicants whereas Shri Z. Hussan, learned counsel is present for the private respondents.

It is submitted that similar matters were heard and judgment is reserved.

List after a month to enable the learned counsel to apprise the outcome of the case.

JUDGE

Comparing Assistant