Page No.# 1/3 vs Divisional Forest Officer (T) And ...
2022 Latest Caselaw 4594 Gua

                                                             Page No.# 1/3

GAHC010235492022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/3430/2022

         JAKARIA AHMED AND 2 ORS.
         S/O ABDUL SUKKUR,
         VILL.- KANDIGRAM,
         P.O.- DASGRAM,
         P.S.- NILAMBAZAR,
         DIST.- KARIMGANJ.

         2: ABDUL MUMIT
          S/O ABDUL SOLAM

         VILL.- BAGON

         P.O.- KARNAMADHU

         P.S. AND DIST.- KARIMGANJ (ASSAM).

         3: MUIJUR RAHMAN
          S/O ABDUL SUKKUR

         VILL.- BAGON

         P.O.- KARNAMADHU

         P.S. AND DIST.- KARIMGANJ (ASSAM)

         VERSUS

         DIVISIONAL FOREST OFFICER (T) AND 6 ORS.
         KARIMGANJ DIVISION,
         P.O.- TILLABAZAR,
         P.S. AND DIST.- KARIMGANJ (ASSAM), PIN- 788709.

         2:THE STATE OF ASSAM
          REP. BY THE GOVT. ADVOCATE
                                                              Page No.# 2/3

             ASSAM
             GUWAHATI- 01.

            3:THE DEPUTY COMMISSIONER
             KARIMGANJ
             P.O. AND DIST.- KARIMGANJ (ASSAM)
             PIN- 788710.

            4:THE GENERAL MANAGER
             DISTRICT INDUSTRY AND COMMERCE CENTRE

            P.O. AND DIST.- KARIMGANJ (ASSAM)
             PIN- 788710.

            5:THE RANGE FOREST OFFICER (SADAR)
             KARIMGANJ
             P.O. AND DIST.- KARIMGANJ (ASSAM)
             PIN- 788710.

            6:THE BEAT FOREST OFFICER
             LONGAI FOREST BEAT OFFICE
             LONGAI ROAD

            P.O. AND DIST.- KARIMGANJ (ASSAM) PIN- 788710.

            7:THE BEAT FOREST OFFICER
             NILAMBAZAR
             FOREST BEAT OFFICE

            P.O.- NILAMBAR

            DIST.- KARIMGANJ (ASSAM)
            PIN- 788722

Advocate for the Petitioner   : MR H R A CHOUDHURY

Advocate for the Respondent : GA, ASSAM




             Linked Case :

            JAKARIA AHMED AND 2 ORS.
                                                                           Page No.# 3/3


            VERSUS

           DIVISIONAL FOREST OFFICER (T) AND 6 ORS E



           ------------
           Advocate for : MR H R A CHOUDHURY
           Advocate for : appearing for DIVISIONAL FOREST OFFICER (T) AND 6 ORS E



                                    BEFORE
                      HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                       ORDER

21.11.2022 Heard Mr. J.M. Sulaiman, learned counsel for the applicant/appellant. Also heard Mr. T.R. Gogoi, learned counsel for the respondent Nos. 2 and 3.

This Interlocutory Application under Section 5 of the Limitation Act, 1963 has been filed for condoning the delay of 158 days in filing the connected appeal against the Judgment and Decree, dated 05.03.2022, passed by the learned Civil Judge, Karimganj in Title Appeal No. 10/2020.

Issue notice to the respondent Nos. 1, 4, 5, 6 and 7. Steps be taken by registered post with A/D within 7(seven) days.

List after 6 (six) weeks.

JUDGE

Comparing Assistant