Biswa Nath Roy And 3 Ors vs The State Of Assam And 5 Ors
2022 Latest Caselaw 3993 Gua

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GAHC010101132022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil) No.2850/2022
                                      In PIL No.41/2022

         1: BISWA NATH ROY AND 3 ORS.
         S/O- LATE PRAFULLA ROY
         R/O- KALDOBA PART-I P.O. AGOMONI DIST. DHUBRI ASSAM

         2: SURAJ ROY
         S/O- LATE PARICHAND ROY
         R/O- KALDOBA PART-IP.O. AGOMONI DIST. DHUBRI ASSAM

         3: BIPUL KR. MONDAL
         S/O- LATE TEZENDRA NARAYAN
         R/O- KALDOBA PART-I P.O. AGOMONI DIST. DHUBRI ASSAM

         4: SUDHA BISWAS
         S/O- SUNIL BISWAS
         R/O- KALDOBA PART-I P.O. AGOMONI DIST. DHUBRI
         ASSAM. (HAVING COMMON CAUSE OF ACTION).
                   VERSUS

         1: THE STATE OF ASSAM AND 5 ORS
         REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
         ASSAM DISPUR GUWAHATI-781006.

         2:THE COMMISSIONER AND SECERTARY EXCISE DEPARTMENT
         GOVERNMENT OF ASSAM DISPUR GUWAHATI-781006.

         3:THE COMMISSIONEREXCISE DEPARTMENT
         GOVERNMENT OF ASSAM HOUSEFED ASSAM-781006.

         4:THE DEPUTY COMMISSIONER
         DHUBRIP.O. AND DIST. DHUBRI ASSAM-783301.

         5:THE SUPERINTENDENT OF POLICE
         DHUBRI P.O. AND DIST. DHUBRI ASSAM-783301.
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           6:MAYA RANI SARKAR
           W/O- LATE SWAPAN KUMAR SARKAR
           R/O- VILL.- JHAPUSABARI P.O. AND P.S. AGOMONI
           DIST. DHUBRI ASSAM PIN- 783335.

           Advocate for : MR. A R SIKDAR
           Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 5 ORS

                              -BEFORE-
                HON'BLE THE CHIEF JUSTICE MR. R.M. CHHAYA
                  HON'BLE MR. JUSTICE SOUMITRA SAIKIA

                                      ORDER

Date : 30-09-2022 (R.M. Chhaya, CJ.)

In view of the judgment and order passed today (30.09.2022) in the connected petition being PIL No.41/2022, the interlocutory application stands closed.

                           JUDGE                      CHIEF JUSTICE




Comparing Assistant