Oriental Insurance Co. Ltd vs Mustt. Sayban Bibi Barbhuiya And 8 ...
2022 Latest Caselaw 1565 Gua

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GAHC010084632022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                        Case No. : I.A.(Civil)/1301/2022
                                       in
                                  MACApp./217/2022



         ORIENTAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
         A 25/27
         ASAF ALI ROAD
         NEW DELHI 110002
         AND REGIONAL OFFICE AT GUWAHATI-7
         REPRESENTED BY THE REGIONAL MANAGER


          VERSUS


         MUSTT. SAYBAN BIBI BARBHUIYA AND 8 ORS.
         W/O LATE HASAN AHMED BARBHUIYA
         R/O BOLDABOLDI
         PT-I
         P.O. SULTANICHERRA
         P.S. RAMNATHPUR
         DIST. HAILAKANDI
         ASSAM.

         2:FAKHRUL ISLAM BARBHUIYA
         S/O LATE HASAN AHMED BARBHUIYA
          R/O BOLDABOLDI
          PT-I
          P.O. SULTANICHERRA
          P.S. RAMNATHPUR
          DIST. HAILAKANDI
                                  Page No.# 2/4

ASSAM.
3:NOOR ISLAM BARBHUIYA
S/O LATE HASAN AHMED BARBHUIYA
R/O BOLDABOLDI
PT-I
P.O. SULTANICHERRA
P.S. RAMNATHPUR
DIST. HAILAKANDI
ASSAM.
4:HAFIJA BEGUM BARBHUIYA
D/O LATE HASAN AHMED BARBHUIYA
R/O BOLDABOLDI
PT-I
P.O. SULTANICHERRA
P.S. RAMNATHPUR
DIST. HAILAKANDI
ASSAM.
5:JAYDUL ISLAM BARBHUIYA
S/O LATE HASAN AHMED BARBHUIYA
R/O BOLDABOLDI
PT-I
P.O. SULTANICHERRA
P.S. RAMNATHPUR
DIST. HAILAKANDI
ASSAM.
6:KAYDUL ISLAM BARBHUIYA
S/O LATE HASAN AHMED BARBHUIYA
R/O BOLDABOLDI
PT-I
P.O. SULTANICHERRA
P.S. RAMNATHPUR
DIST. HAILAKANDI
ASSAM.
7:FULERA BEGUM BARBHUIYA
D/O LATE HASAN AHMED BARBHUIYA
R/O BOLDABOLDI
PT-I
P.O. SULTANICHERRA
P.S. RAMNATHPUR
DIST. HAILAKANDI
ASSAM.
8:ABDULLA AHMED LASKAR
S/O ROIS ALI LASKAR
R/O VILL. KILLARBAK
P.O. JAMIRA
P.S. RAMNATHPUR
DIST. HAILAKANDI
ASSAM
                                                                             Page No.# 3/4

            PIN 788162
           (OWNER OF THE AUTO RICKSHAW NO. AS-24-C-8242)
            9:ALI AHMED BARBHUIYA
           S/O SAFI AHMED BARBHUIYA
            R/O VILL. JAMIRA
            PT-III
            P.O. JAMIRA
            P.S. RAMNATHPUR
            DIST. HAILAKANDI
            ASSAM
            PIN 788162
           (DRIVER OF THE AUTO RICKSHAW NO. AS-24-C-8242)
            ------------

Advocate for : MR. S DUTTA Advocate for : appearing for MUSTT. SAYBAN BIBI BARBHUIYA AND 8 ORS.

-B E F O R E-

HON'BLE MR. JUSTICE HITESH KUMAR SARMA

11.05.2022

Heard Ms. M. Choudhury, learned counsel for the applicants. Also heard Mr. A.B. Dey, learned counsel for the claimants/respondent Nos. 1 to 7.

This is an application for stay of the operation of the impugned judgment and order dated 07.08.2019 passed by the learned Member, MACT, Cachar, Silchar in MAC Case No. 130/2018.

After hearing the learned counsel for the applicant/appellant as well as the learned counsel for the claimants/respondent Nos. 1 to 7, this interlocutory application is disposed of with a direction that subject to deposit 50% of the awarded amount with the Registry of this Court within six weeks from today, the operation of the impugned judgment and order dated 07.08.2019 passed by the learned Member, MACT, Cachar, Silchar in MAC Case No. 130/2018 shall remain stayed.

On such deposit being made, the Registry shall divide the deposited amount in equal proportions among all the claimants. The amount receivable by the minor Page No.# 4/4

claimants shall be kept in fixed deposit in a nationalized Bank in equal proportion and in the event release of the amount in their share is sought by the claimants who have attained majority, the same shall be released to them after proper identification.

Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant