Page No.# 1/2 vs Mrinal Kant6I Kar And 3 Ors
2023 Latest Caselaw 3065 Gua

                                                                   Page No.# 1/2

GAHC010165342023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                             I.A.(Civil)/2333/2023

         SANJIB BISWAS @ SANJIB ROY BISWAS @ PINKU ROY BISWAS AND 2 ORS.
         S/O LT. SATYENDRA BHUSON BISWAS @ SATYENDRA BHUSAN ROY
         BISWAS @ SATYA BHUSAN BISWAS R/O VILL. MUNDAMALA P.O. AND P.S
         PATHARKANDI DIST. KARIMGANJ ASSM PIN 788724

         2.1: ON THE DEATH OF RAM NARAYAN BANERJEE HIS LEGAL HEIRS RAJIB
         BANERJEE
         R/O VILL. MUNDAMALA P.O. AND P.S. PATHERKANDI DIST KARIMGANJ
         ASSAM PIN 788724

         2.2: RAHUL BENERJEE
         R/O VILL. MUNDAMALA P.O. AND P.S. PATHERKANDI DIST KARIMGANJ
         ASSAM PIN 788724

         2.3: RHITAM BANERJEE
         R/O VILL. MUNDAMALA P.O. AND P.S. PATHERKANDI DIST KARIMGANJ
         ASSAM PIN 788724

         2.4: RATUL BENERJEE
         R/O VILL. MUNDAMALA P.O. AND P.S. PATHERKANDI DIST KARIMGANJ
         ASSAM PIN 788724

         2.5: RAJASHI BENERJEE
         R/O VILL. MUNDAMALA P.O. AND P.S. PATHERKANDI DIST KARIMGANJ
         ASSAM PIN 788724

         3: SUKHOMONI SHARMA
         S/O LT. NITYANANDA SHARMA R/O PATERKANDI TOWN (MUNDAMALA)
         ASSAM PIN 788724
         VERSUS

         MRINAL KANT6I KAR AND 3 ORS.
         S/O PRABIR CHANDRA KAR R/O VILL. MUNDAMALA P.O. AND P.S
                                                                             Page No.# 2/2

           PATHARKANDI DIST. KARIMGANJ ASSM PIN 788724

           2:MIRA DEY
           W/O LT. SUDHENDU BINODE DEY R/O VILL. MUNDAMALA P.O. AND P.S.
           PATHARKANDI DIST. KARIMGANJ ASSAM PIN 788724
            3:THE STATE OF ASSAM
           REP. BY THE DEPUTY COMMISSIONER DIST. KARIMGANJ ASSAM PI 788724
            4:THE SUB REGISTRAR
           PATHARKANDI P.O. AND P.S PATHARKANDI DIST KARIMGANJ ASSAM PIN
           788724
            ------------
           Advocate for : MR. A C SARMA
           Advocate for : appearing for MRINAL KANT6I KAR AND 3 ORS.



                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

11.08.2023 Since the connected regular second appeal has been admitted for hearing, the Judgment and Decree passed by the District Judge, Karimganj in Title Appeal No. 05/2019 on 23.08.2022 and 03.04.2023 arising out of Judgment and Decree dated 11- 12-2018 passed by the Civil Judge, Karimganj in Title Suit No. 10/2012 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant