Jitu Roy vs The State Of Assam And Anr
2023 Latest Caselaw 1645 Gua

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GAHC010046482022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                    Case No. : Crl.A./41/2022

            JITU ROY
            S/O DHARMESWAR ROY
            RESIDENT OF VILLAGE BICHANDOI. GOLAKGANJ, DIST DHUBRI, ASSAM



            VERSUS

            THE STATE OF ASSAM AND ANR.
            REPRESENTED BY PP ASSAM

            2:SRI NARESH BASUMATARY
             S/O LATE BALURAM BASUMOTARY
            VILLAGE JOYMAGURI
             PS GOSSAIGAON
             DIST KOKRAJHAR
            ASSA

Advocate for the Petitioner   : MR. K BHATTACHARJEE

Advocate for the Respondent : PP, ASSAM




             Linked Case : I.A.(Crl.)/106/2022

            JITU ROY
            S/O DHARMESWAR ROY RESIDENT OF VILLAGE BICHANDOI. GOLAKGANJ
             DIST DHUBRI
             ASSAM
                                                                      Page No.# 2/2

            VERSUS

           THE STATE OF ASSAM AND ANR.
           REPRESENTED BY PP ASSAM

           2:SRI NARESH BASUMATARY
           S/O LATE BALURAM BASUMOTARY
           VILLAGE JOYMAGURI
            PS GOSSAIGAON
            DIST KOKRAJHAR
           ASSAM
            ------------
           Advocate for : MR. K BHATTACHARJEE
           Advocate for : PP
           ASSAM appearing for THE STATE OF ASSAM AND ANR.



                                    BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                     ORDER

Date : 26.04.2023

In view of the judgment passed in Criminal Appeal No. 41/2022, the present interlocutory application stands disposed of.

JUDGE

Comparing Assistant