Mridul Gogoi vs The State Of Assam
2023 Latest Caselaw 3017 Gua

Citation : 2023 Latest Caselaw 3017 Gua
Judgement Date : 9 August, 2023

Gauhati High Court

Mridul Gogoi vs The State Of Assam on 9 August, 2023

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GAHC010097422020




                           THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : CRL.A(J)/57/2020

           MRIDUL GOGOI
           LAKHIMPUR, ASSAM.

           VERSUS

           THE STATE OF ASSAM
           REP. BY PP, ASSAM.

      For the appellant      :    Mr. R. Sarma, Amicus Curiae
       For the respondents   :    Ms. S. Jahan, Addl. PP, Assam

Ms. K. Phukan, legal aid counsel for respondent No.2.

-BEFORE-

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND 09-08-2023

Arguments heard.

Judgment reserved.

JUDGE CHIEF JUSTICE Comparing Assistant

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