Oriental Insurance Company Ltd vs Maniklal Chanda And 3 Ors
2022 Latest Caselaw 809 Gua

                                                               Page No.# 1/2

GAHC010028892022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                  I.A.(Civil)/558/2022

         ORIENTAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
         A- 25/27
         ASAF ALI ROAD
         NEW DELHI-110002 AND REGIONAL OFFICE AT GUWAHATI- 7
         REPRESENTED BY THE REGIONAL MANAGER


          VERSUS

         MANIKLAL CHANDA AND 3 ORS.
         FATHER OF THE DECEASED
          S/O- LATE BINOD BIHARI CHANDA
          PERMNENT RESIDENT OF DARMIKHAL GRANT
          PO- DARMIKHAL
          PS- DHOLAI
          PO- DARMIKHAL
          PS- DHOLAI
          DIST- CACHAR
         ASSAM-788114

         2:ARCHANA CHANDA @ ARCHANA RANI CHANDA
         W/O- MANIKLAL CHANDA
          PERMNENT RESIDENT OF DARMIKHAL GRANT
          PO- DARMIKHAL
          PS- DHOLAI
          PO- DARMIKHAL
          PS- DHOLAI
          DIST- CACHAR
         ASSAM-788114
          3:ZD. RUALCHHAWNZOVA
         S/O- SANGHMINGLIANA
          R/O- SERKAWN
                                                                                  Page No.# 2/2

             LUNGLEI- 796701
             AIZAWL
             MIZORAM
             OWNER OF TRUCK NO. MZ-02-8485
             4:SAHAB UDDIN LASKAR
             S/O- MASTER ALI LASKAR
             VILL- SAIDPUR
             PT-V
             PO- SAIDPUR MUKAM
             PS- SILCHAR
             DIST- CACHAR
             ASSAM-788013
             DRIVER OF TRUCK NO. MZ-02-8485
             ------------
             Advocate for : MR SISHIR DUTTA
             Advocate for : appearing for MANIKLAL CHANDA AND 3 ORS.



                                    BEFORE
                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

07.03.2022

Since the connected appeal is admitted for hearing, the operation of the Judgment and Award dated 18.11.2021 passed by the Member, MACT, Cachar, Silchar in MAC Case No. 444/2017 shall remain stayed till disposal of the appeal.

The IA stands disposed of.

JUDGE

Comparing Assistant