Sakwat Hussain vs The State Of Assam And 3 Ors
2023 Latest Caselaw 2893 Gua

                                                                    Page No.# 1/2

GAHC010252962018




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/8352/2018

            SAKWAT HUSSAIN
            S/O LATE AMZAD HUSSAIN
            VILL AND P.O. KAKRIPARA
            P.S. MANKACHAR
            DIST . DHUBRI, ASSAM.



            VERSUS

            THE STATE OF ASSAM AND 3 ORS.
            TO BE REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF
            ASSAM,
            ANIMAL HUSBANDRY AND VETERINARY DEPARTMENT,
            DISPUR, GUWAHATI -06.

            2:THE OFFICER-IN-CHARGE

             INTENSIVE CATTLE DEVELOPMENT PROJECT
             ASSAM

            3:THE DISTRICT ANIMAL HUSBANDRY AND VETERINARY OFFICER

             KOKRAJHAR
             ASSAM

            4:THE DISTRICT LEVEL SELECTION COMMITTEE
             FOR COMPASSIONATE APPOINTMENT

            ( TO BE REP. BY ITS CHAIRMAN-CUM- DEPUTY COMMISSIONER
             ASSAM

Advocate for the Petitioner   : MR A R BHUYAN
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Advocate for the Respondent : GA, ASSAM




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                          ORDER

04.08.2023 The matter is deferred till 09.08.2023 as it is submitted by the learned Government Counsel that the departmental appeal preferred by the Department against the judgment and order dated 30.01.2023 passed in WP(C) No. 1646/2021 and other connected writ petitions are presently pending before the Division Bench of this Court

Accordingly the matter be listed on 09.08.2023 on which date the status of the writ appeal pending before the Division Bench.

Ms. M Kataki, learned counsel for the respondent and Mr. D. Bora, learned counsel for the respondent No. 4 are present.

JUDGE

Comparing Assistant