Sri Moneswar Das vs Mrs. Nilima Das And Anr
2023 Latest Caselaw 2983 Gua

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GAHC010207802019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.A./400/2019

            SRI MONESWAR DAS
            S/O- LATE KALIRAM DAS, R/O- VILL.- KULHATI (BORBILCHUPA), P.S.
            HAJO, P.O. KULHATI, DIST.- KAMRUP, PIN- 781104, ASSAM.



            VERSUS

            MRS. NILIMA DAS AND ANR
            W/O- SRI MADAN DAS, VILL.- KULHATI (BORBILCHUPA), P.S. HAJO, P.O.
            KULHATI, DIST.- KAMRUP, ASSAM, PIN- 781104, ASSAM.

            2:THE STATE OF ASSAM
             REP. BY THE P.P.
            ASSAM

Advocate for the Petitioner   : MR. S K BHATTACHARYYA

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA
                      HONOURABLE MR. JUSTICE KARDAK ETE

                                          ORDER

Date : 08.08.2023 (K.R. Surana, J)

Heard Mr. A.C. Sarma, learned senior counsel, assisted by Mr. S. Das, learned counsel for the appellant. Also heard Mr. D. Das, learned APP appearing Page No.# 2/2

for the State.

Argument is concluded.

Judgment reserved.

                      JUDGE      JUDGE




Comparing Assistant