Karim Uddin Barbhuiya vs Aminul Haque Laskar And 12 Ors
2022 Latest Caselaw 4254 Gua

                                                                    Page No.# 1/4

GAHC010131332021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/1278/2021

         KARIM UDDIN BARBHUIYA
         S/O LATE RAHIM UDDIN BARBHUIYA, R/O DHONEHARI PART-II, P.O.-
         SILDUBI, P.S.-SONAI, DIST-CACHAR, PIN-788112



         VERSUS

         AMINUL HAQUE LASKAR AND 12 ORS
         S/O LATE ALA UDDIN LASKAR, R/O BERENGA PART-II, P.O.-BERENGA, P.S.-
         SILCHAR, DIST-CACHAR, PIN- 788006, ASSAM

         2:M. SANTI KUMAR SINGHA
          S/O KALEN SINGHA
          R/O DHANEHARI PART-III
          LAMARGRAM KHUNON
          P.O.-KAZIDAHAR
          P.S.-SONAI
          DIST-CACHAR
         ASSAM
          PIN-788115

         3:ANJAN KUMAR CHANDA
          S/O LATE PULIN BIHARI CHANDA
          R/O VILL-KABIURA UTTER KRISHNAPUR PART-I
          P.O.-MEHERPUR
          P.S.-SILCHAR
          DIST-CACHAR
         ASSAM
          PIN-788015

         4:ANWAR HUSSAIN LASKAR
          S/O LATE TAIMUS ALI LASKAR
          R/O VILL-UTTAR KRISHNAPUR PART-II
                                       Page No.# 2/4

P.O.-UTTAR KRISHNAPUR
P.S.-SILCHAR
DIST-CACHAR
ASSAM
PIN-788001

5:ABDUL MATLIB LASKAR
 S/O LATE REJAK ALI LASKAR
 R/O UTTAR KRISHNAPUR
 P.O. AND P.S.-SILCHAR
 DIST-CACHAR
ASSAM
 PIN-788006

6:ASHISH HALDAR
 S/O ASHUTOSH HALDAR
 R/O VILL-DORGAKONA
 P.O.-ASSAM UNIVERSITY
 SILCHAR
 P.S.-SILCHAR
 DIST-CACHAR
ASSAM
 PIN-788011

7:ANAMUL HAQUE
 S/O LATE MUDASSIR AHMED LASKAR
 R/O VILL-DHONEBARI PART-II
 P.O.-SILDUBI
 P.S.-SONAI
 DIST-CACHAR
ASSAM
 PIN-788001

8:KARIM UDDIN BARBHUIYA
 S/O LATE FOZIZUR RAHMAN BARBHUIYA
 R/O VILL AND P.O.-JHANJARBALI
 P.S.-SONIA
 DIST-CACHAR
ASSAM
 PIN-788119

9:DILIP KUMAR DAS
 S/O SRI DARSHAN DAS
 R/O VILL-BABUTILLA BHORAKHAI GRANT
 P.O.-NIT
 P.S.-SILCHAR
 DIST-CACHAR
ASSAM
                                                   Page No.# 3/4

             PIN-788010

            10:MD NAZRUL ISLAM LASKAR
             S/O LATE SANUHAR ALI LASKAR
             R/O VILL-GANGANAGAR PART-I
             P.O.-SAINT KATHERINE
             P.S.-KACHUDARAM
             DIST-CACHAR
            ASSAM
             PIN-788099

            11:BIJAN PAUL
             S/O LATE BADOL PAUL
             R/O GHUNGHUR
             NEAR SILCHAR MEDICAL COLLEGE
             P.O.-GHUNGHUR
             P.S.-SILCHAR
             DIST-CACHAR
            ASSAM
             PIN-788114

            12:SHUKUMAR SONAR
             S/O SHRI RAM BIKASH SONAR
             R/O VILL-FAKIRTILLA
             BHORAKHAI GRANT
             P.O.-NIT
             SILCHAR
             P.S.-SILCHAR
             DIST-CACHAR
            ASSAM
             PIN-788010

            13:SAYAL AHMED BARBHUIYA
             S/O LATE SAJIR UDDIN BARBHUIYA
             R/O VILL- UTTAR KRISHNAPUR PART-II
             P.O.-UTTAR KRISHNAPUR
             P.S.-SILCHAR
             DIST-CACHAR
            ASSAM
             PIN-78800

Advocate for the Petitioner   : MR K P PATHAK

Advocate for the Respondent : MR D MAZUMDER
                                                                         Page No.# 4/4

                                 BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                      ORDER

03.11.2022

Heard Mr. K.P. Pathak, learned senior counsel assisted by Mr. A. Baruah, learned counsel for the applicant as well as Mr. D. Mozumder, learned senior counsel assisted by Mr. A.R. Bhuyan, learned counsel for the opposite parties. Mr. G.J. Saikia, learned counsel for the Recrimination petitioner is present.

The learned senior counsel for the applicant has submitted written bullet points of his argument which is taken on record.

The argument is concluded.

Judgment reserved.

It may be mentioned that an interlocutory application was moved today by the learned senior counsel for the applicant, being IA(C) 3195/2022, which has a connection with this and a separate order has been passed therein.

JUDGE

Comparing Assistant