United India Insurance Co. Ltd vs Mitlesh Rajak And 6 Ors
2022 Latest Caselaw 1094 Gua

                                                             Page No.# 1/3

GAHC010055042022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                            I.A.(Civil)/935/2022
                                     in
                            MACApp./164/2022


         UNITED INDIA INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
         CHENNAI AND ONE OF THE REGIONAL OFFICE AT GS ROAD
         GUWAHATI 781005


          VERSUS

         MITLESH RAJAK AND 6 ORS.
         S/O GANGA RAJAK
         RESIDENT OF OUPHALIA TEA ESTATE
         PO AND PS MORAN
         DIST DIBRUGARH
         ASSAM 785670

         2:SMTI KALABANTI RAJAK
         W/O PRAMOD RAJAK
         RESIDENT OF OUPHALIA TEA ESTATE
          PO AND PS MORAN
          DIST DIBRUGARH
         ASSAM 785670
          3:SRI HEMANTA SAIKIA
         S/O BHABEN SAIKIA
         RESIDENT OF NAMTILAL PATHER
          NEAR MORANGGHAR
          PO
          PS AND DIST SIVASAGAR
         ASSAM
          785697
          4:SRI MANASH PRATIM BORAH
                                                         Page No.# 2/3

S/O SRI JADAV BORAH
RESIDENT OF MALACHAKAR
WARD NO. 10
PO
PS AND DIST SIVASAGAR
ASSAM
785640
5:MD. ISPHAQUL AHMED
S/O MD. TABIBUL AHMED

RESIDENT OF LALUKA GAON

PO MOHANGHAT
PS AND DIST DIBRUGARH
786008
6:ARADHANA KAKOTI
C/O DILIP DUTTA

RESIDENT OF CHIRING CHAPORI
 PN ROAD
 PO
 PS AND DIST DIBRUGARH
ASSAM
 786001
 7:CHOLAMANDALAM MS GEN. INS. CO. LTD.
2ND FLOOR
 DARE HOUSE
 2 NSC BOSE ROAD
 CHENNAI
 600001
 ------------
Advocate for : MR. K K BHATTA
Advocate for : appearing for MITLESH RAJAK AND 6 ORS.
                                                                                     Page No.# 3/3




                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

28.03.2022

Since the connected appeal is admitted for hearing, the operation of the judgment and award dated 23.12.2021 passed by the Member, MACT, Dibrugarh in MAC Case No. 17/2016 shall remain stayed till disposal of the appeal, subject to deposit of 50% of the awarded amount in the Registry of this court.

The IA(C) is disposed of.

JUDGE

Comparing Assistant