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Prasanta Dhar vs The State Of Assam And 4 Ors
2023 Latest Caselaw 3014 Gua

Citation : 2023 Latest Caselaw 3014 Gua
Judgement Date : 9 August, 2023

Gauhati High Court
Prasanta Dhar vs The State Of Assam And 4 Ors on 9 August, 2023
                                                               Page No.# 1/2

GAHC010064092023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1718/2023

         PRASANTA DHAR
         S/O- LATE KAJAL DHAR ,
         R/O- R. K MISION ROAD, WARD NO- 16,
         P.O- BIDYAPARA, P.S- DHUBRI, DIST- DHUBRI, ASSAM



         VERSUS

         THE STATE OF ASSAM AND 4 ORS
         REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
         DEPARTMENT OF TRANSPORT, DISPUR, GUWAHATI-6

         2:THE DIRECTOR
          INLAND WATER TRANSPORT
         ASSAM
          ULUBARI
          GUWAHATI
          PIN-781007

         3:THE EXECUTIVE ENGINEER
          INLAND WATER TRANSPORT DIVISION
         ASSAM
          ULUBARI
          GUWAHATI
          PIN-781007

         4:THE DISTRICT LEVEL COMMITTEE
          REP BY THE DEPUTY COMMISSIONER
          DHUBRI
          PIN-783301

         5:THE STATE LEVEL COMMITTEE
         ASSAM
                                                                        Page No.# 2/2

             REP. BY ITS CHAIRMAN
             THE CHIEF SECRETARY
             GOVT. OF ASSAM
             DISPUR
             GUWAHATI-06

            6:THE CHIEF ENGINEER
            WATER RESOURSE DEPARTMENT

            GOVERNMENT OF ASSA

Advocate for the Petitioner   : MR D K ROY

Advocate for the Respondent : SC, TRANSPORT




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                         ORDER

09.08.2023 It is submitted by the learned counsels that a writ appeal by the State against the Judgment and Order dated 30.01.2023 passed in W.P.(C) No. 1646/2022 (Bhaskar Konwar Vs- The State of Assam & Ors) and other bunch of writ petitions is presently under consideration by a Division Bench of the Court.

Accordingly, the matter be listed on 23.08.2023.

JUDGE

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