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Page No.# 1/4 vs The State Of Assam
2022 Latest Caselaw 3604 Gua

Citation : 2022 Latest Caselaw 3604 Gua
Judgement Date : 16 September, 2022

Gauhati High Court
Page No.# 1/4 vs The State Of Assam on 16 September, 2022
                                                                 Page No.# 1/4

GAHC010187632022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                                  Case No: I.A.(Crl.)/543/2022
                                  in
                                  Crl. A. 226/2022


         A. BABA PEESHAK SINGHA AND 8 ORS
         S/O A. HARI VEUHON SINGHA
         VILL.- RAJYESWARPUR PT. II
         P.S.- LALA
         DIST.- HAILAKANDI
         ASSAM.

         2: A. RAJEN SINGHA
         S/O A. BALA SINGHA

         VILL.- RAJYESWARPUR PT. II

         P.S.- LALA

         DIST.- HAILAKANDI
         ASSAM.

         3: N. RAJEN SINGHA
         S/O N. SUBOL SINGHA

         VILL.- RAJYESWARPUR PT. II

         P.S.- LALA

         DIST.- HAILAKANDI
         ASSAM.

         4: N. NIMAI SINGHA @ LOKENDRO SINGHA
         S/O N. NATHUN SINGHA
                                             Page No.# 2/4


VILL.- RAJYESWARPUR PT. II

P.S.- LALA

DIST.- HAILAKANDI
ASSAM.

5: CH. PEESHAK SINGHA @ CH. NIRMAL SINGHA
S/O CH. GIRIBABU SINGHA

VILL.- RAJYESWARPUR PT. II

P.S.- LALA

DIST.- HAILAKANDI
ASSAM.

6: N. RAJESWAR SINGHA
S/O LATE N. NATAK SINGHA

VILL.- RAJYESWARPUR PT. II

P.S.- LALA

DIST.- HAILAKANDI
ASSAM.

7: PREM KUMAR SINGHA
S/O N. RAJESWAR SINGHA

VILL.- RAJYESWARPUR PT. II

P.S.- LALA

DIST.- HAILAKANDI
ASSAM.

8: M. MEETEI NGAMBA
S/O M. BABA SINGHA

VILL.- RAJYESWARPUR PT. II

P.S.- LALA

DIST.- HAILAKANDI
ASSAM.
                                          Page No.# 3/4

9: M. TOMBA SINGHA
S/O L.S. THOMBAL SINGHA

VILL.- RAJYESWARPUR PT. II

P.S.- LALA

DIST.- HAILAKANDI
ASSAM.
VERSUS

THE STATE OF ASSAM
REP. BY THE P.P.
ASSAM.


------------
Advocate for : MR. A M BORA
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM
                                                                                 Page No.# 4/4




                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

16.09.2022 Heard Mr. A. M. Bora, learned senior counsel representing the applicants, assisted by Mr. V A Chowdhury, Advocate as well as Ms. N. Das, learned Additional Public Prosecutor, Assam.

Since the connected appeal is admitted for hearing, the Judgment and Order dated 03.09.2022 passed by the learned Additional Sessions Judge, Hailakandi in Sessions Case No. 44/2011 shall remain stayed.

Further, the petitioners (1) A. Baba Peeshak Singha, (2) A. Rajen Singha, (3) N. Rajen Singha, (4) N. Nimai Singha @ Lokendro Singha, (5) Ch. Peeshak Singha @ Ch. Nirmal Singha, (6) N. Rajeswar Singha, (7) Prem Kumar Singha, (8) M. Meetei Ngamba and (9) M. Tomba Singha, who are now in custody in connection with the aforesaid case, are allowed to go on bail of Rs.25,000/- each with local surety of like amount to the satisfaction of the Additional Sessions Judge, Hailakandi.

The Interlocutory Application (Crl.) stands disposed of.

JUDGE

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