Khursida Ahmed vs Enuish Ali And 3 Ors
2023 Latest Caselaw 1447 Gua

                                                          Page No.# 1/3

GAHC010054732023




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/944/2023

                            KHURSIDA AHMED
                         W/O ARIF UDDIN AHMED
                        RESIDENT OF MILAN NAGAR
                                SANTIPUR
                              PO BALADMARI
                   PS AND DIST GOALPARA . ASSAM 783121


                                   VERSUS

                         ENUISH ALI AND 3 ORS.
                      S/O LATE KAIMUDDIN SHEIKH
                     VILLAGE HASILABIL JANNATPUR
                             PO GOBINDAPUR
                         PS AND DIST GOALPARA
                              ASSAM 783101

                               2:SAYED ALI
                           S/O LATE ABDUL HAI

                     VILLAGE HASILABIL JANNATPUR
                             PO GOBINDAPUR
                         PS AND DIST GOALPARA
                              ASSAM 783101
                              3:ALI DRIVER
                      S/O LATE JALALUDDIN AHMED

                        RESIDENT OF CHATAIMARI
                              PO SIMLABARI
                               PS LAKHIPUR
                             DIST GOALPARA
                                  ASSAM
                    4:SRI RAM TRANSPORT FINANCE CO.
                              BONGAIGAON
                                  ASSAM
                                                                            Page No.# 2/3

                                             ------------
                          Advocate for : MR. M H RAJBARBHUIYAN
                      Advocate for : appearing for ENUISH ALI AND 3 ORS.

                                    Linked Case : RSA/52/2023

            KHURSIDA AHMED
            W/O ARIF UDDIN AHMED,
            RESIDENT OF MILAN NAGAR, SANTIPUR, PO BALADMARI, PS AND DIST
            GOALPARA . ASSAM 783121



            VERSUS

            ENUISH ALI AND 3 ORS.
            S/O LATE KAIMUDDIN SHEIKH,
            VILLAGE HASILABIL JANNATPUR, PO GOBINDAPUR, PS AND DIST
            GOALPARA, ASSAM 783101

            2:SAYED ALI
             S/O LATE ABDUL HAI

            VILLAGE HASILABIL JANNATPUR
            PO GOBINDAPUR
            PS AND DIST GOALPARA
            ASSAM 783101

            3:ALI DRIVER
             S/O LATE JALALUDDIN AHMED

            RESIDENT OF CHATAIMARI
            PO SIMLABARI
            PS LAKHIPUR
            DIST GOALPARA
            ASSAM

            4:SRI RAM TRANSPORT FINANCE CO.
             BONGAIGAON
            ASSA

Advocate for the Petitioner   : MR. M H RAJBARBHUIYAN

Advocate for the Respondent :
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                                  BEFORE
                      HONOURABLE MR. JUSTICE NANI TAGIA

                                     ORDER

Date : 06.04.2023

Heard Mr. M. H. Rajbarbhuiyan, learned counsel for the applicant.

Issue notice, returnable in 6 weeks.

Learned counsel for the applicant shall take necessary steps for causing service of notice upon the opposite parties by registered A/D post as well as by usual process within a week from today.

List it after 6 weeks.

Pending return of the notice; the judgment & decree, dated 23.12.2022, and 02.01.2023, respectively, passed by the Court of the learned Additional District Judge, Goalpara, in Money Appeal No. 01/2021, dismissing the appeal preferred by the appellant/defendant and thereby, affirming the judgment & decree, dated 15.03.2021, and 19.03.2021, respectively, passed by the Court of the learned Civil Judge, Goalpara, in Money Suit No. 02/2014; shall remain stayed.

JUDGE

Comparing Assistant