Page No.# 1/3 vs Noor Uddin Choudhury And Anr
2022 Latest Caselaw 965 Gua

                                                                Page No.# 1/3

GAHC010052642022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : SAO/1/2022

         MAHMODUR RAHMAN CHOUDHURY AND 5 ORS.
         S/O- LATE MUBESWAR ALI CHOUDHURY,

         2: MOHIBUR RAHMAN CHOUDHURY
          S/O- LATE MUBESWAR ALI CHOUDHURY


         3: AYATUN NESSA CHOUDHURY
         W/O- LATE ATIQUR RAHMAN CHOUDHURY

         4: RUMANA BEGUM CHOUDHURY
         AGE ABOUT 14

         5: ALFAZUR RAHMAN CHOUDHURY
         AGE ABOUT 10

         6: TAHER ALI CHOUDHURY
         AGE ABOUT 8
          (APPELLANTS NO. 4
         5
         6 ARE MINORS AND ARE REPRESENTED BY APPELLANT NO. 3)
         ALL ARE RESIDENTS OF VILLAGE- LALA PART-1
          PO- CHANDRAPUR
          PS- LALA
          DIST- HAILAKANDI
         ASSA

         VERSUS

         NOOR UDDIN CHOUDHURY AND ANR.
         S/O- LATE SADIQUR RAHMAN CHOUDHURY

         2:JAMAL UDDIN CHOUDHURY
          S/O- LATE SORAFAT ALI CHOUDHURY
                                                                    Page No.# 2/3


            BOTH ARE RESIDENTS OF VILL- LALA PART-1
            PO- CHANDRAPUR
            PS- LALA
            DIST- HAILAKANTI
            ASSA

Advocate for the Petitioner   : MR M J QUADIR

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/858/2022

            MAHMODUR RAHMAN CHOUDHURY AND 5 ORS.
            S/O- LATE MUBESWAR ALI CHOUDHURY


            2: MOHIBUR RAHMAN CHOUDHURY
            S/O- LATE MUBESWAR ALI CHOUDHURY


            3: AYATUN NESSA CHOUDHURY
            W/O- LATE ATIQUR RAHMAN CHOUDHURY

            4: RUMANA BEGUM CHOUDHURY
            AGE ABOUT 14

            5: ALFAZUR RAHMAN CHOUDHURY
            AGE ABOUT 10

             6: TAHER ALI CHOUDHURY
            AGE ABOUT 8
             (APPELLANTS NO. 4
            5
            6 ARE MINORS AND ARE REPRESENTED BY APPELLANT NO. 3)
            ALL ARE RESIDENTS OF VILLAGE- LALA PART-1
             PO- CHANDRAPUR
             PS- LALA
             DIST- HAILAKANDI
            ASSAM
            VERSUS

            NOOR UDDIN CHOUDHURY AND ANR.
                                                                          Page No.# 3/3

            S/O- LATE SADIQUR RAHMAN CHOUDHURY

            2:JAMAL UDDIN CHOUDHURY
            S/O- LATE SORAFAT ALI CHOUDHURY

            BOTH ARE RESIDENTS OF VILL- LALA PART-1
            PO- CHANDRAPUR
            PS- LALA
            DIST- HAILAKANTI
            ASSAM
            ------------
            Advocate for : MR S S ISLAM
            Advocate for : appearing for NOOR UDDIN CHOUDHURY AND ANR.



                                      BEFORE
                     HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      ORDER

Date : 21.03.2022.

Heard Mr. M.J. Quadir, learned counsel appearing for the appellants. Since the connected appeal has been admitted for hearing, the impugned judgment and order dated 24.02.2022 passed by the learned Civil Judge, Hailakandi in Misc. Appeal No. 06/2021, shall remain stayed till disposal of the appeal.

The I/A stands disposed of accordingly.

JUDGE

Comparing Assistant