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Raju Kumar Deka@ Raju Kumar Bora vs Stateof Assam
2023 Latest Caselaw 2957 Gua

Citation : 2023 Latest Caselaw 2957 Gua
Judgement Date : 7 August, 2023

Gauhati High Court
Raju Kumar Deka@ Raju Kumar Bora vs Stateof Assam on 7 August, 2023
                                                                   Page No.# 1/1

GAHC010003262018




                           THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.A./51/2018

            RAJU KUMAR DEKA@ RAJU KUMAR BORA
            SON OF LATE LALITDEKA VILLAGE PAMILAGARH P.S. KACHUA
            P.O.SIMALUGURI, PIN 782426 DIST NAGAON, ASSAM
                                 VERSUS
            STATEOF ASSAM
            REP. BY ,PP .ASSAM
            2:SRI NIRMAL CHANDRA KAKATI
            AB II OF POLICE
             I/C BLFR P.P PS -DIPHU DIST -KARBI ANGLONG 78246

Advocate for the Petitioner : MR. S C KEYAL
Advocate for the Respondent : PP, ASSAM

                                 BEFORE
                     HONOURABLE THE CHIEF JUSTICE
              HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                        ORDER

Date : 07.08.2023

Arguments heard. Judgment is reserved.

JUDGE CHIEF JUSTICE

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