Gauhati High Court
Page No.# 1/6 vs On The Death Of Rakheswari Rabha ... on 12 April, 2023
Page No.# 1/6
GAHC010226272022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3461/2022
THE GENARAL MANAGER and ANR,
NORTH EAST FRONTIER RAILWAY, MALIGAON, GUWAHATI-11, ASSAM.
2: DEPUTY CHIEF ENGINEER (CONSTRUCTION)
NORTH EAST FRONTIER RAILWAY
MALIGAON
GUWAHATI-11
ASSAM
VERSUS
ON THE DEATH OF RAKHESWARI RABHA HER LEHAL HEIR KARUNA
KANTA RABHA AND ORS.
S/O LATE RAKHESWARI RABHA, R/O VILLAGE MANIKGONJ, P.S.
DUIDHNOI, DISTRICT GOALPARA, ASSAM.
2:RADHESWARI RABHA
D/O LATE RAKHESWARI RABHA
R/O VILLAGE MANIKGONJ
P.S. DUIDHNOI
DISTRICT GOALPARA
ASSAM.
3:PHULESWARI RABHA
D/O LATE RAKHESWARI RABHA
R/O VILLAGE MANIKGONJ
P.S. DUIDHNOI
DISTRICT GOALPARA
ASSAM.
4:TULIKA RABHA
D/O LATE RAKHESWARI RABHA
R/O VILLAGE MANIKGONJ
P.S. DUIDHNOI
Page No.# 2/6
DISTRICT GOALPARA
ASSAM
Advocate for the Petitioner : SC, NF RLY
Advocate for the Respondent : MR Z HUSSAIN
Linked Case : I.A.(Civil)/3460/2022
THE GENARAL MANAGER AND ANR
NORTH EAST FRONTIER RAILWAY
MALIGAON
GUWAHATI-11
ASSAM.
2: DEPUTY CHIEF ENGINEER (CONSTRUCTION)
NORTH EAST FRONTIER RAILWAY
MALIGAON
GUWAHATI-11
ASSAM.
VERSUS
ON THE DEATH OF RAKHESWARI RABHA HER LEHAL HEIR KARUNA
KANTA RABHA AND ORS.
S/O LATE RAKHESWARI RABHA
R/O VILLAGE MANIKGONJ
P.S. DUIDHNOI
DISTRICT GOALPARA
ASSAM.
2:RADHESWARI RABHA
D/O LATE RAKHESWARI RABHA
R/O VILLAGE MANIKGONJ
P.S. DUIDHNOI
DISTRICT GOALPARA
ASSAM.
3:PHULESWARI RABHA
D/O LATE RAKHESWARI RABHA
R/O VILLAGE MANIKGONJ
P.S. DUIDHNOI
DISTRICT GOALPARA
ASSAM.
Page No.# 3/6
4:TULIKA RABHA
D/O LATE RAKHESWARI RABHA
R/O VILLAGE MANIKGONJ
P.S. DUIDHNOI
DISTRICT GOALPARA
ASSAM.
------------
Advocate for : SC
NF RLY
Advocate for : appearing for ON THE DEATH OF RAKHESWARI RABHA HER
LEHAL HEIR KARUNA KANTA RABHA AND ORS.
Linked Case : I.A.(Civil)/3459/2022
THE GENARAL MANAGER AND ANR
NORTH EAST FRONTIER RAILWAY
MALIGAON
GUWAHATI-11
ASSAM.
2: DEPUTY CHIEF ENGINEER (CONSTRUCTION)
NORTH EAST FRONTIER RAILWAY
MALIGAON
GUWAHATI-11
ASSAM.
VERSUS
ON THE DEATH OF RAKHESWARI RABHA HIS LEGAL HEIRS KARUNA
RABHA AND ORS.
S/O LATE RAKHESWARI RABHA
R/O VILLAGE MANIKGONJ
P.S. DUIDHNOI
DISTRICT GOALPARA
ASSAM.
2:RADHESWARI RABHA
D/O LATE RAKHESWARI RABHA
R/O VILLAGE MANIKGONJ
P.S. DUIDHNOI
DISTRICT GOALPARA
ASSAM.
3:PHULESWARI RABHA
D/O LATE RAKHESWARI RABHA
R/O VILLAGE MANIKGONJ
P.S. DUIDHNOI
Page No.# 4/6
DISTRICT GOALPARA
ASSAM.
4:TULIKA RABHA
D/O LATE RAKHESWARI RABHA
R/O VILLAGE MANIKGONJ
P.S. DUIDHNOI
DISTRICT GOALPARA
ASSAM.
------------
Advocate for : SC
NF RLY
Advocate for : appearing for ON THE DEATH OF RAKHESWARI RABHA HIS
LEGAL HEIRS KARUNA RABHA AND ORS.
Linked Case :
THE GENERAL MANAGER NORTH EAST FRONTIER RAILWAY and ANR
VERSUS
SMTI RAKHESWARI RABHA and ANR
2:PRASAR BHARATI
BROADCASTING CORPORATION OF INDIA
REP. BY THE CHIEF EXECUTIVE OFFICER
PTI BUILDING
2ND FLOOR
PARLIAMENT STREET
NEW DELHI-110001.
3:DIRECTOR GENERAL
ALL INDIA RADIO
AKASHVANI BHAWAN
SANSAD MARG
NEW DELHI-110001
4:DY. DIRECTOR GENERAL INCHARGE
STAFF TRAINING INSTITUTE P
ALL INDIA RADIO
RADIO COLONY
KINGSWAY CAMP
NEW DELHI-110009
5:DY. DIRECTOR GENERAL NER
ALL INDIA RADIO
Page No.# 5/6
CHANDMARI
GHY-3
6:STATION DIRECTOR
ALL INDIA RADIO
CHANDMARI
GHY-3
------------
Advocate for : MR.U K GOSWAMI
Advocate for : appearing for SMTI RAKHESWARI RABHA and ANR
Linked Case : I.A.(Civil)/1656/2017
THE GENARAL MANAGER and ANR
NORTH EAST FRONTIER RAILWAY
MALIGAON
GUWAHATI-11
ASSAM.
VERSUS
SMTI RAKHESWARI RABHA and ANR
W/O LATE JEKSON RABHA
VILL. MANIKGANJ
P.S. MENDIPATHAR
PIN 794110
DIST. EAST GARO HILLS MEGHALAYA
2:THE STATE OF ASSAM
TO BE REPRESENTED BY THE DEPUTY COMMISSIONER CUM COLLECTOR
GOALPARA
DIST. GOALPARA
ASSAM.
------------
Advocate for : SC
NF RLY
Advocate for : appearing for SMTI RAKHESWARI RABHA and ANR
Page No.# 6/6
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
12.04.2023
Mr. G. Goswami, learned counsel for the applicants-appellants and Mr. Z. Hussain,
learned counsel for the opposite parties-respondents have submitted that the judgment in a
batch of similar appeals [L.A.App. no. 25/2018, L.A.App. no. 26/2018, L.A.App. no. 27/2018,
L.A.App. no. 28/2018, L.A.App. no. 29/2018, L.A.App. no. 30/2018 & L.A.App. no. 52/2018] is
reserved after hearing is concluded. As the judgment is not delivered yet, they have prayed
for listing of the cases on 17.05.2023.
List the cases accordingly on 17.05.2023.
JUDGE
Comparing Assistant
