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The Assam Public Service ... vs Bondita Borah And 17 Ors
2022 Latest Caselaw 4075 Gua

Citation : 2022 Latest Caselaw 4075 Gua
Judgement Date : 21 October, 2022

Gauhati High Court
The Assam Public Service ... vs Bondita Borah And 17 Ors on 21 October, 2022
                                                         Page No.# 1/7

GAHC010173992020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case : I.A.(Civil)/2370/2021

         THE ASSAM PUBLIC SERVICE COMMISSION
         REPRESENTED BY ITS SECY.
         JAWAHARNAGAR
         KHANAPARA
         GUWAHATI 781022


          VERSUS

         BONDITA BORAH AND 17 ORS.
         D/O GOBIN CHANDRA BORAH
         R/O VILL. CHETIAGAON
         WARD NO. 5
         P.O. AND P.S. NORTH LAKHIMPUR
         DIST. LAKHIMPUR (ASSAM)
         PIN 787001

         2:NAVIN KUMAR RAY

         S/O RAM UDGAR RAY
         VILL. AGBANDHA SAIDING
         P.O. AGBANDHA BENGALIGAON
         P.S. MARGHERITA
         DIST. TINSUKIA
         ASSAM
         PIN 786187
         3:BONANI PRIYA RAJKONWAR

         D/O JAYANTA RAJKONWAR PRESENT R/O H. NO. 19
         BYE LANE NO. 3
         BISHNUJYOTI PATH
         HATIGAON
         KAMRUP (M)
         ASSAM
                                                      Page No.# 2/7

PIN 781038
PERMANENT R/O H. NO. 91 VILL. RONGCHANGI
OPP. RONGCHANGI MINI PHC DIBRUGARH
ASSAM
PIN 786184
4:THE STATE OF ASSAM

REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
DEPTT. OF PERSONNEL (A)
DISPUR
GUWAHATI 781006
5:AARON TERON

S/O NAREN TERON
VILL. RUKASEN
P.O. AND P.S. DIPHU
DIST. KARBI ANGLONG.
6:BHOMKLARCHEN SINGNAR

S/O SRI KANBURA SINGNAR
VILL. CHEPHONGSAJIR
VILL. CHEPHONGSAJIR
P.O. AND P.S. DIPHU
DIST. KARBI ANGLONG
7:BARNEL BEY

S/O SRI LONGKI BEY
VILL. RONGKIMI
P.O. AND P.S. DIPHU
DIST. KARBI ANGLONG
8:UJJAL NATH

S/O LIPIKA NATH
R/O BLOCK ROAD CHOUDHURY
VILL. RAMKRISHNA NAGAR
DIST. KARIMGANJ
ASSAM
PIN 788166
9:PRANAB DAS

S/O PRADIP CH. DAS
R/O NEAR NETWORK COUNTER
P.O. IRONGMARA
DIST. CACHAR
ASSAM
PIN 788011
10:PARTHA JYOTI DAS
                             Page No.# 3/7


H/NO 47
LANE NO. 27
VIVEKANANDA ROAD
SILCHAR
DIST. CACHAR
ASSAM
PIN 788007
11:PATHIKRIT AHMED

S/O SAMSUDDIN AHMED
R/O NEAR ELLAHI MASJID
ELLAHI MASJJID ROAD
DEORAIL BADARPUR
DIST. KARIMGANJ
ASSAM
PIN 788806
12:REBIKA MAIBANGSA

D/O NRIPENDRA MAIBANGSA
R/O DIRIK
HALFLONG
DIST. DIMA HASAO
ASSAM
13:DIVIDITA JOHARI

D/O BONIL JOHARI
R/O JOHAYARAJEE
HALFLONG
DIST. DIMA HASAO
ASSAM.
14:ABRINA HALFLONGBAR

D/O AJIT HALFLONGBAR
R/O SURAT NAGAR
HALFLONG
DIST. DIMA HASAO
ASSAM.
15:THANGHOULIEN LIEUTHANG

S/O PAWKHOLAL LIEUTHANG
CIRCUIT HOUSE ROAD
HALFLONG
DIST. DIMA HASAO
ASSAM.
16:PHOJEN BATHARI

S/O JAPAN BATHARI
                                                              Page No.# 4/7

R/O MAHUR
DIST. DIMA HASAO
ASSAM.
17:SATLUNSANG LUNKIM

S/O LHUNHAO LUNKIM
R/O MAHUR
DIST. DIMA HASAO
ASSAM.
18:VISHAL THAPA

S/O LT. PREM THAPA
R/O KANA BASTI
HALFLONG
DIST. DIMA HASAO
ASSAM.
------------
Advocate for : MR. T J MAHANTA
Advocate for : MR. M K SARMA appearing for BONDITA BORAH AND 17 ORS.



Linked Case : WP(C)/28/2021

BONDITA BORAH
D/O GOBIN CHANDRA BORAH
RESIDENT OF VILLAGE CHETIAGAON
WARD NO/ 5
PO AND PS NORTH LAKHIMPUR
DIST LAKHIMPUR
ASSAM 787001


VERSUS

THE STATE OF ASSAM AND 16 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
DEPARTMENT OF PERSONNEL (B) DISPUR GUWAHATI 781006

2:THE ASSAM PUBLIC SERVICE COMMISSION
REPRESENTED BY THE CHAIRMAN
 JAWAHARNAGAR
 KHANAPARA
 GUWAHATI 781022
 3:THE CHAIRMAN
ASSAM PUBLIC SERVICE COMMISSION
 JAWAHARNAGAR
                              Page No.# 5/7

KHANAPARA
GUWAHATI 781022
4:SRI AARON TERON
S/O- NAREN TERON
VILL.- RUKASEN
P.O. AND P.S.- DIPHU
DIST.- KARBI ANGLONG.
5:SRI BHOMKLARCHEN SINGNAR
S/O- SRI KANGBURA SINGNAR
VILL.- CHEPHONGSAJIR
P.O. AND P.S.- DIPHU
DIST.- KARBI ANGLONG.
6:SRI BARNEL BEY
S/O- SRI LONGKI BEY
VILL.- RONGKIMI
P.O. AND P.S.- DIPHU
DIST.- KARBI ANGLONG.
7:UJJAL NATH
S/O- LIPIKA NATH
R/O- BLOCK ROAD
CHOUDHURY VILLA
RAMKRISHNA NAGAR
DIST.- KARIMGANJ
ASSAM
PIN- 788166.
8:PRANAB DAS
S/O- PRADIP CHANDRA DAS
R/O- NEAR NETWORK COUNTER
P.O.- IRONGMARA
DIST.- CACHAR
ASSAM
PIN- 788011.
9:PARTHA JYOTI DAS
H/NO.- 47
LANE NO. 27
VIVEKANANDA ROAD
SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788007.
10:PATHIKRIT AHMED
S/O- SAMSUDDIN AHMED
R/O- NEAR ELLAHI MASJID
ELLAHI MASJID ROAD
DEORAIL BADARPUR
DIST.- KARIMGANJ
ASSAM
PIN- 78886.
                             Page No.# 6/7

11:REBIKA MAIBANGSA
D/O- NRIPENDRA MAIBANGSA
R/O- DIRIK
HALFLONG
DIST.- DIMA HASAO
ASSAM.
12:DIVIDITA JOHARI
D/O- BONIL JOHARI
R/O- JOHAYA RAJEE
HALFLONG
DIST.- DIMA HASAO
ASSAM.
13:ABRINA HALFLONGBAR
D/O- AJIT HALFLONGBAR
R/O- SURAT NAGAR
HALFLONG
DIST.- DIMA HASAO
ASSAM.
14:THANGHOULIEN LIEUTHANG
S/O- PAWKHOLAL LIEUTHANG
CIRCUIT HOUSE ROAD
HALFLONG
DIST.- DIMA HASAO
ASSAM.
15:PHOJEN BATHARI
S/O- JAPAN BATHARI
R/O- MAHUR
DIST.- DIMA HASAO
ASSAM.
16:SATLUNSANG LUNKIM
S/O- LHUNHAO LUNKIM
R/O- MAHUR
DIST.- DIMA HASAO
ASSAM.
17:VISHAL THAPA
S/O- LT. PREM THAPA
R/O- KANA BASTI
HALFLONG
DIST.- DIMA HASAO
ASSAM.
18:SIDHARTHA SARMAH
S/O. SRI MRINAL SARMAH
R/O. BETBARI
GHILAGURI
P.O. BETBARI ALIMUR
DIST. SIVASAGAR
PIN-785009.
------------
                                                                      Page No.# 7/7

           Advocate for :
           Advocate for : SC
           PERSONNEL DEPT. appearing for THE STATE OF ASSAM AND 16 ORS



                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

21-10-2022 R.M. Chhaya, C.J.

The interlocutory application is disposed of in terms of the common Judgment and Order dated 21.10.2022 passed in W.P(C) No. 5169/2020 and other connected cases.

        JUDGE                      CHIEF JUSTICE



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