Page No.# 1/5 vs The State Of Assam And 8 Ors
2023 Latest Caselaw 1390 Gua

                                                                    Page No.# 1/5

GAHC010050042021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/2282/2021

         GUNAIPANI M E MADRASSA AND 3 ORS
         REP. BY ITS HEADMASTER CUM SECRETARY, NAMELY ABUL HOSSAIN,
         VILL- BAULURI, P.O. CHIRAKUTI BAZAR, P.S. FAKIRGANJ, DIST.- DHUBRI,
         ASSAM

         2: ABUL HOSSAIN
          S/O- MD. MONIRUDDIN
          SOCIAL STUDIES TEACHER
          GUNAIPANI M.E. MADRASSA
         VILL- BAULURI
          P.O. CHIRAKUTI BAZAR
          P.S. FAKIRGANJ
          DIST.- DHUBRI
         ASSAM
          PIN- 783330

         3: JAHIDUL ISLAM
          S/O- LT. INSAN ALI
         ASSAMESE TEACHER
          GUNAIPANI M.E. MADRASSA
         VILL- TARANGAJHAR
          P.O. JAMADARHAT
          P.S. FAKIRGANJ
          DIST.- DHUBRI
         ASSAM
          PIN- 783330

         4: ROHIZ UDDIN AHMED
          S/O- KOBAD HOSSAIN
         ASSTT. TEACHER
          MATHEMATICS AND SCIENCE
          GUNAIPANI M.E. MADRASSA
         VILL. AND P.O. SALKATA
          P.S. FAKIRGANJ
                                                       Page No.# 2/5

DIST.- DHUBRI
ASSAM
PIN- 78333

VERSUS

THE STATE OF ASSAM AND 8 ORS
REP. BY THE COMM. AND SECY., GOVT. OF ASSAM, ELEMENTARY
EDUCATION DEPTT., DISPUR, GHY-6

2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
 KAHILIPARA
 GHY-19

3:THE DISTRICT LEVEL COMMITTEE
 REP. BY ITS CHAIRMAN CUM DY. COMMISSIONER
 DHUBRI (ASSAM)

4:THE DISTRICT ELEMENTARY EDUCATION OFFICER
 DHUBRI
ASSAM

5:THE BLOCK ELEMENTARY EDUCATION OFFICER
 SOUTH SALMARA BLOCK
 NAGABANDHA
 P.O. SOUTH SALMARA
 DIST.- DHUBRI
ASSAM

6:THE CLUSTER RESOURCE CO-ORDINATOR
 CHIRAKUTI
ASSAM SARBA SIKSHA ABHIJAN MISSION
 BLOCK- SOUTH SALMARA
 DIST.- DHUBRI
ASSAM

7:CHAN MIYA
 S/O- LT. INSAN ALI
 HEADMASTER GUNAIPANI M.E. MADRASSA
ASSTT. TEACHER SOCIAL STUDIES
VILL- TARANGAJHAR
 P.O. JAMADARHAT
 P.S. FAKIRGANJ
 DIST.- DHUBRI
ASSAM
 PIN- 783330
                                                    Page No.# 3/5

            8:RABIAL HOQUE
             S/O- LT. NISHAN ALI
            ASSTT. ASSAMESE TEACHER
             GUNAIPANI M.E. MADRASSA
             P.O. CHIRAKUTI BAZAR
             P.S. FAKIRGANJ
             DIST.- DHUBRI
            ASSAM
             PIN- 783330

            9:RUPCHAND ALI
             S/O- BILAT ALI
             SCIENCE TEACHER
             GUNAIPANI M.E. MADRASSA
            VILL- KUMRI
             P.O. CHIRAKUTI BAZAR
             P.S. FAKIRGANJ
             DIST.- DHUBRI
            ASSAM
             PIN- 78333

Advocate for the Petitioner   : MR. M U MAHMUD

Advocate for the Respondent : SC, ELEM. EDU




             Linked Case : I.A.(Civil)/1294/2022

            GUNAIPANI M E MADRASSA AND ANR.
            REP. BY ITS HEADMASTER CUM SECRETARY
            NAMELY ABUL HOSSAIN
            VILL- BAULURI
            P.O. CHIRAKUTI BAZAR
            P.S. FAKIRGANJ
            DIST.- DHUBRI
            ASSAM

            2: ABUL HOSSAIN
            S/O MD MONIRUDDIN
             SOCIAL STUDIES TEACHER
            VILLAGE BALAURI
             PO CHIRAKUTI BAZAR
             PS FAKIRGANJ
             DIST. DHUBRI
                                                      Page No.# 4/5

ASSAM
PIN-783330
VERSUS

CHAND MIYA AND 2 ORS.
HEADMASTER GUNAIPANI M.E. MADRASSA
ASSISTANT TEACHER
SOCIAL STUDIES
S/O LATE ISAN ALI
VILL- TARANGAJHAR
PO JAMADARHAT
PS FAKIRGANJ
DIST. DHUBRI
ASSAM
PIN-783330

2:RABIAL HOQUE
S/O LATE NISHAN ALI
ASSAMESE TEACHER
 GUNAIPANI M.E. MADRASSA
VILLAGE- TARANGAJHAR
 PO CHIRAKUTI BAZAR
 PS FAKIRGAN
 DIST. DHUBRI
ASSAM
 3:RUPCHAND ALI
S/O BILAT ALI
 GUNAIPANI M.E. MADRASSA
VILLAGE KUMRI
 PO-CHIRAKUTI BAZAR
 PS FAKIRGANJ
 DIST DHUBRI
ASSAM
 ------------
Advocate for : MR. M U MAHMUD
Advocate for : appearing for CHAND MIYA AND 2 ORS.
                                                                      Page No.# 5/5



                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                    ORDER

Date : 03.04.2023

Heard Mr. M.U. Mahmud, learned counsel for the petitioners. Also heard Mr. D.P. Chaliha, learned senior counsel assisted by Ms. M. Roy, learned counsel for the respondent Nos. 7, 8 & 9 and Mr. G. Pegu, learned counsel for the State respondents.

Hearing is concluded.

Judgment reserved.

JUDGE

Comparing Assistant