Saturday, 16, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Page No.# 1/4 vs On The Death Of Debenra Kumar ...
2023 Latest Caselaw 1396 Gua

Citation : 2023 Latest Caselaw 1396 Gua
Judgement Date : 3 April, 2023

Gauhati High Court
Page No.# 1/4 vs On The Death Of Debenra Kumar ... on 3 April, 2023
                                                            Page No.# 1/4

GAHC010236902022




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : RSA/51/2023

         ROHINI KUMAR MAZUMDAR AND ANR.
         S/O LATE DEBEN CHANDRA MAZUMDAR, PERMANENT RESIDENT OF
         SANPARA, PS PALASHBARI, DIST KAMRUPM ASSAM

         2: DR. PARESH CHANDRA MAZUMDAR
          S/O LATE DEBEN CHANDRA MAZUMDAR

         RESIDENT OF J.P AGARWALA ROAD
         PS BHARALUMUKH
         GUWAHATI 09
         ATTORNEY HOLDER OF PET. NO .

         VERSUS

         ON THE DEATH OF DEBENRA KUMAR CHOUDHURY, HIS LEGAL HEIR
         SMTI MAMONI CHOUDHURY AND ORS.
         W/O LATE DEBENDRA KUMAR CHOUDHURY
         RESIDENT OF R.K.C ROAD, PS BHARALUMUKH, GUWAHATI 9
         C/O SHRI SONESWAR DAS, ADVOCATE, J.P AGARWALA ROAD, PS
         BHARALUMUKH, GUWAHATI 09

         2:SRI NILABH CHOUDHURY
          S/O LATE DEBENDRA KUMAR CHOUDHURY
         RESIDENT OF R.K.C ROAD
          PS BHARALUMUKH
          GUWAHATI 9
         C/O SHRI SONESWAR DAS
         ADVOCATE
          J.P AGARWALA ROAD
          PS BHARALUMUKH
          GUWAHATI 09

         3:SRI AMITAV CHOUDHURY
          S/O LATE DEBENDRA KUMAR CHOUDHURY
                                                   Page No.# 2/4

            RESIDENT OF R.K.C ROAD
            PS BHARALUMUKH
            GUWAHATI 9
            C/O SHRI SONESWAR DAS
            ADVOCATE
            J.P AGARWALA ROAD
            PS BHARALUMUKH
            GUWAHATI 09

            4:JYOTINABH CHOUDHURY
             S/O LATE DEBENDRA KUMAR CHOUDHURY
            RESIDENT OF R.K.C ROAD
             PS BHARALUMUKH
             GUWAHATI 9
            C/O SHRI SONESWAR DAS
            ADVOCATE
             J.P AGARWALA ROAD
             PS BHARALUMUKH
             GUWAHATI 09

            5:MRS. ILLA CHOUDHURY
            W/O LATE KABINDRA KUMAR CHOUDHURY
            RESIDENT OF C/O SHRI DINESH DAS
            A.K AZAD ROAD
             REHABARI
             GUWAHATI 08

            6:SRI PAPU CHOUDHURY
             S/O LATE KABINDRA KUMAR CHOUDHURY
            RESIDENT OF C/O SHRI DINESH DAS
            A.K AZAD ROAD
             REHABARI
             GUWAHATI 0

Advocate for the Petitioner   : MR. A SATTAR

Advocate for the Respondent :



             Linked Case : I.A.(Civil)/891/2023

            ROHINI KUMAR MAZUMDAR AND ANR.
            S/O LATE DEBEN CHANDRA MAZUMDAR
            PERMANENT RESIDENT OF SANPARA
            PS PALASHBARI
            DIST KAMRUPM ASSAM
                                                    Page No.# 3/4


2: DR. PARESH CHANDRA MAZUMDAR
S/O LATE DEBEN CHANDRA MAZUMDAR

RESIDENT OF J.P AGARWALA ROAD
PS BHARALUMUKH
GUWAHATI 09
ATTORNEY HOLDER OF PET. NO . 1
VERSUS

ON THE DEATH OF DEBENRA KUMAR CHOUDHURY
HIS LEGAL HEIR SMTI MAMONI CHOUDHURY AND ORS.
W/O LATE DEBENDRA KUMAR CHOUDHURY RESIDENT OF R.K.C ROAD
PS BHARALUMUKH
GUWAHATI 9 C/O SHRI SONESWAR DAS
ADVOCATE
J.P AGARWALA ROAD
PS BHARALUMUKH
GUWAHATI 09

2:SRI NILABH CHOUDHURY
S/O LATE DEBENDRA KUMAR CHOUDHURY
RESIDENT OF R.K.C ROAD
 PS BHARALUMUKH
 GUWAHATI 9
C/O SHRI SONESWAR DAS
ADVOCATE
 J.P AGARWALA ROAD
 PS BHARALUMUKH
 GUWAHATI 09
 3:SRI AMITAV CHOUDHURY
S/O LATE DEBENDRA KUMAR CHOUDHURY
RESIDENT OF R.K.C ROAD
 PS BHARALUMUKH
 GUWAHATI 9
C/O SHRI SONESWAR DAS
ADVOCATE
 J.P AGARWALA ROAD
 PS BHARALUMUKH
 GUWAHATI 09
 4:JYOTINABH CHOUDHURY
S/O LATE DEBENDRA KUMAR CHOUDHURY
RESIDENT OF R.K.C ROAD
 PS BHARALUMUKH
 GUWAHATI 9
C/O SHRI SONESWAR DAS
ADVOCATE
 J.P AGARWALA ROAD
                                                                                 Page No.# 4/4

            PS BHARALUMUKH
            GUWAHATI 09
            5:MRS. ILLA CHOUDHURY
            W/O LATE KABINDRA KUMAR CHOUDHURY
            RESIDENT OF C/O SHRI DINESH DAS
            A.K AZAD ROAD
            REHABARI
            GUWAHATI 08
            6:SRI PAPU CHOUDHURY
            S/O LATE KABINDRA KUMAR CHOUDHURY
            RESIDENT OF C/O SHRI DINESH DAS
            A.K AZAD ROAD
            REHABARI
            GUWAHATI 08
            ------------
            Advocate for : MR. A SATTAR
            Advocate for : appearing for ON THE DEATH OF DEBENRA KUMAR
            CHOUDHURY
            HIS LEGAL HEIR SMTI MAMONI CHOUDHURY AND ORS.


                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 03.04.2023

Heard Mr. A. Sattar, learned counsel for the applicant.

Issue notice returnable in four weeks.

The petitioner shall take step for service of notice upon the respondent by registered post with AD and also other usual process within three days.

Till the returnable date, the execution of the decree relating to the judgment and decree dated 25.08.2022 passed in Title Appeal No. 51/2018 by the learned Civil Judge No. 1 Kamrup (M) Guwahati shall remain stayed.

List the matter after four weeks.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter