The New India Assurance Co. Ltd vs Shri Ram Prasad Rimal And 2 Ors
2022 Latest Caselaw 1903 Gua

                                                                    Page No.# 1/3

GAHC010051132017




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./587/2017

         THE NEW INDIA ASSURANCE CO. LTD
         HAVING ITS REGISTERED AND HEAD OFFICE AT NEW INDIA ASSURANCE
         BUILDING 87 MAHATMA GANDHI ROAD, FORT MUMBAI 400001 AND ONE
         OF THE REGIONAL OFFICE AT G.S. ROAD, BHANGAGARH, GUWAHATI
         781005 AND VARIOUS DIVISIONAL BRANCH AND MICRO OFFICES
         THROUGHOUT THE COUNTRY



         VERSUS

         SHRI RAM PRASAD RIMAL and 2 ORS
         S/O LATE PADMA PRASAD RIMAL , R/O DEOPANI DARA GAON,
         MORIGAON, P.O. BURABURI, P.S. SADIA, DIST. TINSUKIA, ASSAM, PIN
         786157

         2:DR. PINAKI RAJ KALITA

          W/O LATE DR. G. NATH KALITA
          DOCTOR'S HOSTEL
          ROOM NO. 5 DOWN TOWN HOSPITAL LTD.
          G.S. ROAD
          GUWAHATI
          DIST. KAMRUP M
          GUWAHATI
          ASSAM
          PIN 781006

         3:MRITUNJOY DEORI
          S/O SHRI JADHOV DEORI
         VILL. BHABANI GARH DEORI GAON
          P.O. BURABURI
          P.S. SADIA
          DIST. TINSUKIA
                                                                   Page No.# 2/3

             ASSAM
             PIN 78615

Advocate for the Petitioner   : MR.A J SAIKIA

Advocate for the Respondent : MR S KHOUND




             Linked Case : I.A.(Civil)/3842/2018

            RAM PRASAD RIMAL
            S/O LATE PADMA PRASAD RIMAL
            R/O DEOPANI DARA GAON
            MORIGAON
            P.O. BURABURI
            P.S. SADIA
            DIST. TINSUKIA
            ASSAM
            PIN 786157


             VERSUS

            THE NEW INDIA ASSURANCE CO. LTD AND 2 ORS
            HAVING ITS REGISTERED AND HEAD OFFICE AT NEW INDIA ASSURANCE
            BUILDING 87 MAHATMA GANDHI ROAD
            FORT MUMBAI 400001 AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD
            BHANGAGARH
            GUWAHATI 781005 AND VARIOUS DIVISIONAL BRANCH AND MICRO
            OFFICES THROUGHOUT THE COUNTRY

            2:DR. PINAKI RAJ KALITA

            W/O LATE DR. G. NATH KALITA
            DOCTOR'S HOSTEL
            ROOM NO. 5 DOWN TOWN HOSPITAL LTD.
            G.S. ROAD
            GUWAHATI
            DIST. KAMRUP M
            GUWAHATI
            ASSAM
            PIN 781006
            3:MRITUNJOY DEORI
            S/O SHRI JADHOV DEORI
                                                                           Page No.# 3/3

           VILL. BHABANI GARH DEORI GAON
           P.O. BURABURI
           P.S. SADIA
           DIST. TINSUKIA
           ASSAM
           PIN 786157
           ------------
           Advocate for : MR S KHOUND
           Advocate for : MR. A J SAIKIA appearing for THE NEW INDIA ASSURANCE CO.
           LTD AND 2 ORS



                                   BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                      ORDER

Date : 31-05-2022 Heard Mr. A.J. Saikia, learned counsel for the appellant/ Insurance Company and Mr. S. Khound, learned counsel appearing for the respondents.

Hearing is concluded and judgment is reserved.

JUDGE

Comparing Assistant