Smti Jyoti Goswami vs Smti Sashikala Das And 2 Ors
2022 Latest Caselaw 1107 Gua

                                                                  Page No.# 1/3

GAHC010077242020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : RSA/46/2022

            SMTI JYOTI GOSWAMI
            W/O- LATE UMAKANTA GOSWAMI, R/O- LACHIT NAGAR, ULUBARI,
            GUWAHATI-781007, DIST.- KAMRUP(M), ASSAM



            VERSUS

            SMTI SASHIKALA DAS AND 2 ORS
            D/O- LATE ABANI KANTA GOSWAMI, W/O- MANIK CHANDRA DAS, R/O-
            H/NO. 23, OPPOSITE PUB-SARANIA LP SCHOOL, P.O. ULUBARI,
            GUWAHATI-781007, DIST.- KAMRUP(M), ASSAM

            2:SMTI. HIMASHRI PHUKAN
             D/O- LATE ABANI KANTA GOSWAMI
            W/O- HALIRAM PHUKAN
             R/O- BANIPUR
             BYE LANE NO. 6A
             C.R. BUILDING
             P.O. DIBRUGARH-78603
            ASSAM

            3:SMTI. PURABI GOSWAMI SAHA
             D/O- LATE ABANI KANTA GOSWAMI
            W/O- JAYANTA SAHA
             R/O- PRAGJYOTISH HOUSING COMPLEX BLOCK M8
             BORSOJAI
             P.O. GUWAHATI-781028
             DIST.- KAMRUP(M)
            ASSA

Advocate for the Petitioner   : MR. P K ROY

Advocate for the Respondent :
                                                             Page No.# 2/3




Linked Case : I.A.(Civil)/871/2022

SMTI JYOTI GOSWAMI
W/O- LATE UMAKANTA GOSWAMI
R/O- LACHIT NAGAR
ULUBARI
GUWAHATI-781007
DIST.- KAMRUP(M)
ASSAM


VERSUS

SMTI SASHIKALA DAS AND 2 ORS
D/O- LATE ABANI KANTA GOSWAMI
W/O- MANIK CHANDRA DAS
R/O- H/NO. 23
OPPOSITE PUB-SARANIA LP SCHOOL
P.O. ULUBARI
GUWAHATI-781007
DIST.- KAMRUP(M)
ASSAM

2:SMTI. HIMASHRI PHUKAN
D/O- LATE ABANI KANTA GOSWAMI
W/O- HALIRAM PHUKAN
 R/O- BANIPUR
 BYE LANE NO. 6A
 C.R. BUILDING
 P.O. DIBRUGARH-78603
ASSAM
 3:SMTI. PURABI GOSWAMI SAHA
D/O- LATE ABANI KANTA GOSWAMI
W/O- JAYANTA SAHA
 R/O- PRAGJYOTISH HOUSING COMPLEX BLOCK M8
 BORSOJAI
 P.O. GUWAHATI-781028
 DIST.- KAMRUP(M)
ASSAM
 ------------
Advocate for : MR. P K ROY
Advocate for : appearing for SMTI SASHIKALA DAS AND 2 ORS
                                                                         Page No.# 3/3




                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : 29.03.2022

Heard Mr. P.K. Roy, learned counsel for the applicant.

In view of admission of the connected appeal, the execution of the judgment and decree dated 21.12.2019 passed by the learned Additional District Judge No. 1, Kamrup (M) Guwahati in Title Appeal No. 03/2017 shall remain stayed till disposal of the appeal.

The interlocutory application is disposed of.

JUDGE

Comparing Assistant