Case No. : Wp(C)/5414/2022 vs The Assam Fisheries Development ...
2022 Latest Caselaw 3676 Gua

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GAHC010165782022




                           THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WP(C)/5414/2022
           BIMAL KRISHNA DAS
           S/O LT. BHUPESH CHANDRA DAS,
           VILL.- GOVINDAPUR PART- III,
           P.O.- GOVINDAPUR WEST,
           DIST.- CACHAR, ASSAM, PIN- 788804.


           VERSUS

           THE ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED AND 2
           ORS
           REP. BY THE CHAIRMAN, V.I.P ROAD, CHACHAL, GUWAHATI, DIST.-
           KAMRUP, ASSAM- 781036.

           2:THE MANAGING DIRECTOR
           ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED
           V.I.P ROAD
            CHACHAL
            GUWAHATI
            DIST.- KAMRUP
           ASSAM- 781036.

           3:THE DISTRICT FISHERIES DEVELOPMENT OFFICER
            CACHAR
            SILCHAR

Advocate for the Petitioner : MR. I ALAM
Advocate for the Respondent : SC, AFDC
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                                 BEFORE
                HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                         ORDER

20-09-2022 Heard Shri B. J. Ghosh, learned counsel for the petitioner as well as Shri S. Dutta, learned counsel for the AFDC.

It transpires that the subject matter in dispute is already in the subject matter in a bunch of writ petitions which were heard and the judgment reserved.

List this case on 26.09.2022.

Interim order passed earlier to continue till the next date of listing.

JUDGE

Comparing Assistant