Citation : 2023 Latest Caselaw 3067 Gua
Judgement Date : 11 August, 2023
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GAHC010164412023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/2300/2023
HAZRAT ALI AND 10 ORS.
S/O LT. MADU MULLAH R/O VILL. NADIAPARA MOUZA TITAPANI P.S
KALGACHIA DIST. BARPETA ASSAM PIN 781319
2: SHAMEZ ALI
S/O LT. MADU MULLAH R/O VILL. NADIAPARA MOUZA TITAPANI P.S
KALGACHIA DIST. BARPETA ASSAM PIN 781319
3: SOMELA BEGUM
W/O LT. MADU MULLAH R/O VILL. NADIAPARA MOUZA TITAPANI P.S
KALGACHIA DIST. BARPETA ASSAM PIN 781319
4: SAZEDA BEGUM @ SAZEDA KHATUN
D/O LT. MADU MULLAH R/O VILL. NADIAPARA MOUZA TITAPANI P.S
KALGACHIA DIST. BARPETA ASSAM PIN 781319
5: ABEDA BEGUM @ ABEDA KHATUN
D/O LT. MADU MULLAH R/O VILL. NADIAPARA MOUZA TITAPANI P.S
KALGACHIA DIST. BARPETA ASSAM PIN 781319
6: ABDUL HAKIM @ HAKIMUDDIN MULLAH
S/O LT. GADU MULLAH R/O VILL. NADIAPARA MOUZA TITAPANI P.S
KALGACHIA DIST. BARPETA ASSAM PIN 781319
7: HASEM ALI
S/O LT. GADU MULLAH R/O VILL. NADIAPARA MOUZA TITAPANI P.S
KALGACHIA DIST. BARPETA ASSAM PIN 781319
8: ABUL KASEM
S/O LT. GADU MULLAH R/O VILL. NADIAPARA MOUZA TITAPANI P.S
KALGACHIA DIST. BARPETA ASSAM PIN 781319
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9: ACHIYA KHATUN
D/O LT. GADU MULLAH R/O VILL. NADIAPARA MOUZA TITAPANI P.S
KALGACHIA DIST. BARPETA ASSAM PIN 781319
10: REJIA KHATUN
D/O LT. GADU MULLAH R/O VILL. NADIAPARA MOUZA TITAPANI P.S
KALGACHIA DIST. BARPETA ASSAM PIN 781319
11: JARINA KHATUN
S/O LT. GADU MULLAH R/O VILL. NADIAPARA MOUZA TITAPANI P.S
KALGACHIA DIST. BARPETA ASSAM PIN 781319
VERSUS
RABIA KHATUN AND ORS.
D/O LT. ADU MULLAH W/O AZAHAR ALI R/O VILL. PURBA JAPIA P.O.
MADRASSAPARA P.S MERERCHAR DIST. BONGAIGAON ASSAM PIN 783384
2.1:LEGAL HEIRS OF LT. RAHIMAN NESSA RAHIM BADSHA
S/O LT. SORHAB ALI R/O VILL. PURBA JAPIA P.O. MADRASSAPARA P.S
MERERCHAR DIST. BONGAIGAON ASSAM PIN 783384
2.2:SOHIDUL ISLAM
S/O LT. SORHAB ALI R/O VILL. PURBA JAPIA P.O. MADRASSAPARA P.S
MERERCHAR DIST. BONGAIGAON ASSAM PIN 783384
2.3:SABIRAN NESSA
D/O LT. SORHAB ALI R/O VILL. PURBA JAPIA P.O. MADRASSAPARA P.S
MERERCHAR DIST. BONGAIGAON ASSAM PIN 783384
2.4:ANOWARA KHATUN
D/O LT. SORHAB ALI R/O VILL. PURBA JAPIA P.O. MADRASSAPARA P.S
MERERCHAR DIST. BONGAIGAON ASSAM PIN 783384
3:JABEDA KHATUN
D/O LT. ADU MULLAH W/O ABDUL KARIM R/O VILL. PURBA JAPIA P.O.
MADRASSAPARA P.S MERERCHAR DIST. BONGAIGAON ASSAM PIN 783384
4:SAKINA KHATUN
D/O LT. ADU MULLAH W/O AMZAD ALI R/O VILL. PURBA JAPIA P.O.
MADRASSAPARA P.S MERERCHAR DIST. BONGAIGAON ASSAM PIN 783384
5:AMZAD ALI
S/O LT. AMIRUDDIN R/O VILL. NADIAPARA P.O. BALAGAON MOUZA
TITAPANI P.S KALGACHIA DIST. BARPETA PIN 781319 ASSAM
6:SOYED ALI MANDAL
S/O LT JALAL MANDAL R/O VILL. NADIAPARA P.O. BALAGAON MOUZA
TITAPANI P.S KALGACHIA DIST. BARPETA PIN 781319 ASSAM
7:RAHMAT ALI
S/O LT MOFIZUDDIN R/O VILL. NADIAPARA P.O. BALAGAON MOUZA
TITAPANI P.S KALGACHIA DIST. BARPETA PIN 781319 ASSAM
8:TASER ALI
S/O LT. HAYET ALI R/O VILL. NADIAPARA P.O. BALAGAON MOUZA
TITAPANI P.S KALGACHIA DIST. BARPETA PIN 781319 ASSAM
9:SANGSHER ALI
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S/O LT. HAYET ALI R/O VILL. NADIAPARA P.O. BALAGAON MOUZA
TITAPANI P.S KALGACHIA DIST. BARPETA PIN 781319 ASSAM
10:SHAJAHAN ALI
S/O LT HAYET ALI R/O VILL. NADIAPARA P.O. BALAGAON MOUZA
TITAPANI P.S KALGACHIA DIST. BARPETA PIN 781319 ASSAM
11:ABBAS ALI
S/O LT. HAYET ALI R/O VILL. NADIAPARA P.O. BALAGAON MOUZA
TITAPANI P.S KALGACHIA DIST. BARPETA PIN 781319 ASSAM
12:SHAMSUL
S/O LT. HAYET ALI R/O VILL. NADIAPARA P.O. BALAGAON MOUZA
TITAPANI P.S KALGACHIA DIST. BARPETA PIN 781319 ASSAM
13:NUR HAQUE
S/O LT. SAKIR UDDIN R/O VILL. NADIAPARA P.O. BALAGAON MOUZA
TITAPANI P.S KALGACHIA DIST. BARPETA PIN 781319 ASSAM
14:JOHURUDDIN
S/O LT. SAKIR UDDIN R/O VILL. NADIAPARA P.O. BALAGAON MOUZA
TITAPANI P.S KALGACHIA DIST. BARPETA PIN 781319 ASSAM
15:NURJAHAN
W/O LT. SAKRI UDDIN R/O VILL. NADIAPARA P.O. BALAGAON MOUZA
TITAPANI P.S KALGACHIA DIST. BARPETA PIN 781319 ASSAM
16:SANOWARA
D/O LT. FAZAR ALI R/O VILL. NADIAPARA P.O. BALAGAON MOUZA
TITAPANI P.S KALGACHIA DIST. BARPETA PIN 781319 ASSAM
17:SOMED ALI
S/O LT. FAZAR ALI R/O VILL. NADIAPARA P.O. BALAGAON MOUZA
TITAPANI P.S KALGACHIA DIST. BARPETA PIN 781319 ASSAM
18:BASER ALI
S/O LT. BILAT ALI R/O VILL. NADIAPARA P.O. BALAGAON MOUZA TITAPANI
P.S KALGACHIA DIST. BARPETA PIN 781319 ASSAM
------------
Advocate for : MR. I H LASKAR
Advocate for : appearing for RABIA KHATUN AND ORS.
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BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
11.08.2023 Since the connected regular second appeal has been admitted for hearing, the Judgment and Order dated 06.06.2023 and decree dated 14.06.2023 passed by the learned Civil Judge, Barpeta, in Title Appeal No. 59/2022 affirming the Judgment dated 21.10.2022 and Decree dated 26.10.2022 by the learned Munsiff No. 2, Barpeta in TS No. 15/2017 shall remain stayed till disposal of the appeal.
The IA(C) stands disposed of.
JUDGE
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