Anu Kalita vs Md. Syed Ali And 5 Ors
2023 Latest Caselaw 1416 Gua

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GAHC010004702023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : I.A.(Civil)/687/2023

         ANU KALITA
         W/O LATE BHUPEN KALITA
         RESIDENT OF RAMPUR, OJAGARA, PS GHAGRAPARA, DIST NALBARI,
         ASSAM 781369



         VERSUS

         MD. SYED ALI AND 5 ORS.
         S/O ABDUL KARIM
         RESIDENT OF ITRAVITA,
         PS AND DIST BARPETA, ASSAM

         2:SMTI GITA SAHA

          W/O AKASH CH. SAHA

         RESIDENT OF VILAGE KALAHBHANGA
         PS AND DIST BARPETA
         ASSAM

         3:SRI DINESH CH. NATH
          S/O LATE ARUN NATH
         RESIDENT OF HOWLY GOWN
          PO HOWLY
          PS AND DIST BARPETA
         ASSAM

         4:SRI BIJUMONI CHOUDHURY
          S/O SRI HEMANTA CHOUDHURY
         NEAR SARAIGHAT PETROL PUMP
         ADABARI
          GUWAHATI
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              PS JALUKBARI
              DIST KAMRUP M ASSAM

             5:DIVISIONAL MANAGER

             ORIENTAL INSURANCE CO. LTD.
             BONGAIGAON
             DIVISION
             BONGAIGAON
             ASSAM

             6:DIVISIONAL MANAGER

             NEW INDIA ASSURANCE COMPANY LIMITED
             BONGAIGAON DIVISION
             PO AND DIST BONGAIGAON
             ASSA

Advocate for the Petitioner     : MR. R MAZUMDAR

Advocate for the Respondent :




                                    BEFORE
                       HONOURABLE MRS. JUSTICE MALASRI NANDI

                                             ORDER

Date : --04.04.2023 Heard Mr. R. Mazumdar, learned counsel for the applicant. This is an application under Section 5 of the Limitation Act, 1963 praying for condonation of delay of 207 days in filing the connected appeal against the judgment dated 30.12.2021 passed by the learned Member, MACT No. 2 in Kamrup at Guwahati.

Issue notice to the respondents returnable by 4 weeks. The applicant shall take steps for service of notice upon the respondents by registered post with A/D as well as usual process within 7 days.

List after 4 weeks.

JUDGE

Comparing Assistant