Dilip Kumar Ghosh vs The State Of Assam And 4 Ors
2023 Latest Caselaw 1541 Gua

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GAHC010099432019




                            THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : WA/122/2019

            DILIP KUMAR GHOSH
            S/O- LATE ANIL CHANDRA GHOSH, R/O- VILL. AND P.O.- KATHIATOLIE,
            KAMPUR ROAD, DIST.- NAGAON, ASSAM.

                              VERSUS

            1: THE STATE OF ASSAM AND 4 ORS.
            REP. BY ITS COMMISSIONER AND SECRETARY, EDUCATION
            DEPARTMENT, DISPUR, GUWAHATI-6, ASSAM.

            2:THE DIRECTOR OF HIGHER EDUCATION
            ASSAM KAHILIPARA GUWAHATI-19.

            3:THE GOVERNING BODY
            KHAGARIJAN COLLEGE CHOTAHAIBAR NAGAON ASSAM PIN- 782003.

            4:THE PRINCIPAL, KHAGARIJAN COLLEGE CHOTAHAIBAR
            NAGAON ASSAM PIN- 782003.

            5:KAUSHIK KAMAL SAIKIA
            S/O- LATE NAREN SAIKIA, R/O- VILL.- CHANDMARI ROAD
            HAIBORGAON P.S. SADAR NAGAON ASSAM


For the Appellant     : Mr. A.C. Borbora, Senior Advocate, assisted by Mr. M. Smith, Advocate.

For the Respondents   : Mr. S. Das, Standing Counsel, Education (Higher) Department for

respondent Nos.1 & 2.

: Ms. N. Dey, Advocate for respondent No.4. : Mr. H.R.A. Choudhury, Senior Advocate, assisted by Ms. R. Deka, Advocate for respondent No.5.

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-B E F O R E -

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

19.04.2023

The matter comes up for orders. With the consent of learned counsel representing the parties, final arguments have been heard in the writ appeal itself.

Judgment is reserved.

                  JUDGE                            CHIEF JUSTICE




Comparing Assistant