Rina Ahmed vs The State Of Assam And Anr
2023 Latest Caselaw 1491 Gua

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GAHC010070002023




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




         I.A.(Crl.)/274/2023

         RINA AHMED
         D/O LATE BIRENDRA NATH DUTTA
         W/O SAMSUDDIN AHMED
         R/O CONVOY ROAD
         DIBRUGARH
         P.S.- GABARUPATHAR
         DIST.- DIBRUGAHR
         PIN- 786003
         ASSAM.


          VERSUS

         THE STATE OF ASSAM AND ANR.
         REP. BY THE P.P.
         ASSAM.

         2:HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED
         REGISTERED OFFICE AT LODHI ROAD
          NEW DELHI- 110003
          GUWAHATI ZONAL OFFICE AT R.G. BARUAH ROAD
          GANESHGURI
          GUWAHATI- 781005
         ASSAM. REP. BY R. SEMA
         ASSTT. GENERAL MANAGER (LAW) OF HUDCO LTD.
          ------------
         Advocate for : MR. A M BORA
         Advocate for : PP
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              ASSAM appearing for THE STATE OF ASSAM AND ANR.



                                   BEFORE
                HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                            ORDER

Date : --11.04.2023

Heard Mr. A.M. Bora, learned Senior Counsel, assisted by Mr. V.A. Chowdhury, learned counsel appearing for the applicant. Also heard Mr. P. Borthakur, learned Addl. P.P. appearing for the State of Assam.

Since the connected revision petition has been admitted for hearing, conviction and sentence vide the impugned Judgment and Order dated 04.03.2023 passed by the learned Additional Sessions Judge No.5, Kamrup(M), Guwahati in Criminal Appeal No.86/2021 upholding the Judgment and Order dated 30.10.2021 passed by the Judicial Magistrate, First Class Kamrup(M) at Guwahati in C.R. Case No.5721/2008 shall remain stayed, till disposal of the appeal.

The I.A. (Crl.) stands disposed of.

JUDGE

Comparing Assistant