The Oriental Insurance Company ... vs Smti. Runi Lalung And 7 Ors
2022 Latest Caselaw 1564 Gua

                                                           Page No.# 1/3

GAHC010251922019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1310/2022
                                       in
                             MAC App./219/2022



         THE ORIENTAL INSURANCE COMPANY LTD.
         A COMPANY REGISTERED UNDER THE COMPANIES ACT
         1956
         REPRESENTED BY ITS REGIONAL MANAGER
         ULUBARI
         GUWAHATI-7
         DIST-KAMRUP
         ASSAM


          VERSUS

         SMTI. RUNI LALUNG AND 7 ORS
         W/O LATE DEBA LALUNG
         R/O VILL-LALUNG KAPAHTALI
         P.S.-SILAPATHAR
         DIST-DHEMAJI
         ASSAM
         PIN-787059

         2:MISS PARISHMITA LALUNG
         D/O LATE DEBA LALUNG
          R/O VILL-LALUNG KAPAHTALI
          P.S.-SILAPATHAR
          DIST-DHEMAJI
         ASSAM
          PIN-787059
          3:MINTU LALUNG
         S/O LATE DEBA LALUNG
          R/O VILL-LALUNG KAPAHTALI
          P.S.-SILAPATHAR
                                                            Page No.# 2/3

DIST-DHEMAJI
ASSAM
PIN-787059
4:BIDYUT LALUNG
S/O LATE DEBA LALUNG
R/O VILL-LALUNG KAPAHTALI
P.S.-SILAPATHAR
DIST-DHEMAJI
ASSAM
PIN-787059 (MINOR BEING REPRESENTED BY HIS MOTHER
RESPONDENT NO. 1)
5:LAKHI DASGUPTA
S/O INDRA DIHINGIA
R/O KENDUGURI GAON
P.S.-DHEMAJI
DIST-DHEMAJI
ASSAM
PIN-787059
6:SITA RAM
S/O BHAGIRATH RAM
R/O GELASAR THE MAKRANA
DIST-NAGPUR
RAJASTHAN
PIN-341001
7:JHUMAR LAL
S/O SRI GHISA RAM
R/O THE MARKANA
211 DEGHA KALLAN
DIST-NAGPUR MARKANA
RAJASTHAN
PIN-341001
8:UNITED INDIA INSURANCE CO. LTD.
REPRESENTED BY REGIONAL MANAGER
G.S. ROAD
ABC
GUWAHATI-5
------------

Advocate for : MR. S K GOSWAMI Advocate for : appearing for SMTI. RUNI LALUNG AND 7 ORS Page No.# 3/3

-B E F O R E-

HON'BLE MR. JUSTICE HITESH KUMAR SARMA

11.05.2022

Heard Mr. S.K. Goswami, learned counsel for the appellant. Also heard Mr. K.K. Bhatta, learned counsel for the respondent No.8.

This is an application for stay of the operation of the impugned judgment dated 10.06.2019 passed by the learned Member, MACT, Dhemaji in MAC Case No. 06/2018.

After hearing the learned counsel for the applicant/appellant as well as the learned counsel for the respondent No.8, this interlocutory application is disposed of with a direction that subject to deposit 50% of the awarded amount with the Registry of this Court within six weeks from today, the operation of the judgment dated 10.06.2019 passed by the learned Member, MACT, Dhemaji in MAC Case No. 06/2018 shall remain stayed.

Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant