Page No.# 1/ vs Hifjur Rahman Laskar And 12 Ors. E
2022 Latest Caselaw 4672 Gua

Citation : 2022 Latest Caselaw 4672 Gua
Judgement Date : 28 November, 2022

Gauhati High Court

Page No.# 1/ vs Hifjur Rahman Laskar And 12 Ors. E on 28 November, 2022

                                                         Page No.# 1/11

GAHC010201802022




                        THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


I.A.(Civil)/3287/2022

AZIR UDDIN BARBHUIYA AND 8 ORS.
S/O LATE MOYUB ALI BARBHUIYA

RESIDENT OF VILLAGE DUDHPUR
PS AND DIST HAILAKANDI
ASSAM

2: KAHIR UDDIN BARBHUIYA
S/O LATE MOYUB ALI BARBHUIYA

RESIDENT OF VILLAGE DUDHPUR
PS AND DIST HAILAKANDI
ASSAM

3: NOOR UDDIN BARBHUIYA
S/O LATE MOYUB ALI BARBHUIYA

RESIDENT OF VILLAGE DUDHPUR
PS AND DIST HAILAKANDI
ASSAM

4: HIFJUR RAHMAN BARBHUIYA
S/O LATE MOYUB ALI BARBHUIYA

RESIDENT OF VILLAGE DUDHPUR
PS AND DIST HAILAKANDI
ASSAM

5: NAZIM UDDIN BARBHUIYA
S/O LATE IMAD ALI BARBHUIYA
RESIDENT OF VILLAGE DUDHPUR
PS AND DIST HAILAKANDI
ASSAM
                                                           Page No.# 2/11

6: GIAS UDDIN BARBHUIYA
S/O LATE IMAD ALI BARBHUIYA
RESIDENT OF VILLAGE DUDHPUR
PS AND DIST HAILAKANDI
ASSAM

7: ISLAM UDDIN BARBHUIYA
S/O LATE IMAD ALI BARBHUIYA
RESIDENT OF VILLAGE DUDHPUR
PS AND DIST HAILAKANDI
ASSAM

8: FAKAR UDDIN BARBHUIYA
S/O LATE IMAD ALI BARBHUIYA
RESIDENT OF VILLAGE DUDHPUR
PS AND DIST HAILAKANDI
ASSAM

9: JALAL UDDIN BARBHUIYA
S/O LATE NIMAR ALI BARBHUIYA
RESIDENT OF VILLAGE DUDHPUR
PS AND DIST HAILAKANDI
ASSAM
VERSUS

HIFJUR RAHMAN LASKAR AND 12 ORS. E
S/O LATE ABDUL LATIF LASKAR RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155

2:SOIDUR RAHMAN LASKAR
S/O LATE ABDUL LATIF LASKAR
RESIDENT OF VILLAGE DUDHPUR
 PO BALIURA
 DIST HAILAKANDI
ASSAM 788155
 3:FOIZUR RAHMAN LASKAR

S/O LATE ABDUL LATIF LASKAR
RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155
4:BADAR UDDIN LASKAR

S/O LATE TAJAMUL ALI LASKAR
RESIDENT OF VILLAGE DUDHPUR
                                Page No.# 3/11

PO BALIURA
DIST HAILAKANDI
ASSAM 788155
5:SOMIRUN NESSA LASKAR

W/O LATE MONIR UDDIN LASKAR
RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155
6:NOOR JAHANARA BEGUM LASKAR

D/O LATE MONIR UDDIN LASKAR
RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155
7:SAHIDA BEGUM LASKAR

D/O LATE MONIR UDDIN LASKAR
RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155
8:ALI AKBAR LASKAR

S/O LATE MONIR UDDIN LASKAR
RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155
9:ALI ASKAR LASKAR
S/O LATE MONIR UDDIN LASKAR
RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155
10:ALI AMJAD LASKAR

S/O LATE MONIR UDDIN LASKAR
RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155
11:SAHAB UDDIN LASKAR
S/O LATE TAJAMUL ALI LASKAR

RESIDENT OF VILLAGE DUDHPUR
                                        Page No.# 4/11

PO BALIURA
DIST HAILAKANDI
ASSAM 788155
12:HILAL UDDIN LASKAR

S/O LATE TAJAMUL ALI LASKAR

RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155
13:ANAM UDDIN LASKAR
S/O LATE TAJAMUL ALI LASKAR

RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155
14:ON THE DEATH OF LATE FULSINA BIBI
HER LEGAL HEIRS JAMSHED ALI

S/O LATE AYUB ALI

RESIDENT OF KARICHERRA
PO KARICHERRA BAZAR
PS KATLICHERA
DIST HAILAKANDI
ASSAM 788165
15:SALEY AHMED
S/O JAMSHED ALI

RESIDENT OF KARICHERRA
PO KARICHERRA BAZAR
PS KATLICHERA
DIST HAILAKANDI
ASSAM 788165
16:NOOR AHMED

S/O JAMSHED ALI

RESIDENT OF KARICHERRA
PO KARICHERRA BAZAR
PS KATLICHERA
DIST HAILAKANDI
ASSAM 788165
17:SAFI AHMED
S/O JAMSHED ALI
                                                                   Page No.# 5/11

RESIDENT OF KARICHERRA
PO KARICHERRA BAZAR
PS KATLICHERA
DIST HAILAKANDI
ASSAM 788165
18:KAMLARUN NESSA

D/O JAMSHED ALI

RESIDENT OF KARICHERRA
PO KARICHERRA BAZAR
PS KATLICHERA
DIST HAILAKANDI
ASSAM 788165
19:SALMA BEGUM
D/O JAMSHED ALI

RESIDENT OF KARICHERRA
PO KARICHERRA BAZAR
PS KATLICHERA
DIST HAILAKANDI
ASSAM 788165
------------
Advocate for : MR. A H M R CHOUDHURY
Advocate for : appearing for HIFJUR RAHMAN LASKAR AND 12 ORS. E


                            In Case No. : RSA/158/2022

          AZIR UDDIN BARBHUIYA AND 8 ORS.
          S/O LATE MOYUB ALI BARBHUIYA,
          RESIDENT OF VILLAGE DUDHPUR, PS AND DIST HAILAKANDI, ASSAM

          2: KAHIR UDDIN BARBHUIYA
           S/O LATE MOYUB ALI BARBHUIYA

          RESIDENT OF VILLAGE DUDHPUR
          PS AND DIST HAILAKANDI
          ASSAM

          3: NOOR UDDIN BARBHUIYA
           S/O LATE MOYUB ALI BARBHUIYA

          RESIDENT OF VILLAGE DUDHPUR
          PS AND DIST HAILAKANDI
          ASSAM

          4: HIFJUR RAHMAN BARBHUIYA
                                                      Page No.# 6/11

S/O LATE MOYUB ALI BARBHUIYA

RESIDENT OF VILLAGE DUDHPUR
PS AND DIST HAILAKANDI
ASSAM

5: NAZIM UDDIN BARBHUIYA
 S/O LATE IMAD ALI BARBHUIYA
RESIDENT OF VILLAGE DUDHPUR
 PS AND DIST HAILAKANDI
ASSAM

6: GIAS UDDIN BARBHUIYA
 S/O LATE IMAD ALI BARBHUIYA
RESIDENT OF VILLAGE DUDHPUR
 PS AND DIST HAILAKANDI
ASSAM

7: ISLAM UDDIN BARBHUIYA
 S/O LATE IMAD ALI BARBHUIYA
RESIDENT OF VILLAGE DUDHPUR
 PS AND DIST HAILAKANDI
ASSAM

8: FAKAR UDDIN BARBHUIYA
 S/O LATE IMAD ALI BARBHUIYA
RESIDENT OF VILLAGE DUDHPUR
 PS AND DIST HAILAKANDI
ASSAM

9: JALAL UDDIN BARBHUIYA
 S/O LATE NIMAR ALI BARBHUIYA
RESIDENT OF VILLAGE DUDHPUR
 PS AND DIST HAILAKANDI
ASSA

VERSUS

HIFJUR RAHMAN LASKAR AND 12 ORS.
S/O LATE ABDUL LATIF LASKAR
RESIDENT OF VILLAGE DUDHPUR, PO BALIURA, DIST HAILAKANDI,
ASSAM 788155

2:SOIDUR RAHMAN LASKAR
 S/O LATE ABDUL LATIF LASKAR
RESIDENT OF VILLAGE DUDHPUR
 PO BALIURA
 DIST HAILAKANDI
                                Page No.# 7/11

ASSAM 788155

3:FOIZUR RAHMAN LASKAR

S/O LATE ABDUL LATIF LASKAR
RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155

4:BADAR UDDIN LASKAR

S/O LATE TAJAMUL ALI LASKAR
RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155

5:SOMIRUN NESSA LASKAR

W/O LATE MONIR UDDIN LASKAR
RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155

6:NOOR JAHANARA BEGUM LASKAR

D/O LATE MONIR UDDIN LASKAR
RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155

7:SAHIDA BEGUM LASKAR

D/O LATE MONIR UDDIN LASKAR
RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155

8:ALI AKBAR LASKAR

S/O LATE MONIR UDDIN LASKAR
RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
                                        Page No.# 8/11

ASSAM 788155

9:ALI ASKAR LASKAR
 S/O LATE MONIR UDDIN LASKAR
RESIDENT OF VILLAGE DUDHPUR
 PO BALIURA
 DIST HAILAKANDI
ASSAM 788155

10:ALI AMJAD LASKAR

S/O LATE MONIR UDDIN LASKAR
RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155

11:SAHAB UDDIN LASKAR
 S/O LATE TAJAMUL ALI LASKAR

RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155

12:HILAL UDDIN LASKAR

S/O LATE TAJAMUL ALI LASKAR

RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155

13:ANAM UDDIN LASKAR
 S/O LATE TAJAMUL ALI LASKAR

RESIDENT OF VILLAGE DUDHPUR
PO BALIURA
DIST HAILAKANDI
ASSAM 788155

14:ON THE DEATH OF LATE FULSINA BIBI
 HER LEGAL HEIRS JAMSHED ALI

S/O LATE AYUB ALI

RESIDENT OF KARICHERRA
                          Page No.# 9/11

PO KARICHERRA BAZAR
PS KATLICHERA
DIST HAILAKANDI
ASSAM 788165

15:SALEY AHMED
 S/O JAMSHED ALI

RESIDENT OF KARICHERRA
PO KARICHERRA BAZAR
PS KATLICHERA
DIST HAILAKANDI
ASSAM 788165

16:NOOR AHMED

S/O JAMSHED ALI

RESIDENT OF KARICHERRA
PO KARICHERRA BAZAR
PS KATLICHERA
DIST HAILAKANDI
ASSAM 788165

17:SAFI AHMED
 S/O JAMSHED ALI

RESIDENT OF KARICHERRA
PO KARICHERRA BAZAR
PS KATLICHERA
DIST HAILAKANDI
ASSAM 788165

18:KAMLARUN NESSA

D/O JAMSHED ALI

RESIDENT OF KARICHERRA
PO KARICHERRA BAZAR
PS KATLICHERA
DIST HAILAKANDI
ASSAM 788165

19:SALMA BEGUM
 D/O JAMSHED ALI

RESIDENT OF KARICHERRA
PO KARICHERRA BAZAR
                                                                             Page No.# 10/11

             PS KATLICHERA
             DIST HAILAKANDI
             ASSAM 78816

Advocate for the Petitioner   : MR. A H M R CHOUDHURY

Advocate for the Respondent :




                                   BEFORE
                     HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                         ORDER

Date : 28.11.2022

Heard Ms. R Choudhury, learned counsel for the applicant/ appellant.

By this application under Order 41 Rule 5 of the CPC, the applicant/ appellant has prayed for stay of the Judgment and Decree dated 27.06.2022 in Title Appeal 17/2019 passed by the learned Civil Judge, Hailakandi whereby the First Appeal was partly decreed modifying the Judgment and Decree dated 26.06.2019 passed by the learned Munsiff No.1 in Title Suit No.108/2007.

Issue notice to the opposite parties Nos. 1 to 19. Steps by registered post with A/D within 5 days.

List after 5(five) weeks.

Till the returnable date, the operation of the impugned Judgment and Decree dated 27.06.2022 passed by the learned Civil Judge, Hailakandi in Title Appeal 17/2019 shall remain stayed.

JUDGE Page No.# 11/11

Comparing Assistant