Sankar Biswas vs Mrinal Kanti Sarkar And 4 Ors
2022 Latest Caselaw 4238 Gua

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GAHC010202442022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RFA/36/2022

         SANKAR BISWAS
         S/O LATE HEMESH CH. BISWAS,
         R/O SATI JAYMOTI NAGAR, BYE LANE NO. 7, GOTANAGAR, MALIGAON,
         GUWAHATI, DIST.- KAMRUP (M), ASSAM.



         VERSUS

         MRINAL KANTI SARKAR AND 4 ORS.
         S/O LATE BRAJENDRA KUMER SARKAR,
         R/O 281/B, CENTRAL GOTANAGAR, MALIGAON, GUWAHATI- 11, DIST.-
         KAMRUP (M), ASSAM.

         2:ASOMIYA PROTIDIN
          HAVING ITS OFFICE AT VOLTAS LANE
          CHANDMARI
          GUWAHATI- 3
          DIST.- KAMRUP (M)
         ASSAM.

         3:NITYA BORAH
          EDITOR OF ASOMIYA PROTIDIN
         VOLTAS LANE
          CHANDMARI
          GUWAHATI- 3
          DIST.- KAMRUP (M)
         ASSAM.

         4:JATIN CHOUDHURY
          PRINTER AND PUBLISHER OF ASOMIYA PROTIDIN
         VOLTAS LANE
          CHANDMARI
          GUWAHATI- 3
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             DIST.- KAMRUP (M)
             ASSAM.

            5:CITY REPORTER OF ASOMIYA PROTIDIN
            VOLTAS LANE
             CHANCIMAN
             GUWAHATI- 3
             DIST.- KAMRUP (M)
            ASSAM

Advocate for the Petitioner   : MR. D CHAKRABARTY

Advocate for the Respondent :




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                            ORDER

Date : 02-11-2022

This RFA has been preferred against the judgment dated 12-09-2022 and decree

dated 14-09-2022 passed by the learned Civil Judge No. 2, Kamrup (M) at Guwahati in

T.S. No. 37/2016 dismissing the suit filed by the appellant as plaintiff.

Heard Mr. D. Chakrabarty, learned counsel for the appellant.

Admit the appeal.

Call for the LCR.

Issue notice upon the respondent returnable in 06 weeks.

Steps by registered post with A/D.

JUDGE GS Page No.# 3/3

Comparing Assistant