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Shohidul Islam vs Mehera Khatun
2023 Latest Caselaw 1656 Gua

Citation : 2023 Latest Caselaw 1656 Gua
Judgement Date : 27 April, 2023

Gauhati High Court
Shohidul Islam vs Mehera Khatun on 27 April, 2023
                                                                       Page No.# 1/2

GAHC010018522021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : Crl.Rev.P./239/2021

            SHOHIDUL ISLAM
            S/O. BILLAL HUSSAIN, VILL. NO.3 SOUTH RANGAPANI, P.O. BADLA
            BAZAR, P.S. BOKO, DIST. KAMRUP(R), ASSAM, PIN- 781127



            VERSUS

            MEHERA KHATUN
            D/O. AFSAR ALI, VILL. NO.2 SOUTH RANGAPANI, P.O. BADLA BAZAR, P.S.
            BOKO, DIST. KAMRUP(R), ASSAM, PIN- 781127



Advocate for the Petitioner   : MR. M U MAHMUD

Advocate for the Respondent : MR. M A SHEIKH




            WITH

             I.A.(Crl.)/318/2022

            MEHERA KHATUN
            D/O. AFSAR ALI
            VILL. NO.2 SOUTH RANGAPANI
            P.O. BADLA BAZAR
            P.S. BOKO
            DIST. KAMRUP(R)
            ASSAM
            PIN- 781127
                                                                         Page No.# 2/2



            VERSUS

           SHOHIDUL ISLAM
           S/O BILLAL HUSSAIN
           R/O VILLAGE NO. 3 SOUTH RANGAPANI
           P.O. BADLA BAZAR
           P.S. BOKO
           DISTRICT KAMRUP
           ASSAM
           PIN-781127.


           ------------
           Advocate for : MR. M HOSSAIN
           Advocate for : MR. M U MAHMUD appearing for SHOHIDUL ISLAM



                                 BEFORE
               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                     ORDER

27.04.2023

Heard Mr. M.U.Mahmud, learned counsel appearing for the petitioner. Also heard Mr. M. Rahman, learned counsel appearing on behalf of the respondent.

Hearing concluded.

Judgment reserved.

I.A. (Crl.) 318/2022 shall be disposed of, along with the main case.

JUDGE

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