Sri Chittaranjan Nath vs The State Of Assam And 12 Ors
2022 Latest Caselaw 764 Gua

                                                                  Page No.# 1/3

GAHC010148432018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WA/1/2019

         SRI CHITTARANJAN NATH
         S/O SRI DHANESWAR NATH, R/O VILL. BANIAPARA NO. 1, P.O.
         ANDHERIGHAT, P.O. KHOIRAARI, IN THE DIST. OF UDALGURI, ASSAM, PIN
         784148 AND PRESENTLY RESIDING AT PRIMUS IMAGING PVT. LTD., G.S.
         ROAD, BHANGAGARH, GUWAHATI 781005 IN THE DIST. OF KAMRUP (M),
         ASSAM.



         VERSUS

         THE STATE OF ASSAM AND 12 ORS
         REPRESENTED BY THE CHIEF SECY. TO THE GOVT. OF ASSAM, DISPUR,
         GUWAHATI 781006

         2:THE PRINCIPAL SECY.

          ASSAM LEGISLATIVE ASSEMBLY SECRETARIAT
          DISPUR
          GUWAHATI 781006

         3:THE ADDL. SECY.

          ASSAM LEGISLATIVE ASSEMBLY SECRETARIAT
          DISPUR
          GUWAHATI 781006

         4:THE SECY.

          GOVT. OF ASSAM
          FINANCE DEPTT.
          DISPUR
          GUWAHATI 781006
                                                        Page No.# 2/3

5:THE UNDER SECY. (ESTT)
ASSAM LEGISLATIVE ASSEMBLY SECRETARIAT
 DISPUR
 GUWAHATI 6
 (THE RESPONDENT NOS. 2
 3 AND 5 ALSO CONSTITUTE THE SELECTION BOARD AS PER RULE)

6:ANIMA GOGOI (BISWAS)
 LANGUAGE REPORTER GRADE-II (ASSAMESE)
 C/O ASSAM LEGISLATIVE ASSEMBLY SECRETARIAT
 DISPUR
 GUWAHATI 781006 IN THE DIST. OF KAMRUP (M)
ASSAM.

7:TRIPTI LEKHA KALITA
 LANGUAGE REPORTER GRADE-II (ASSAMESE)
 C/O ASSAM LEGISLATIVE ASSEMBLY SECRETARIAT
 DISPUR
 GUWAHATI 781006 IN THE DIST. OF KAMRUP (M)
ASSAM.

8:RANJANA SARKAR
 LANGUAGE REPORTER GRADE-II (ASSAMESE)
 C/O ASSAM LEGISLATIVE ASSEMBLY SECRETARIAT
 DISPUR
 GUWAHATI 781006 IN THE DIST. OF KAMRUP (M)
ASSAM.

9:BIDYUT MEDHI
 LANGUAGE REPORTER GRADE-II (ASSAMESE)
 C/O ASSAM LEGISLATIVE ASSEMBLY SECRETARIAT
 DISPUR
 GUWAHATI 781006 IN THE DIST. OF KAMRUP (M)
ASSAM.

10:DHRUBAJYOTI HALOI
 LANGUAGE REPORTER GRADE-II (ASSAMESE)
 C/O ASSAM LEGISLATIVE ASSEMBLY SECRETARIAT
 DISPUR
 GUWAHATI 781006 IN THE DIST. OF KAMRUP (M)
ASSAM.

11:JAGAT HALOI
 LANGUAGE REPORTER GRADE-II (ASSAMESE)
 C/O ASSAM LEGISLATIVE ASSEMBLY SECRETARIAT
 DISPUR
 GUWAHATI 781006 IN THE DIST. OF KAMRUP (M)
ASSAM.
                                                                     Page No.# 3/3


            12:PRANAMIKA HALOI
             LANGUAGE REPORTER GRADE-II (ASSAMESE)
             C/O ASSAM LEGISLATIVE ASSEMBLY SECRETARIAT
             DISPUR
             GUWAHATI 781006 IN THE DIST. OF KAMRUP (M)
            ASSAM.

            13:KUMUD CH. DEKA
             LANGUAGE REPORTER GRADE-II (ASSAMESE)
             C/O ASSAM LEGISLATIVE ASSEMBLY SECRETARIAT
             DISPUR
             GUWAHATI 781006 IN THE DIST. OF KAMRUP (M)
            ASSAM

Advocate for the Petitioner   : MR. M TALUKDAR

Advocate for the Respondent : GA, ASSAM




                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                          ORDER

Date : 04.03.2022

Heard Mr. M. Talukdar, learned counsel for the appellant. Also heard Mr. Mr. P. Sarmah, learned Additional Senior Government Advocate, Assam, appearing for the respondent No.1; Mr. A.K. Bhuyan, learned counsel, appearing for the respondent No.5 and Mr. R.C. Saikia, learned counsel, appearing for the respondent Nos.6 to 12.

Hearing concluded.

Judgment reserved.

                      JUDGE                 CHIEF JUSTICE


Comparing Assistant