Sakwat Hussain vs The State Of Assam And 3 Ors
2023 Latest Caselaw 3021 Gua

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GAHC010252962018




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/8352/2018

            SAKWAT HUSSAIN
            S/O LATE AMZAD HUSSAIN
            VILL AND P.O. KAKRIPARA
            P.S. MANKACHAR
            DIST . DHUBRI, ASSAM.



            VERSUS

            THE STATE OF ASSAM AND 3 ORS.
            TO BE REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF
            ASSAM,
            ANIMAL HUSBANDRY AND VETERINARY DEPARTMENT,
            DISPUR, GUWAHATI -06.

            2:THE OFFICER-IN-CHARGE

             INTENSIVE CATTLE DEVELOPMENT PROJECT
             ASSAM

            3:THE DISTRICT ANIMAL HUSBANDRY AND VETERINARY OFFICER

             KOKRAJHAR
             ASSAM

            4:THE DISTRICT LEVEL SELECTION COMMITTEE
             FOR COMPASSIONATE APPOINTMENT

            ( TO BE REP. BY ITS CHAIRMAN-CUM- DEPUTY COMMISSIONER
             ASSAM

Advocate for the Petitioner   : MR A R BHUYAN
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Advocate for the Respondent : GA, ASSAM




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                          ORDER

09.08.2023 It is submitted by the learned counsels that a writ appeal by the State against the Judgment and Order dated 30.01.2023 passed in W.P.(C) No. 1646/2022 (Bhaskar Konwar Vs- The State of Assam & Ors) and other bunch of writ petitions is presently under consideration by a Division Bench of the Court.

Accordingly, the matter be listed on 23.08.2023.

JUDGE

Comparing Assistant