Ajit Sonowal vs Samir Sinha And 2 Ors
2022 Latest Caselaw 1117 Gua

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GAHC010189102021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Cont.Cas(C)/444/2021

            AJIT SONOWAL
            S/O LATE GAGAN SONOWAL, R/O VILLAGE KADAM KACHARI, P.O.
            CHARAI MORIA, P.S. BOGINADI, DIST. LAKHIMPUR, ASSAM, PIN 787032



            VERSUS

            SAMIR SINHA AND 2 ORS
            PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM, FINANCE
            DEPARTMENT, DISPUR, GUWAHATI-06.

            2:SHRI MANISH THAKUR
             IAS
             COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
             FINANCE DEPARTMENT
             DISPUR
             GUWAHATI-06.

            3:SHRI ISFAQUR RAHMAN
            ACS
             SECRETARY TO THE GOVERNMENT OF ASSAM
             FINANCE DEPARTMENT
             DISPUR
             GUWAHATI-06

Advocate for the Petitioner   : MR. P J SAIKIA

Advocate for the Respondent : MR A CHALIHA (R-1,2,3)
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                                 BEFORE
               HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                           ORDER

Date : 29.03.2022

It is submitted at the Bar that the WA No. 114/2022 is pending with respect to the judgment dated 22.04.2021 passed in WP (C) no. 2409/2020 and WP (C) no. 5523/2020.

Accordingly, list this matter after a month.

JUDGE

Comparing Assistant