Pankaj Baishya vs The State Of Assam And 4 Ors
2022 Latest Caselaw 1719 Gua

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GAHC010058812022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/2218/2022

            PANKAJ BAISHYA
            S/O LATE PUTUL BAISHYA, R/O VILL-JOWARDDRI, P.O.-KAITHALKUCHI,
            DIST-NALBARI, ASSAM



            VERSUS

            THE STATE OF ASSAM AND 4 ORS
            REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
            OF ASSAM, EDUCATION DEPARTMENT, DISPUR, GUWAHATI-781006

            2:THE DIRECTOR OF SECONDARY EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI-19

            3:THE INSPECTOR OF SCHOOLS
             NALBARI DISTRICT AND CIRCLE
             NALBARI
            ASSAM

            4:THE DEPUTY COMMISSIONER-CUM-CHAIRMAN
             DISTRICT LEVEL COMMITTEE
             NALBARI
             DIST-NALBARI

            5:THE ADDITIONAL DEPUTY COMMISSIONER
             NALBARI
            ASSA

Advocate for the Petitioner   : MR. A SARMA

Advocate for the Respondent : SC, EDU
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                                BEFORE
           HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                        ORDER

Date : 20.05.2022

It has come to our notice that in the judgment and order dated 24.10.2017 in WP(C)/9/2017 in paragraph 15 thereof, it was provided that the reason for rejecting the claim for compassionate appointment of the petitioner on the ground that the application was submitted after a lapse of one year was found to be unacceptable. In the DLC meeting of the Nalbari district dated 21.03.2018, the application of the petitioner was rejected by stating the ground that it was rejected due to late submission of the application.

Mr. S R Barua, learned counsel for the Deputy Commissioner, Nalbari prays for an adjournment to examine the said aspect and as to whether any rectification is required to be done.

List in the week commencing from 30.05.2022

JUDGE

Comparing Assistant