The New India Assurance Co. Ltd vs Harekrishna Das And Anr
2022 Latest Caselaw 1685 Gua

                                                                 Page No.# 1/2

GAHC010048662022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No.: I.A.(Civil)/780/2022

         THE NEW INDIA ASSURANCE CO. LTD.
         HAVING ITS REGISTERED AND HEAD OFFICE AT NEW INDIA ASSURANCE
         BUILDING
         87 MAHATMA GANDHI ROAD
         FORT
         MUMBAI- 400001
         AND REGIONAL OFFICE AT GHY- 7


          VERSUS

         HAREKRISHNA DAS AND ANR.
         S/O- SRI NIRBARAN DAS
         VILL- KUMARHATI
         PS- BARPETA
         DIST- BARPETA
         ASSAM
         PIN- 781301

         2:NIBARAN DAS
         S/O- RATNESWAR DAS
         VILL- KUMARHATI
          PS- BARPETA
          DIST- BARPETA
         ASSAM
          PIN- 781301
          ------------

Advocate for : MR. S DUTTA Advocate for : appearing for HAREKRISHNA DAS AND ANR.

Page No.# 2/2

BEFORE HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

18.05.2022

Heard Ms. M. Choudhury, the learned counsel appearing for the applicant.

Since the connected appeal is admitted for hearing, the judgment and order dated 24.06.2021 passed by the Commissioner Workmen's Compensation, Ulubari, Guwahati in W.C. Case No. 15/2015 shall remain stayed till the disposal of the appeal.

The Interlocutory Application stands disposed of accordingly.

JUDGE

Comparing Assistant