Md. Dildar Hussain vs The State Of Assam And Anr
2023 Latest Caselaw 1642 Gua

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GAHC010077492023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.A./133/2023

            MD. DILDAR HUSSAIN
            S/O ABUL HUSSAIN,
            VILL.- MAZARCHUBA,
            P.O. AND P.S.- ORANG,
            DIST.- UDALGURI, ASSAM, PIN- 784114.



            VERSUS

            THE STATE OF ASSAM AND ANR.
            REP. BY THE P.P., ASSAM.

            2:MD. MANURUDDIN
             S/O LT. ROJOB ALI

            VILL.- MAJORCHUBA

            P.O. AND P.S.- ORANG

            DIST.- UDALGURI
            ASSAM
            PIN- 784114

Advocate for the Petitioner   : MR. S CHAUHAN

Advocate for the Respondent : PP, ASSAM
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                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                      ORDER

26-04-2023

Heard Mr. S. Chauhan, learned counsel for the appellant. Also heard Ms. S.H. Bora, learned Addl. P.P., Assam, for the respondent no.1.

This appeal is filed by the appellant being aggrieved by the judgment and order dated 20/21.03.2023 passed in Sessions Case No.40/2021 by the Court of Assistant Sessions Judge, Udalguri.

Appeal is admitted.

Let the scanned copy of the LCR be called for.

Issue notice upon the respondent no.2 by registered post with A/D within a week from today.

Registry shall list the matter after receipt of the LCR.

JUDGE

Comparing Assistant