Smti Geeta Mandal vs The Regional Manager United India ...
2023 Latest Caselaw 1619 Gua

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GAHC010257442018




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : MACApp./1004/2018

            SMTI GEETA MANDAL
            W/O SHRI RAJMOHAN MANDAL, BHASKAR NAGAR, NRIPEN BORA PATH,
            BLOCK A HOUSE NO. 17, P.S. FATASIL AMBARI, DIST. KAMRUP (ASSAM),
            PIN 781025



            VERSUS

            THE REGIONAL MANAGER UNITED INDIA INSURANCE CO. LTD AND 2
            ORS
            CHRISTIANBASTI, GUWAHATI (INSURER OF THE TRUCK VIDE POLICY
            NO. 1304003114P111066868 VALID UP TO 12.03.2016 ) PIN 781005

            2:ARUN KUMAR CHOUDHURY
             S/O SRI RAM SWARTH CHOUDHURY
             RAI BAHADUR LANE
             JORHAT
             DIST. JORHAT (ASSAM)
             PIN 785001 (OWNER OF BR 30/B-3439 TRUCK)

            3:ACHALAL RAI
             S/O SIPAHI RAI
             FANCY ALI
             P.O. JORHAT
             DIST. JORHAT (ASSAM)
             PIN 785001 (DRIVER OF THE TRUCK VIDE D/L NO. NL 0220010016820
            VALID UPTO 3.1.201

Advocate for the Petitioner   : MS D D ROY

Advocate for the Respondent : MR. A J SAIKIA (R1)
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                                    BEFORE
                       HONOURABLE MRS. JUSTICE MALASRI NANDI

                                              ORDER

Date : --25.04.2023 Heard Ms. D.D. Roy, learned counsel for the appellant. Also heard Mr. A.J. Saikia, learned counsel for the respondent No. 1.

This appeal under Section 173 of the M.V. Act, 1988 has been preferred against the judgment dated 18.08.2018 passed by the learned Member, MACT (2), Kamrup (M) in MAC Case No. 80/2016 but the LCR is received in connection with MAC Case No. 129/2011. Registry is directed to call for the LCR of MAC Case No. 80/2016 from the Court of learned Member, MACT (2), Kamrup (M).

List the matter after four weeks.

JUDGE

Comparing Assistant