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Page No.# 1/4 vs Sri Laboram Baruah And 2 Ors
2022 Latest Caselaw 4292 Gua

Citation : 2022 Latest Caselaw 4292 Gua
Judgement Date : 4 November, 2022

Gauhati High Court
Page No.# 1/4 vs Sri Laboram Baruah And 2 Ors on 4 November, 2022
                                                                 Page No.# 1/4

GAHC010144712018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/2414/2018

         SMT BELA RANI MAZUMDAR AND 2 ORS
         W/O LATE AKHIL AICH MAZUMDAR
         BARIKACHUBURI, BAMINGAON,
         PO TEZPUR, 784001
         DIST SONITPUR (ASSAM)

         2: SRI RANJIT AICH MAZUMDAR
          S/O LATE AKHIL AICH MAZUMDAR
         BARIKACHUBURI
          BAMINGAON

         PO TEZPUR
         784001
         DIST SONITPUR (ASSAM)

         3: SRI SAJIB MAZUMDAR
          S/O LATE AKHIL AICH MAZUMDAR
         BARIKACHUBURI
          BAMINGAON

         PO TEZPUR
         784001
         DIST SONITPUR (ASSAM

         VERSUS

         SRI LABORAM BARUAH AND 2 ORS
         S/O BOGAIN BARUAH R/O VILLAGE HARIDAH, PS GOHPUR DIST
         SONITPUR (ASSAM), PIN 784168

         2:SRI MADAN BARUAH
          S/O LATE KEHURAM BARUAH
         R/O VILLAGE NAPAMUA GAON
         PS GOHPUR 784169
                                                                Page No.# 2/4


            3:NATIONAL INSURANCE CO. LTD.
             TO BE SERVED THROUGH THE BRANCH MANAGER NATIONAL
            INSURANCE CO. LTD. TEZPUR BRANCH DUGAR MANSION TEZPUR MAIN
            ROAD DIST SONITPUR ASSAM 78400

Advocate for the Petitioner   : MR B PUSHILAL

Advocate for the Respondent : MS. R D MOZUMDAR (R3)




             Linked Case : MACApp./613/2018

            SMT BELA RANI MAZUMDAR AND 2 ORS
            W/O LATE AKHIL AICH MAZUMDAR
            BARIKACHUBURI
            BAMINGAON

            PO TEZPUR
            784001
            DIST SONITPUR (ASSAM)

            2: SRI RANJIT AICH MAZUMDAR
            S/O LATE AKHIL AICH MAZUMDAR
            BARIKACHUBURI
             BAMINGAON

            PO TEZPUR
            784001
            DIST SONITPUR (ASSAM)

            3: SRI SAJIB MAZUMDAR
            S/O LATE AKHIL AICH MAZUMDAR
            BARIKACHUBURI
            BAMINGAON

            PO TEZPUR
            784001
            DIST SONITPUR (ASSAM)
            VERSUS

            SRI LABORAM BARUAH AND 2 ORS
            S/O BOGAIN BARUAH
            R/O VILLAGE HARIDAH
                                                                      Page No.# 3/4

          PS GOHPUR
          DIST SONITPUR (ASSAM)
          PIN 784168

          2:SRI MADAN BARUAH
          S/O LATE KEHURAM BARUAH
          R/O VILLAGE NAPAMUA GAON
          PS GOHPUR 784169
           3:NATIONAL INSURANCE CO. LTD.
          TO BE SERVED THROUGH THE BRANCH MANAGER NATIONAL
          INSURANCE CO. LTD. TEZPUR BRANCH DUGAR MANSION TEZPUR MAIN
          ROAD DIST SONITPUR ASSAM 784001
           ------------
           Advocate for : MR B PUSHILAL
          Advocate for : appearing for SRI LABORAM BARUAH AND 2 ORS



                                BEFORE
               HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                      ORDER

04.11.2022.

None appears for the applicant on call.

This is an application under Section 5 of the Limitation Act for condonation of delay of 571 days in filing the connected appeal preferred against the Judgment and Order dated 19.08.2016 passed in MAC Case No. 82 of 2015 (D) by the learned Member, MACT, Sonitpur, Tezpur.

The record reveals that the applicant No. 1 had expired during the pendency of the present application and the applicant Nos. 2 and 3 were substituted.

Though none appears for the applicant on called, in the interest of justice, the matter is adjourned for two weeks.

List this matter on 24.11.2022.

Page No.# 4/4

JUDGE

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