Md Rustam Ali @ Matu vs The State Of Assam
2022 Latest Caselaw 3773 Gua

                                                               Page No.# 1/3

GAHC010011822015




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : CRL.A(J)/29/2015

            MD RUSTAM ALI @ MATU




            VERSUS

            THE STATE OF ASSAM


            2:SRI PRIYATAM BARHOI

            S/O-LT. TILAK CH. BARHOI
            R/O-NANDANPUR
            JORHAT TOWN
            P.S.-JORHAT
            DIST.-JORHAT
            ASSAM

Advocate for the Petitioner   : MR.G GORLOSA

Advocate for the Respondent :




             Linked Case : Crl.A./98/2015

            FAZLUL ALI and ANR

            S/O ASHRAF ALI

            2: JUNU RAHMAN
                                                           Page No.# 2/3


S/O LATE MAKBUL RAHMAN
BOTH ARE R/O SANTIPUR
WARD NO.3
P.S. GOLAGHAT
DIST. GOLAGHAT
ASSAM.
VERSUS

THE STATE OF ASSAM and ANR



2:PRITAM BAROI
S/O LT. TILAK CH. BAROI
 R/O NANDANPUR
 JORHAT TOWN
 P/S JORHAT
 DIST. JORHAT
ASSAM
 PIN 785001
 ------------
Advocate for : MR.H R A CHOUDHURY
Advocate for : appearing for THE STATE OF ASSAM and ANR




Linked Case : CRL.A(J)/30/2015

BIDYA SAGAR RABI DAS @ BADAM



VERSUS

THE STATE OF ASSAM


2:SRI PRIYATAM BARHOI

S/O-LT. TILAK CH. BARHOI
R/O-NANDANPUR
JORHAT TOWN
P.S.-JORHAT
DIST.-JORHAT
ASSAM.
------------
                                                                                       Page No.# 3/3

             Advocate for : MS.M BUZARBARUAH
             Advocate for : PP
             ASSAM appearing for THE STATE OF ASSAM




                                            :: BEFORE ::
                     HON'BLE MR. JUSTICE N. KOTISWAR SINGH
             HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
                                               ORDER

22.09.2022 (N.Kotiswar singh, J) Heard Mr. S. Borgohain, learned counsel appearing for the appellant in CRL.A(J)/29/2015, Ms. M. Buzarbaruah, learned counsel appearing for the appellant in CRL.A. (J)30/2015, Mr. A. Ahmed and Mr. A. Matin, learned counsel appearing for the appellants in Crl.A. 98/2015. Also heard Ms. S. Jahan, learned Additional Public Prosecutor appearing for the State.

Hearing is concluded.

Judgment reserved.

                        JUDGE                                      JUDGE




Comparing Assistant