Citation : 2022 Latest Caselaw 4141 Gua
Judgement Date : 27 October, 2022
Page No.# 1/9
GAHC010002192003
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No : MC/1818/2010
SRI JOGESWAR SAIKIA
VERSUS
KAMAL SARMA and 5 ORS
------------
Advocate for : J DEKA
Advocate for : GA
ASSAM appearing for KAMAL SARMA and 5 ORS
IN Case No. : WP(C)/6498/2003
ON THE DEATH OF SRI KAMAL SARMA HIS LEGAL HEIR,
SRI RIJU PRASAD SARMA AND 2 ORS
S/O LATE RABATI PRASAD SARMA, A R/O KAMAKHYA HILL,
GUWAHATI 781010, KAMRUP (M), ASSAM.
2: SRI KABINDRA PRASAD SARMA
S/O. LATE SANKAR PRASAD SARMA
R/O. KAMAKHYA DHAM
KAMRUP (METRO)
GUWAHATI-781010
ASSAM.
3: THE DEITY OF GODDESS SRI SRI KAMAKHYA
REPRESENTED BY THE BOARD OF TRUSTEES
KAMAKHYA DEBUTTER
KAMAKHYA HILL
Page No.# 2/9
GUWAHAT
VERSUS
THE STATE OF ASSAM and ORS
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM,
DEPTT. OF REVENUE, DISPUR, GUWAHATI 781006
2:THE DEPUTY COMMISSIONER
KAMRUP
GUWAHATI
3:THE SETTLEMENT OFFICER
KAMRUP.
4:THE ADDITIONAL DEPUTY COMMISSIONER
REVENUE
KAMRUP
GUWAHATI.
5:SHRI RADHIKA KALITA
SON OF LATE AMBIRAM KALITA
6:SHRI JITEN DAS
SON OF LATE GOBINDA DAS
7:SRI BASU DEV GAYAN
SON OF LATE DABIN GAYAN
8:SHRI SUNESWAR DAS
SON OF BHOLARAM DAS
9:SHRI SAMIR SARMA
SON OF SHRI AMRIT SHARMA
10:SHRI JAGADISH SARMA
SON OF SHRI KHARGESWAR SARMA
11:SHRI MUHIT SARMA
SON OF SHRI PARAMANANDA SARMA
12:SRI SAILESWAR SARMA
SON OF LATE SAKRESWAR SARMA
13:SRI RATUL PRASAD SARMA
SON OF LATE HIRANYA PRASAD SARMA
Page No.# 3/9
14:SRI NALIN PRASAD SARMA
SON OF SRI KAMALA PRASAD SARMA
15:SHRI KAJAL SARMA
SON OF SHRI SANKAR SARMA
16:GUWAHATI METROPOLITAN DEVELOPMENT
AUTHORITY
BHANGAGARH
GUWAHATI
17:THE STATE OF ASSAM
REPRESENTED BY COMMISSIONER AND SECRETARY TO
THE GOVERNMENT OF ASSAM
GUWAHATI DEVELOPMENT AUTHORITY
18:SRI LALIT MOHAN DAS
VILLAGE KAMAKHYA GAON
MAUJA JALUKBARI
POST OFFICE GUWAHATI-12
DISTRICT KAMRUP
Respondent No 18 impleaded vide order dated 16/09/2013 passed in
Misc Case No 614/2009 and Misc Case No1484/2010
19:SHRI JOGESWAR SAIKIA
S/O SHRI MALBHOG SAIKIA
ADDRESS KALIPUR
GUWAHATI
P.S. BHARALUMUKH UNDER MAUZA JALUKBARI DISTRICT
KAMRUP
ASSAM Respondent No 19 impleaded vide order dated 16/09/2013
passed in Misc Case No 1952/2010
20:. SRI MAHANTA SWAMI RASH BEHARI DAS KATHIA
BABA
SON OF SHRI MAHANTA SWAMI DHANANJOY DAS KATHIA
BABA
GURUKUL ROAD
POST OFFICE VRINDAVAN
DISTRICT MATHURA
UTTAR PRADESH
REPRESENTED BY HIS CONSTITUTED ATTORNEY SRI
NISHITENDU DHAR
ADVOCATE SON OF LATE NAGENDRA KUMAR
CHOUDHURY
A.K.AZAD ROAD
Page No.# 4/9
REHABARI
P.PO.GUWAHATI-08
DISTRICT KAMRUP
ASSAM Respondent No 20 impleaded vide order dated 16/09/2013
passed in Misc Case No 2107/2010 and Misc Case No 2108/2010
21:SHRI NANDI NATH SARMA
VICE CHAIRMAN KAMAKHYA DEBUTTAR BOARD
KAMAKHYA HILL
GUWAHATI Respondent No 19 impleaded vide order dated
16/09/2013 passed in Misc Case No 2492/2010
22:SHRI PURNA CHANDRA SARMA
S/O SHRI PRABHAT CH.SARMA RESIDENT OF KAMAKHYA
HILL TOP
P.S. JALUKBARI
GUWAHATI
23:SRI SUBHAS SARMA
S/O SHRI PRABHAT CH.SARMA RESIDENT OF KAMAKHYA
HILL TOP
P.S. JALUKBARI
GUWAHATI
24:SRI MRINAL SARMA
S/O SHRI ARUN CH.SARMA RESIDENT OF KAMAKHYA HILL
TOP
P.S. JALUKBARI
GUWAHATI
25:SRI KALYAN SARMA
S/O SHRI ARUN CH.SARMA RESIDENT OF KAMAKHYA HILL
TOP
P.S. JALUKBARI
GUWAHATI Respondent No 22 to 25 impleaded vide order dated
16/09/2013 passed in Misc Case No 1586/2011and Misc Case No
1587/2011
26:SRI PALIT KR BORA
S/O LATE PADMANATH BORA R/O DAHABARACHUK
JORHAT-01
PRESENTLY RESIDING AT ARUNADAY APARTMENT BLOCK
NO.1
FLAT NO 302 Respondent No 26 impleaded vide order dated
16/09/2013 passed in Misc Case No 722/2012 and Misc Case No
723/2012
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27:ASHEERBAD CONSTRUCTION COMPANY PVT LTD
INCORPORATION NO 03-04583
REPRESENTED BY ITS DIRECTOR SMTI RATNA SARMAH
28:SRI RABINDRA NATH SARMAH
S/O LATE PITAMBAR SARMAH R/O MALIGAON CHARIALI
P/S JALUKBARI GUWAHATI-11 Respondent No 27 and 28
impleaded vide order dated 16/09/2013 passed in Misc Case No
1070/2013 and Misc Case No 1071/2013
29:SRI NILAMBAR SARMAH
RESIDENTS OF A.T. ROAD
VILLAGE AND P.O.-KAMAKHYA
P.S. JALUKBARI
GUWAHATI KAMRUP METRO
30:SRI BHABA KT. SARMAH
RESIDENTS OF A.T. ROAD
VILLAGE AND P.O.-KAMAKHYA
P.S. JALUKBARI
GUWAHATI KAMRUP METRO
31:SRI KAMALA KT. SARMAH
RESIDENTS OF A.T. ROAD
VILLAGE AND P.O.-KAMAKHYA
P.S. JALUKBARI
GUWAHATI KAMRUP METRO
32:SRI LAKSHI KT. SARMAH
RESIDENTS OF A.T. ROAD
VILLAGE AND P.O.-KAMAKHYA
P.S. JALUKBARI
GUWAHATI KAMRUP METRO Respondent No 29 to 32 are
impleaded vide order dated 16/09/2013 passed in Misc Case No
1224/2013 and Misc Case No 1225/2013
33:WEST GUWAHATI COLLEGE OF EDUCATION
PANDUNATH GUWAHATI
KAMRUP
ASSAM REPRESENTED BY PRINCIPAL AND SECRETARY
SMT GITANJALI CHOUDHURY
34:SMT GITANJALI CHOUDHURY
WIFE OF SRI BRAJENDRA CHOUDHURY
RESIDENT OF KAHILIPARA
SURABHI PATH
Page No.# 6/9
JANAKPUR
GUWAHATI 5 Respondent No 33 and 34 are impleaded vide order
dated 16/09/2013 passed in Misc Case No 1242/2013 and Misc Case
No 1243/2013
35:THE DEPUTY REGISTRAR
KAMRUP METRO PANBAZAR
GUWAHATI-781001
36:THE SENIOR SUB REGISTRAR
KAMRUP METRO PANBAZAR
GUWAHATI-781001
37:THE SUB REGISTRAR
KAMRUP METRO PANBAZAR
GUWAHATI-781001
38:THE JOINT SUB REGISTRAR
KAMRUP METRO PANBAZAR
GUWAHATI-781001 Respondent No 35 to 38 are impleaded vide
order dated 16/09/2013 passed in Misc Case No 1836/2013
39:THE DEPUTY COMMISSIONER
KAMRUP METRO
GUWAHATI-781001
40:THE ADDITIONAL DEPUTY COMMISSIONER REVENUE
KAMRUP METRO
GUWAHATI-781001 Respondent No 39 and 40 are impleaded vide
order dated 16/09/2013 passed in Misc Case No 1838/2013
41:DR. SUBHASH KHANNA
S/O SRI KRISHANLAL KHANNA MANAGING DIRECTOR OF
SWAGAT HOSPITAL P LTD. BHARALUMUKH
GUWAHATI-09 Respondent No 41 is impleaded vide order dated
16/09/2013 passed in Misc Case No 2016/2013 and Misc Case No
2017/2013
42:SHRI BRAJEN KALITA
S/O LATE NAREN KALITA R/O KALIPUR
GUWAHATI
DIST KAMRUP ASSAM Respondent No 42 is impleaded vide order
dated 16/09/2013 passed in Misc Case No 2018/2013 and Misc Case
No 2020/2013
43:SUBHAM PLANNERS LTD.
FORMERLY SUBHAM PLANNERS PVT. LTD
Page No.# 7/9
REGISTERED OFFICE
AT SUBHAM VELOCITY
5TH FLOOR
HARI RAM BORA PATH
G.S. ROAD
OPP- WALFORD
GUWAHATI-5
REPRESENTED BY ITS DIRECTOR
SRI ROHIT LOHIA
R/O SRIKUNI HOUSE
HOUSE NO- 11
MAHADEVPUR
REHABARI
GUWAHATI-8
DIST- KAMRUP (M)
ASSAM.
44:SRI SUPARAS MAL BAID
S/O LATE KANKHYA LAL BAID
R/O MALIGAON
GUWAHATI
DIST- KAMRUP (M)
ASSAM.
45:SRI ARABINDA SENGUPTA
S/O DILIP KUMAR SENGUPTA.
46:SMTI. AJANTA SENGUPTA
W/O SRI ARABINDA SENGUPTA.
47:SMT. KRISHNA BISWAS
S/O LATE PARTHA PRATIM BISWAS
48:SRI PARTHA PRATIM BISWAS
S/O LATE AJIT KUMAR BISWAS.
49:SMT. SUNITA JHABAK
W/O SRI RAJ KUMAR JHABAK
50:SMT. SONU SETHIA
W/O SRI DHANPAT R. SETHIA
51:SRI DHANPAT R. SETHIA
S/O SRI SUMER MAL SETHIA
Page No.# 8/9
52:SRI KRISHNA SHARMA
S/O SRI SANWARMAL SHARMA.
53:SMT. KALPANA NEOG
W/O SRI KABYAJYOTI NEOG
54:KABYAJYOTI NEOG
S/O LATE JYOTISH CHANDRA NEOG
55:SRI VIMAL CHAND KHAJANCHI
S/O LATE VALCHAN KHANCHI
56:SMTI. CHANDRAKALA KHAJANCHI
W/O SRI VIMAL CHAND KHAJANCHI
57:SMT. PARWATI DEVI HARLALKA
W/O LATE NAND KISHORE HARLALKA
58:SRI JITENDRA KUMAR YADAV
S/O SRI PRABHUNATH YADAV
59:SRI AMIT KUMAR YADAV
S/O SRI PRABHU NATH YADAV
60:SRI SANDIP KEDIA
S/O SRI MAHABIR PRASAD KEDIA
61:SRI SANJIB KUMAR MITRA
S/O LATE BYOMKESH MITRA
62:SRI SEKHAR PODDER
S/O LATE SRISH CHANDRA PODDER
63:SMT. SNEHA HARLALKA
D/O LATE DILIP AGARWAL
64:SMT. SWAPNA DUTTA
W/O LATE PANKAJ DUTTA
RESPONDENT NO 45 TO 64 ARE RESIDENTS OF DWARKA
ENCLAVE
MALIGAON
GUWAHATI-781012
KAMRUP (M)
ASSAM.
Page No.# 9/9
65:SRI SEKHAR PODDER
S/O LATE SRISH CHANDRA PODDER
66:SMT. SNEHA HARLALKA
D/O LATE DILIP AGARWAL.
67:SMT. SWAPNA DUTTA
W/O LATE PANKAJ DUTT
Advocate for the Petitioner : MR. M K CHOUDHURY
Advocate for the Respondent : GA, ASSAM
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
27.10.2022
In view of the Judgment and Order (CAV) passed in WP(C) No. 6498/2003 today, this Misc Case stands closed.
JUDGE
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