Gauhati High Court
Icici Lombard General Insurance ... vs Bandrana Chutia And 3 Ors on 28 April, 2023
Page No.# 1/4
GAHC010059532023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./132/2023
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AT SIDDHI VINAYAK GANAPATI
MANDIR, ICICI LAMBARD HOUSE 414, P. BALU MARG, SVS ROAD,
PRABHADEVI, MUMBAI- 400024 AND ITS BRANCH OFFICE AR 3RD FLOOR,
KAMAKHYA TOWER, G.S. ROAD, CHRISTIAN BASTI, GUWAHATI- 781005,
REP. BY THE LEGAL MANAGER.
VERSUS
BANDRANA CHUTIA AND 3 ORS.
W/O LATE KESHAV @ KESHAB CHUTIA,
VILL.- KEKURI MADHUPUR, P.S.- DHAKUAKHANA, DIST.- LAKHIMPUR,
ASSAM, PIN- 787055.
PRESENT RESIDENTS OF- C/O MONOWARA KHATUN,
R/O KATAHBARI,
P.S.- GARCHUK,
DIST.- KAMRUP (M), ASSAM, PIN- 781035.
2:PRITAM CHUTIA
S/O LATE KESHAV @ KESHAB CHUTIA
VILL.- KEKURI MADHUPUR
P.S.- DHAKUAKHANA
DIST.- LAKHIMPUR
ASSAM
PIN- 787055.
PRESENT RESIDENTS OF- C/O MONOWARA KHATUN
R/O KATAHBARI
P.S.- GARCHUK
Page No.# 2/4
DIST.- KAMRUP (M)
ASSAM
PIN- 781035.
3:BABUL DOLEY
S/O JAYANTA DOLEY
VILL.- GAMCHUK
P.O.- ACHERAKATA BALIJAN
P.S.- LAKHIMPUR
DIST.- LAKHIMPUR
ASSAM
PIN- 787052.
4:BIRANATH PATIR
S/O LATE MRTON PATIR
VILL.- MAINAPARA
P.O.- MAINAPARA
P.S.- DHEMAJI
DIST.- DHEMAJI
ASSAM
PIN- 787026
Advocate for the Petitioner : MR T KALITA
Advocate for the Respondent : FOR CAVEATOR
Linked Case : I.A.(Civil)/959/2023
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
HAVING ITS REGISTERED OFFICE AT SIDDHI VINAYAK GANAPATI MANDIR
ICICI LAMBARD HOUSE 414
P. BALU MARG
SVS ROAD
PRABHADEVI
MUMBAI- 400024 AND ITS BRANCH OFFICE AR 3RD FLOOR
Page No.# 3/4
KAMAKHYA TOWER
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI- 781005
REP. BY THE LEGAL MANAGER.
VERSUS
BANDRANA CHUTIA AND 3 ORS.
W/O LATE KESHAV @ KESHAB CHUTIA
VILL.- KEKURI MADHUPUR
P.S.- DHAKUAKHANA
DIST.- LAKHIMPUR
ASSAM
PIN- 787055. PRESENT RESIDENTS OF- C/O MONOWARA KHATUN
R/O KATAHBARI
P.S.- GARCHUK
DIST.- KAMRUP (M)
ASSAM
PIN- 781035.
2:PRITAM CHUTIA
S/O LATE KESHAV @ KESHAB CHUTIA
VILL.- KEKURI MADHUPUR
P.S.- DHAKUAKHANA
DIST.- LAKHIMPUR
ASSAM
PIN- 787055.
PRESENT RESIDENTS OF- C/O MONOWARA KHATUN
R/O KATAHBARI
P.S.- GARCHUK
DIST.- KAMRUP (M)
ASSAM
PIN- 781035.
3:BABUL DOLEY
S/O JAYANTA DOLEY
VILL.- GAMCHUK
P.O.- ACHERAKATA BALIJAN
P.S.- LAKHIMPUR
Page No.# 4/4
DIST.- LAKHIMPUR
ASSAM
PIN- 787052.
4:BIRANATH PATIR
S/O LATE MRTON PATIR
VILL.- MAINAPARA
P.O.- MAINAPARA
P.S.- DHEMAJI
DIST.- DHEMAJI
ASSAM
PIN- 787026.
------------
Advocate for : MR T KALITA
Advocate for : FOR CAVEATOR appearing for BANDRANA CHUTIA AND 3 ORS.
BEFORE
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
Date : --28.04.2023
Heard Mr. T. Kalita, learned counsel for the applicant. Also heard Mr. K. Ali, learned counsel for the
respondent Nos. 1 & 2.
This application under Order XLI, Rule 5 of the Code of Civil Procedure (1908) has been filed praying
for staty of operation of the impugned judgment and order dated 23.12.2022 passed by the learned
Member, Motor Accident Claims Tribunal No. 2, Kamrup (M), Guwahati in MAC Case No.
1579/2019.
As the appeal is admitted, the prayer of the applicant is allowed. Accordingly, the operation of the
impugned order dated 23.12.2022 is stayed subject to payment of 50% of the awarded amount before
the Registry.
The I.A. (Civil) stands disposed of.
JUDGE
Comparing Assistant
