Oriental Insurance Co. Ltd vs Rajendra Sah And 5 Ors
2022 Latest Caselaw 975 Gua

                                                                  Page No.# 1/4

GAHC010056952022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/882/2022

         ORIENTAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE, A-25/27, ASAF ALI
         ROAD, NEW DELHI-110002 AND REGIONAL OFFICE AT GUWAHATI-7, REP.
         BY THE REGIONAL MANAGER.



         VERSUS

         RAJENDRA SAH AND 5 ORS.
         S/O- LATE SATYANARAYAN SAH, R/O- ADARSHA PATH, RAJA ALI ROAD,
         SRIPURIA PATHAR, P.O., P.S. AND DIST.- TINSUKIA, ASSAM.

         2:SMTI. LILAWATI DEVI
         W/O- RAJENDAR SAH
          R/O- ADARSHA PATH
          RAJA ALI ROAD
          SRIPURIA PATHAR
          P.O.
          P.S. AND DIST.- TINSUKIA
         ASSAM.

         3:PULIN DAS
          S/O- LATE KONPAI DAS
          R/O- HIJUGURI RAILWAY COLONY
          QTR. NO. 186/B
          P.O.
          P.S. AND DIST.- TINSUKIA
         ASSAM

         4:BITU RASTOGI
          S/O- SRI SATISH RASTOGI
          R/O- RAJA ALI ROAD
          P.O.
                                                                  Page No.# 2/4

             P.S. AND DIST.- TINSUKIA
             ASSAM

            5:SURESH SAH
             S/O- RAJENDRA SAH
             R/O- ADARSHA PATH
             RAJA ALI ROAD
             SRIPURIA PATHAR
             P.O.
             P..S AND DIST.- TINSUKIA
            ASSAM

            6:GUDDU SAH
             S/O- RAJENDRA SAH
             R/O- ADARSHA PATH
             RAJA ALI ROAD
             SRIPURIA PATHAR
             P.O.
             P..S AND DIST.- TINSUKIA
            ASSA

Advocate for the Petitioner   : MR SISHIR DUTTA

Advocate for the Respondent :




             Linked Case : MACApp./197/2021

            ORIENTAL INSURANCE CO. LTD.
            HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
            A-25/27
            ASAF ALI ROAD
            NEW DELHI-110002 AND REGIONAL OFFICE AT GUWAHATI-7
            REP. BY THE REGIONAL MANAGER.


             VERSUS

            RAJENDRA SAH AND 5 ORS.
            S/O- LATE SATYANARAYAN SAH
            R/O- ADARSHA PATH
            RAJA ALI ROAD
            SRIPURIA PATHAR
            P.O.
                                            Page No.# 3/4

P.S. AND DIST.- TINSUKIA
ASSAM.

2:SMTI. LILAWATI DEVI
W/O- RAJENDAR SAH
 R/O- ADARSHA PATH
 RAJA ALI ROAD
 SRIPURIA PATHAR
 P.O.
 P.S. AND DIST.- TINSUKIA
ASSAM.
 3:PULIN DAS
S/O- LATE KONPAI DAS
 R/O- HIJUGURI RAILWAY COLONY
 QTR. NO. 186/B
 P.O.
 P.S. AND DIST.- TINSUKIA
ASSAM
 4:BITU RASTOGI
S/O- SRI SATISH RASTOGI
 R/O- RAJA ALI ROAD
 P.O.
 P.S. AND DIST.- TINSUKIA
ASSAM
 5:SURESH SAH
S/O- RAJENDRA SAH
 R/O- ADARSHA PATH
 RAJA ALI ROAD
 SRIPURIA PATHAR
 P.O.
 P..S AND DIST.- TINSUKIA
ASSAM
 6:GUDDU SAH
S/O- RAJENDRA SAH
 R/O- ADARSHA PATH
 RAJA ALI ROAD
 SRIPURIA PATHAR
 P.O.
 P..S AND DIST.- TINSUKIA
ASSAM
 ------------
Advocate for : MR SISHIR DUTTA
Advocate for : MR. D K GUPTA (R-1
2) appearing for RAJENDRA SAH AND 5 ORS.



                           BEFORE
                                                                          Page No.# 4/4

                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      ORDER

Date : 21-03-2022

Heard Mr. S. Dutta, learned Sr. Counsel, assisted by Ms. S. Moshahari, learned counsel for the applicant.

Since the connected appeal has already been admitted for hearing by order dated 08.02.2022, the operation of the impugned judgment and award dated 18.02.2021 passed by the learned MACT, Tinsukia in MAC Case No. 27/2017 shall remain stayed till disposal of the connected appeal subject to deposit of 50% of the awarded amount in the Registry of this Court within the next four weeks.

With the above direction, the interlocutory application is disposed of.

JUDGE

Comparing Assistant