Citation : 2023 Latest Caselaw 1385 Gua
Judgement Date : 3 April, 2023
Page No.# 1/13
GAHC010073042022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/188/2022
ON THE DEATH OF MD. ABDUL KHALEQUE HIS LEGAL HEIRS NAMELY
HAMIDA KHATOON AND ORS.
W/O LATE ABDUL KHALEQUE
RESIDENT OF VILLAGE KUPATIMARI, BHURAGON, MOUZA BHURAGAON,
DIST MORIGAON, ASSAM
2: ABU HANIF
S/O LATE ABDUL KHALEQUE
RESIDENT OF VILLAGE KUPATIMARI
BHURAGON
MOUZA BHURAGAON
DIST MORIGAON
ASSAM
3: NIROLA KHATUN
D/O LATE ABDUL KHALEQUE
RESIDENT OF VILLAGE KUPATIMARI
BHURAGON
MOUZA BHURAGAON
DIST MORIGAON
ASSAM
4: UMAR ALI
S/O LATE ABDUL KHALEQUE
RESIDENT OF VILLAGE KUPATIMARI
BHURAGON
MOUZA BHURAGAON
DIST MORIGAON
ASSAM
5: RUSTAM ALI
S/O LATE ABDUL KHALEQUE
RESIDENT OF VILLAGE KUPATIMARI
BHURAGON
Page No.# 2/13
MOUZA BHURAGAON
DIST MORIGAON
ASSAM
6: MAMTA BEGUM
S/O LATE ABDUL KHALEQUE
RESIDENT OF VILLAGE KUPATIMARI
BHURAGON
MOUZA BHURAGAON
DIST MORIGAON
ASSAM
7: FOZILA BEGUM
D/O LATE ABDUL KHALEQUE
RESIDENT OF VILLAGE KUPATIMARI
BHURAGON
MOUZA BHURAGAON
DIST MORIGAON
ASSAM
8: HAMIDUR RAHMAN
S/O LATE ABDUL KHALEQUE
RESIDENT OF VILLAGE KUPATIMARI
BHURAGON
MOUZA BHURAGAON
DIST MORIGAON
ASSAM
9: HIBJUR RAHMAN
S/O LATE ABDUL KHALEQUE
RESIDENT OF VILLAGE KUPATIMARI
BHURAGON
MOUZA BHURAGAON
DIST MORIGAON
ASSAM
10: SUMAYA YASMIN
D/O LATE ABDUL KHALEQUE
RESIDENT OF VILLAGE KUPATIMARI
BHURAGON
MOUZA BHURAGAON
DIST MORIGAON
ASSAM
11: ASHIQUE IKBAL
S/O LATE ABDUL KHALEQUE
RESIDENT OF VILLAGE KUPATIMARI
BHURAGON
Page No.# 3/13
MOUZA BHURAGAON
DIST MORIGAON
ASSAM
12: MD. ABDUL MALEK
S/O LATE AKIN ALI
RESIDENT OF VILLAGE KUPATIMARI
BHURAGON
MOUZA BHURAGAON
DIST MORIGAON
ASSAM
13: MD. ADUL KADIR
S/O LATE AKIN ALI
RESIDENT OF VILLAGE KUPATIMARI
BHURAGON
MOUZA BHURAGAON
DIST MORIGAON
ASSAM
14: MD. ABDUL KARIM
S/O LATE AKIN ALI
RESIDENT OF VILLAGE KUPATIMARI
BHURAGON
MOUZA BHURAGAON
DIST MORIGAON
ASSAM
15: MD. RAFIQUE ALI
S/O LATE AKIN ALI
RESIDENT OF VILLAGE KUPATIMARI
BHURAGON
MOUZA BHURAGAON
DIST MORIGAON
ASSA
VERSUS
ON THE DEATH OF MD. HAFIZUDDIN MANDAL HIS LEGAL HEIRS
NAMELY HELAL UDDIN AND ORS.
S/O LATE HAFIZUDDIN MANDAL,
RESIDENT OF VILLAGE BALIDUNGA, PO BHURAGAON, MOUZA AND PS
BHURAGAON, DIST MORIGAON, ASSAM
2:MD. NIZAMUDIN
S/O LATE HAFIZUDDIN MANDAL
Page No.# 4/13
RESIDENT OF VILLAGE BALIDUNGA
PO BHURAGAON
MOUZA AND PS BHURAGAON
DIST MORIGAON
ASSAM
3:MD. MAINUL HOQUE
S/O LATE HAFIZUDDIN MANDAL
RESIDENT OF VILLAGE BALIDUNGA
PO BHURAGAON
MOUZA AND PS BHURAGAON
DIST MORIGAON
ASSAM
4:MD. SAFIUDDIN
S/O LATE HAFIZUDDIN MANDAL
RESIDENT OF VILLAGE BALIDUNGA
PO BHURAGAON
MOUZA AND PS BHURAGAON
DIST MORIGAON
ASSAM
5:MD. MAHIUDDIN BHUTU
S/O LATE HAFIZUDDIN MANDAL
RESIDENT OF VILLAGE BALIDUNGA
PO BHURAGAON
MOUZA AND PS BHURAGAON
DIST MORIGAON
ASSAM
6:MD. SAHABADDIN
S/O LATE HAFIZUDDIN MANDAL
RESIDENT OF VILLAGE BALIDUNGA
PO BHURAGAON
MOUZA AND PS BHURAGAON
DIST MORIGAON
ASSAM
7:MD. FARID UDDIN
S/O LATE HAFIZUDDIN MANDAL
RESIDENT OF VILLAGE BALIDUNGA
PO BHURAGAON
MOUZA AND PS BHURAGAON
Page No.# 5/13
DIST MORIGAON
ASSAM
8:MUSSTT. SIRIYA BEGUM
D/O LATE HAFIZUDDIN MANDAL
RESIDENT OF VILLAGE BALIDUNGA
PO BHURAGAON
MOUZA AND PS BHURAGAON
DIST MORIGAON
ASSAM
9:MUSSTT. MINAR BEGUM
D/O LATE HAFIZUDDIN MANDAL
RESIDENT OF VILLAGE BALIDUNGA
PO BHURAGAON
MOUZA AND PS BHURAGAON
DIST MORIGAON
ASSAM
10:ON THE DEATH OF NAZIMUDDIN SON OF LATE HAFIZUDDIN
HIS LEGAL HEIRS MUSSTT. UMEDA BEGUM
W/O LATE NAZIMUDDIN
RESIDENT OF VILLAGE BALIDUNGA
PO BHURAGAON
MOUZA AND PS BHURAGAON
DIST MORIGAON
ASSAM
11:MD. SARIFUDDIN
D/O LATE NAZIMUDDIN
RESIDENT OF VILLAGE BALIDUNGA
PO BHURAGAON
MOUZA AND PS BHURAGAON
DIST MORIGAON
ASSAM
12:MUSSTT. HALEMAN NESSA
W/O A. SAMED
D/O LATE HAFIZUDDIN
RESIDENT OF VILLAGE BARAN KURI
PO KAHARI
MOUZA AND PS LAHARIGHAT
DIST MORIGAON
ASSAM
Page No.# 6/13
13:MUSSTT. MAFIDA BEGUM
W/O MD.NURUL ISLAM
D/O LATE HAFIZUDDIN
RESIDENT OF VILLAGE TIYA PATHAR
PO SINGARI
MOUZA SINGURI
PS JURIA
DIST NAGAON
ASSAM
14:MUSSTT. HUNUFA KHATUN
W/O MD. ISMAL HUSSAIN MAULABI
D/O LATE HAFIZUDDIN
RESIDENT OF VILLAGE BARALIMARI
PO BARALIMARI
MOUZA PAKARIA
DIST MORIGAON
ASSAM
15:MUSSTT. UMMEHANI BEGUM
W/O ABDUL RAHMAN
RESIDENT OF VILLAGE PHALIHAMARI PATHAR
PO PHALIHAMARI
MOUZA BHURAGAON
DIST MORIGAON
ASSAM
16:MUSSTT. SAJEDA BEGUM
W/O SAIFUL ISLAM
D/O LATE HAFIZUDDIN
RESIDENT OF VILLAGE KATHANI
PO KATHANI
MOUZA LAHARIGHAT
DIST MORIGAON
ASSAM
17:MUSST. ANUWARA BEGUM
W/O MAKBUL HUSSAIN
RESIDENT OF BALIPARA JANGAL
PO PHALIHAMARI PATHAR
MOUZA BHURAGAON
DIST MORIGAON
Page No.# 7/13
ASSA
Advocate for the Petitioner : MR. A TALUKDAR
Advocate for the Respondent : MD. M H CHOUDHURY
Linked Case : I.A.(Civil)/3691/2022
ON THE DEATH OF MD. ABDUL KHALEQUE HIS LEGAL HEIRS NAMELY HAMIDA KHATOON AND ORS. RESIDENT OF VILLAGE KUPATIMARI BHURAGON MOUZA BHURAGAON DIST MORIGAON ASSAM
2: ABU HANIF S/O LATE ABDUL KHALEQUE RESIDENT OF VILLAGE KUPATIMARI BHURAGON MOUZA BHURAGAON DIST MORIGAON ASSAM
3: NIROLA KHATUN D/O LATE ABDUL KHALEQUE RESIDENT OF VILLAGE KUPATIMARI BHURAGON MOUZA BHURAGAON DIST MORIGAON ASSAM
4: UMAR ALI S/O LATE ABDUL KHALEQUE RESIDENT OF VILLAGE KUPATIMARI BHURAGON MOUZA BHURAGAON DIST MORIGAON ASSAM
5: RUSTAM ALI S/O LATE ABDUL KHALEQUE RESIDENT OF VILLAGE KUPATIMARI Page No.# 8/13
BHURAGON MOUZA BHURAGAON DIST MORIGAON ASSAM
6: MAMTA BEGUM S/O LATE ABDUL KHALEQUE RESIDENT OF VILLAGE KUPATIMARI BHURAGON MOUZA BHURAGAON DIST MORIGAON ASSAM
7: FOZILA BEGUM D/O LATE ABDUL KHALEQUE RESIDENT OF VILLAGE KUPATIMARI BHURAGON MOUZA BHURAGAON DIST MORIGAON ASSAM
8: HAMIDUR RAHMAN S/O LATE ABDUL KHALEQUE RESIDENT OF VILLAGE KUPATIMARI BHURAGON MOUZA BHURAGAON DIST MORIGAON ASSAM
9: HIBJUR RAHMAN S/O LATE ABDUL KHALEQUE RESIDENT OF VILLAGE KUPATIMARI BHURAGON MOUZA BHURAGAON DIST MORIGAON ASSAM
10: SUMAYA YASMIN D/O LATE ABDUL KHALEQUE RESIDENT OF VILLAGE KUPATIMARI BHURAGON MOUZA BHURAGAON DIST MORIGAON ASSAM
11: ASHIQUE IKBAL S/O LATE ABDUL KHALEQUE RESIDENT OF VILLAGE KUPATIMARI Page No.# 9/13
BHURAGON MOUZA BHURAGAON DIST MORIGAON ASSAM
12: MD. ABDUL MALEK S/O LATE AKIN ALI RESIDENT OF VILLAGE KUPATIMARI BHURAGON MOUZA BHURAGAON DIST MORIGAON ASSAM
13: MD. ADUL KADIR S/O LATE AKIN ALI RESIDENT OF VILLAGE KUPATIMARI BHURAGON MOUZA BHURAGAON DIST MORIGAON ASSAM
14: MD. ABDUL KARIM S/O LATE AKIN ALI RESIDENT OF VILLAGE KUPATIMARI BHURAGON MOUZA BHURAGAON DIST MORIGAON ASSAM
15: MD. RAFIQUE ALI S/O LATE AKIN ALI RESIDENT OF VILLAGE KUPATIMARI BHURAGON MOUZA BHURAGAON DIST MORIGAON ASSAM VERSUS
ON THE DEATH OF MD. HAFIZUDDIN MANDAL HIS LEGAL HEIRS NAMELY HELAL UDDIN AND ORS. RESIDENT OF VILLAGE BALIDUNGA PO BHURAGAON MOUZA AND PS BHURAGAON DIST MORIGAON ASSAM
2:MD. NIZAMUDIN Page No.# 10/13
S/O LATE HAFIZUDDIN MANDAL
RESIDENT OF VILLAGE BALIDUNGA PO BHURAGAON MOUZA AND PS BHURAGAON DIST MORIGAON ASSAM 3:MD. MAINUL HOQUE S/O LATE HAFIZUDDIN MANDAL
RESIDENT OF VILLAGE BALIDUNGA PO BHURAGAON MOUZA AND PS BHURAGAON DIST MORIGAON ASSAM 4:MD. SAFIUDDIN S/O LATE HAFIZUDDIN MANDAL
RESIDENT OF VILLAGE BALIDUNGA PO BHURAGAON MOUZA AND PS BHURAGAON DIST MORIGAON ASSAM 5:MD. MAHIUDDIN BHUTU S/O LATE HAFIZUDDIN MANDAL
RESIDENT OF VILLAGE BALIDUNGA PO BHURAGAON MOUZA AND PS BHURAGAON DIST MORIGAON ASSAM 6:MD. SAHABADDIN S/O LATE HAFIZUDDIN MANDAL
RESIDENT OF VILLAGE BALIDUNGA PO BHURAGAON MOUZA AND PS BHURAGAON DIST MORIGAON ASSAM 7:MD. FARID UDDIN S/O LATE HAFIZUDDIN MANDAL
RESIDENT OF VILLAGE BALIDUNGA PO BHURAGAON MOUZA AND PS BHURAGAON DIST MORIGAON ASSAM 8:MUSSTT. SIRIYA BEGUM Page No.# 11/13
D/O LATE HAFIZUDDIN MANDAL
RESIDENT OF VILLAGE BALIDUNGA PO BHURAGAON MOUZA AND PS BHURAGAON DIST MORIGAON ASSAM 9:MUSSTT. MINAR BEGUM D/O LATE HAFIZUDDIN MANDAL
RESIDENT OF VILLAGE BALIDUNGA PO BHURAGAON MOUZA AND PS BHURAGAON DIST MORIGAON ASSAM 10:ON THE DEATH OF NAZIMUDDIN SON OF LATE HAFIZUDDIN HIS LEGAL HEIRS MUSSTT. UMEDA BEGUM W/O LATE NAZIMUDDIN RESIDENT OF VILLAGE BALIDUNGA PO BHURAGAON MOUZA AND PS BHURAGAON DIST MORIGAON ASSAM 11:MD. SARIFUDDIN D/O LATE NAZIMUDDIN RESIDENT OF VILLAGE BALIDUNGA PO BHURAGAON MOUZA AND PS BHURAGAON DIST MORIGAON ASSAM 12:MUSSTT. HALEMAN NESSA W/O A. SAMED D/O LATE HAFIZUDDIN RESIDENT OF VILLAGE BARAN KURI
PO KAHARI MOUZA AND PS LAHARIGHAT DIST MORIGAON ASSAM 13:MUSSTT. MAFIDA BEGUM W/O MD.NURUL ISLAM
D/O LATE HAFIZUDDIN
RESIDENT OF VILLAGE TIYA PATHAR PO SINGARI MOUZA SINGURI PS JURIA Page No.# 12/13
DIST NAGAON ASSAM 14:MUSSTT. HUNUFA KHATUN W/O MD. ISMAL HUSSAIN MAULABI
D/O LATE HAFIZUDDIN RESIDENT OF VILLAGE BARALIMARI PO BARALIMARI MOUZA PAKARIA DIST MORIGAON ASSAM 15:MUSSTT. UMMEHANI BEGUM W/O ABDUL RAHMAN
RESIDENT OF VILLAGE PHALIHAMARI PATHAR PO PHALIHAMARI MOUZA BHURAGAON DIST MORIGAON ASSAM 16:MUSSTT. SAJEDA BEGUM W/O SAIFUL ISLAM
D/O LATE HAFIZUDDIN RESIDENT OF VILLAGE KATHANI PO KATHANI MOUZA LAHARIGHAT DIST MORIGAON ASSAM 17:MUSST. ANUWARA BEGUM W/O MAKBUL HUSSAIN
RESIDENT OF BALIPARA JANGAL PO PHALIHAMARI PATHAR MOUZA BHURAGAON DIST MORIGAON ASSAM
------------
Advocate for : MR. A TALUKDAR Advocate for : MD. M H CHOUDHURY appearing for ON THE DEATH OF MD. HAFIZUDDIN MANDAL HIS LEGAL HEIRS NAMELY HELAL UDDIN AND ORS.
Page No.# 13/13
BEFORE HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER Date : --03.04.2023 Heard Mr. A. Talukdar, learned counsel appearing for the appellant. Also heard Mr. P.K. Kalita, learned counsel appearing for the respondents. By this application under Order XLI Rule 5 read with Section 151 of the CPC, the applicant has prayed to stay the operation of the impugned judgment dated 05.09.2017 and decree dated 12.09.2017 passed by the learned Munsiff No. 1, Morigaon in Title Suit No. 32/2011. The learned counsel for the respondents submits that copy of the application has not been served upon him.
The learned counsel for the applicant shall serve a copy of the application to the learned counsel for the respondents.
The stay granted earlier dated 21.12.2022 is extended till the next date.
JUDGE
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