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Brajen Kalita vs The State Of Assam And Ors
2022 Latest Caselaw 4139 Gua

Citation : 2022 Latest Caselaw 4139 Gua
Judgement Date : 27 October, 2022

Gauhati High Court
Brajen Kalita vs The State Of Assam And Ors on 27 October, 2022
                                                                Page No.# 1/9

GAHC010002192003




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                         Case No : I.A./1197/2015

         BRAJEN KALITA



          VERSUS

         THE STATE OF ASSAM and ORS



         ------------
         Advocate for : MR.S BARMAN
         Advocate for : MR. D MAZUMDAR
         ADDITIONAL GOVERNMENT ADVOCATE appearing for THE STATE OF
         ASSAM and ORS

          IN Case No. : WP(C)/6498/2003

                    ON THE DEATH OF SRI KAMAL SARMA HIS LEGAL HEIR,
                    SRI RIJU PRASAD SARMA AND 2 ORS
                    S/O LATE RABATI PRASAD SARMA, A R/O KAMAKHYA HILL,
                    GUWAHATI 781010, KAMRUP (M), ASSAM.

                    2: SRI KABINDRA PRASAD SARMA
                     S/O. LATE SANKAR PRASAD SARMA
                     R/O. KAMAKHYA DHAM
                     KAMRUP (METRO)
                     GUWAHATI-781010
                    ASSAM.

                    3: THE DEITY OF GODDESS SRI SRI KAMAKHYA
                     REPRESENTED BY THE BOARD OF TRUSTEES
                                              Page No.# 2/9

KAMAKHYA DEBUTTER
KAMAKHYA HILL
GUWAHAT

VERSUS

THE STATE OF ASSAM and ORS
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM,
DEPTT. OF REVENUE, DISPUR, GUWAHATI 781006

2:THE DEPUTY COMMISSIONER
 KAMRUP
 GUWAHATI

3:THE SETTLEMENT OFFICER
 KAMRUP.


4:THE ADDITIONAL DEPUTY COMMISSIONER
 REVENUE
 KAMRUP
 GUWAHATI.

5:SHRI RADHIKA KALITA
 SON OF LATE AMBIRAM KALITA

6:SHRI JITEN DAS
 SON OF LATE GOBINDA DAS

7:SRI BASU DEV GAYAN
 SON OF LATE DABIN GAYAN

8:SHRI SUNESWAR DAS
 SON OF BHOLARAM DAS

9:SHRI SAMIR SARMA
 SON OF SHRI AMRIT SHARMA

10:SHRI JAGADISH SARMA
 SON OF SHRI KHARGESWAR SARMA

11:SHRI MUHIT SARMA
 SON OF SHRI PARAMANANDA SARMA

12:SRI SAILESWAR SARMA
 SON OF LATE SAKRESWAR SARMA
                                                           Page No.# 3/9

13:SRI RATUL PRASAD SARMA
 SON OF LATE HIRANYA PRASAD SARMA

14:SRI NALIN PRASAD SARMA
 SON OF SRI KAMALA PRASAD SARMA

15:SHRI KAJAL SARMA
 SON OF SHRI SANKAR SARMA

16:GUWAHATI METROPOLITAN DEVELOPMENT
AUTHORITY
 BHANGAGARH
 GUWAHATI

17:THE STATE OF ASSAM
 REPRESENTED BY COMMISSIONER AND SECRETARY TO
THE GOVERNMENT OF ASSAM
 GUWAHATI DEVELOPMENT AUTHORITY

18:SRI LALIT MOHAN DAS
VILLAGE KAMAKHYA GAON
 MAUJA JALUKBARI
POST OFFICE GUWAHATI-12
DISTRICT KAMRUP
 Respondent No 18 impleaded vide order dated 16/09/2013 passed in
Misc Case No 614/2009 and Misc Case No1484/2010

19:SHRI JOGESWAR SAIKIA
 S/O SHRI MALBHOG SAIKIA
ADDRESS KALIPUR
 GUWAHATI
 P.S. BHARALUMUKH UNDER MAUZA JALUKBARI DISTRICT
KAMRUP
ASSAM Respondent No 19 impleaded vide order dated 16/09/2013
passed in Misc Case No 1952/2010

20:. SRI MAHANTA SWAMI RASH BEHARI DAS KATHIA
BABA
 SON OF SHRI MAHANTA SWAMI DHANANJOY DAS KATHIA
BABA
 GURUKUL ROAD
 POST OFFICE VRINDAVAN
 DISTRICT MATHURA
 UTTAR PRADESH
 REPRESENTED BY HIS CONSTITUTED ATTORNEY SRI
NISHITENDU DHAR
ADVOCATE SON OF LATE NAGENDRA KUMAR
                                                         Page No.# 4/9

CHOUDHURY
A.K.AZAD ROAD
 REHABARI
 P.PO.GUWAHATI-08
 DISTRICT KAMRUP
ASSAM Respondent No 20 impleaded vide order dated 16/09/2013
passed in Misc Case No 2107/2010 and Misc Case No 2108/2010

21:SHRI NANDI NATH SARMA
VICE CHAIRMAN KAMAKHYA DEBUTTAR BOARD
 KAMAKHYA HILL
 GUWAHATI Respondent No 19 impleaded vide order dated
16/09/2013 passed in Misc Case No 2492/2010

22:SHRI PURNA CHANDRA SARMA
 S/O SHRI PRABHAT CH.SARMA RESIDENT OF KAMAKHYA
HILL TOP
 P.S. JALUKBARI
 GUWAHATI

23:SRI SUBHAS SARMA
 S/O SHRI PRABHAT CH.SARMA RESIDENT OF KAMAKHYA
HILL TOP
 P.S. JALUKBARI
 GUWAHATI

24:SRI MRINAL SARMA
 S/O SHRI ARUN CH.SARMA RESIDENT OF KAMAKHYA HILL
TOP
 P.S. JALUKBARI
 GUWAHATI

25:SRI KALYAN SARMA
 S/O SHRI ARUN CH.SARMA RESIDENT OF KAMAKHYA HILL
TOP
 P.S. JALUKBARI
 GUWAHATI Respondent No 22 to 25 impleaded vide order dated
16/09/2013 passed in Misc Case No 1586/2011and Misc Case No
1587/2011

26:SRI PALIT KR BORA
 S/O LATE PADMANATH BORA R/O DAHABARACHUK
JORHAT-01
 PRESENTLY RESIDING AT ARUNADAY APARTMENT BLOCK
NO.1
FLAT NO 302 Respondent No 26 impleaded vide order dated
16/09/2013 passed in Misc Case No 722/2012 and Misc Case No
                                                           Page No.# 5/9

723/2012

27:ASHEERBAD CONSTRUCTION COMPANY PVT LTD

INCORPORATION NO 03-04583
REPRESENTED BY ITS DIRECTOR SMTI RATNA SARMAH

28:SRI RABINDRA NATH SARMAH
 S/O LATE PITAMBAR SARMAH R/O MALIGAON CHARIALI
 P/S JALUKBARI GUWAHATI-11 Respondent No 27 and 28
impleaded vide order dated 16/09/2013 passed in Misc Case No
1070/2013 and Misc Case No 1071/2013

29:SRI NILAMBAR SARMAH
 RESIDENTS OF A.T. ROAD
VILLAGE AND P.O.-KAMAKHYA
 P.S. JALUKBARI
 GUWAHATI KAMRUP METRO

30:SRI BHABA KT. SARMAH
 RESIDENTS OF A.T. ROAD
VILLAGE AND P.O.-KAMAKHYA
 P.S. JALUKBARI
 GUWAHATI KAMRUP METRO

31:SRI KAMALA KT. SARMAH
 RESIDENTS OF A.T. ROAD
VILLAGE AND P.O.-KAMAKHYA
 P.S. JALUKBARI
 GUWAHATI KAMRUP METRO

32:SRI LAKSHI KT. SARMAH
 RESIDENTS OF A.T. ROAD
 VILLAGE AND P.O.-KAMAKHYA
 P.S. JALUKBARI
 GUWAHATI KAMRUP METRO Respondent No 29 to 32 are
impleaded vide order dated 16/09/2013 passed in Misc Case No
1224/2013 and Misc Case No 1225/2013

33:WEST GUWAHATI COLLEGE OF EDUCATION
 PANDUNATH GUWAHATI
 KAMRUP
ASSAM REPRESENTED BY PRINCIPAL AND SECRETARY
SMT GITANJALI CHOUDHURY

34:SMT GITANJALI CHOUDHURY
WIFE OF SRI BRAJENDRA CHOUDHURY
                                                          Page No.# 6/9

 RESIDENT OF KAHILIPARA
 SURABHI PATH
 JANAKPUR
GUWAHATI 5 Respondent No 33 and 34 are impleaded vide order
dated 16/09/2013 passed in Misc Case No 1242/2013 and Misc Case
No 1243/2013

35:THE DEPUTY REGISTRAR
 KAMRUP METRO PANBAZAR
 GUWAHATI-781001

36:THE SENIOR SUB REGISTRAR
 KAMRUP METRO PANBAZAR
 GUWAHATI-781001

37:THE SUB REGISTRAR
 KAMRUP METRO PANBAZAR
 GUWAHATI-781001

38:THE JOINT SUB REGISTRAR
 KAMRUP METRO PANBAZAR
 GUWAHATI-781001 Respondent No 35 to 38 are impleaded vide
order dated 16/09/2013 passed in Misc Case No 1836/2013

39:THE DEPUTY COMMISSIONER
 KAMRUP METRO
 GUWAHATI-781001

40:THE ADDITIONAL DEPUTY COMMISSIONER REVENUE
 KAMRUP METRO
 GUWAHATI-781001 Respondent No 39 and 40 are impleaded vide
order dated 16/09/2013 passed in Misc Case No 1838/2013

41:DR. SUBHASH KHANNA
 S/O SRI KRISHANLAL KHANNA MANAGING DIRECTOR OF
SWAGAT HOSPITAL P LTD. BHARALUMUKH
 GUWAHATI-09 Respondent No 41 is impleaded vide order dated
16/09/2013 passed in Misc Case No 2016/2013 and Misc Case No
2017/2013

42:SHRI BRAJEN KALITA
 S/O LATE NAREN KALITA R/O KALIPUR
 GUWAHATI
 DIST KAMRUP ASSAM Respondent No 42 is impleaded vide order
dated 16/09/2013 passed in Misc Case No 2018/2013 and Misc Case
No 2020/2013
                                      Page No.# 7/9

43:SUBHAM PLANNERS LTD.
 FORMERLY SUBHAM PLANNERS PVT. LTD
 REGISTERED OFFICE
AT SUBHAM VELOCITY
 5TH FLOOR
 HARI RAM BORA PATH
 G.S. ROAD
 OPP- WALFORD
 GUWAHATI-5
 REPRESENTED BY ITS DIRECTOR
 SRI ROHIT LOHIA
 R/O SRIKUNI HOUSE
 HOUSE NO- 11
 MAHADEVPUR
 REHABARI
 GUWAHATI-8
 DIST- KAMRUP (M)
ASSAM.

44:SRI SUPARAS MAL BAID

S/O LATE KANKHYA LAL BAID
R/O MALIGAON
GUWAHATI
DIST- KAMRUP (M)
ASSAM.

45:SRI ARABINDA SENGUPTA
 S/O DILIP KUMAR SENGUPTA.

46:SMTI. AJANTA SENGUPTA
W/O SRI ARABINDA SENGUPTA.

47:SMT. KRISHNA BISWAS
 S/O LATE PARTHA PRATIM BISWAS

48:SRI PARTHA PRATIM BISWAS

S/O LATE AJIT KUMAR BISWAS.

49:SMT. SUNITA JHABAK
W/O SRI RAJ KUMAR JHABAK

50:SMT. SONU SETHIA
W/O SRI DHANPAT R. SETHIA

51:SRI DHANPAT R. SETHIA
                                             Page No.# 8/9


S/O SRI SUMER MAL SETHIA

52:SRI KRISHNA SHARMA
 S/O SRI SANWARMAL SHARMA.

53:SMT. KALPANA NEOG
W/O SRI KABYAJYOTI NEOG

54:KABYAJYOTI NEOG
 S/O LATE JYOTISH CHANDRA NEOG

55:SRI VIMAL CHAND KHAJANCHI
 S/O LATE VALCHAN KHANCHI

56:SMTI. CHANDRAKALA KHAJANCHI
W/O SRI VIMAL CHAND KHAJANCHI

57:SMT. PARWATI DEVI HARLALKA
W/O LATE NAND KISHORE HARLALKA

58:SRI JITENDRA KUMAR YADAV
 S/O SRI PRABHUNATH YADAV

59:SRI AMIT KUMAR YADAV
 S/O SRI PRABHU NATH YADAV

60:SRI SANDIP KEDIA
 S/O SRI MAHABIR PRASAD KEDIA

61:SRI SANJIB KUMAR MITRA
 S/O LATE BYOMKESH MITRA

62:SRI SEKHAR PODDER
 S/O LATE SRISH CHANDRA PODDER

63:SMT. SNEHA HARLALKA

D/O LATE DILIP AGARWAL

64:SMT. SWAPNA DUTTA
W/O LATE PANKAJ DUTTA
 RESPONDENT NO 45 TO 64 ARE RESIDENTS OF DWARKA
ENCLAVE
 MALIGAON
 GUWAHATI-781012
 KAMRUP (M)
                                                                          Page No.# 9/9

                          ASSAM.

                         65:SRI SEKHAR PODDER
                          S/O LATE SRISH CHANDRA PODDER

                         66:SMT. SNEHA HARLALKA
                          D/O LATE DILIP AGARWAL.

                         67:SMT. SWAPNA DUTTA
                         W/O LATE PANKAJ DUTT

             Advocate for the Petitioner   : MR. M K CHOUDHURY

             Advocate for the Respondent : GA, ASSAM

                                   BEFORE
                  HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                            ORDER

27.10.2022

In view of the Judgment and Order (CAV) passed in WP(C) No. 6498/2003 today, this I.A. stands closed.

JUDGE

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