Citation : 2022 Latest Caselaw 2302 Gua
Judgement Date : 30 June, 2022
Page No.# 1/4
GAHC010207432018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No : I.A.(Civil)/1884/2022
NATIONAL INSURANCE CO. LTD
HAVING ITS REGISTERED AND HEAD OFFICE AT 3 MIDDLETON STREET
KOLKATA 700071 AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD
BHANGAGARH
GUWAHATI 781005
VERSUS
SMTI DEEP SHIKHA ROY KAR AND 4 ORS
W/O JAYANTA ROY KAR
REPRESENTING JAYANTA ROY KAR
R/O LOHARPATTI
MAKUM
P.O. AND P.S. MAKUM
DIST. TINSUKIA
ASSAM
PIN 786170
2:MRS. PRIYA SARKAR
W/O SRI PRALAY SARKAR
R/O KHAGESWAR ROAD
NEW COLONY
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 786125
3:NEW INDIA ASSURANCE CO. LTD.
REGIONAL OFFICE
M.S.S. PATH
BHANGAGARH
GUWAHATI
DIST. KAMRUP (M)
ASSAM
Page No.# 2/4
PIN 781005
4:SHRI PRAKASH SHAH
S/O NANDU SHAH
R/O UCHAMATI DOLONGGHAT
P.O. AND P.S. DOOMDOOMA
DIST. TINSUKIA
ASSAM
PIN 786151
5:MAN BAHADUR CHETRY
S/O SHRI JIT BAHADUR CHETRY
R/O SRIPURIA
NEW COLONY
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 786125
------------
Advocate for : MR. A J SAIKIA
Advocate for : appearing for SMTI DEEP SHIKHA ROY KAR AND 4 ORS
LINKED Case No. : MACApp./334/2022
NATIONAL INSURANCE CO. LTD
HAVING ITS REGISTERED AND HEAD OFFICE AT 3
MIDDLETON STREET, KOLKATA 700071 AND ONE OF THE
REGIONAL OFFICE AT G.S. ROAD, BHANGAGARH,
GUWAHATI 781005
VERSUS
SMTI DEEP SHIKHA ROY KAR AND 4 ORS
W/O JAYANTA ROY KAR, REPRESENTING JAYANTA ROY
KAR, R/O LOHARPATTI, MAKUM, P.O. AND P.S. MAKUM,
DIST. TINSUKIA, ASSAM, PIN 786170
2:MRS. PRIYA SARKAR
W/O SRI PRALAY SARKAR
R/O KHAGESWAR ROAD
NEW COLONY
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 786125
3:NEW INDIA ASSURANCE CO. LTD.
Page No.# 3/4
REGIONAL OFFICE
M.S.S. PATH
BHANGAGARH
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN 781005
4:SHRI PRAKASH SHAH
S/O NANDU SHAH
R/O UCHAMATI DOLONGGHAT
P.O. AND P.S. DOOMDOOMA
DIST. TINSUKIA
ASSAM
PIN 786151
5:MAN BAHADUR CHETRY
S/O SHRI JIT BAHADUR CHETRY
R/O SRIPURIA
NEW COLONY
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 78612
Advocate for the Petitioner : MR. A J SAIKIA
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
30.06.2022
Heard Mr. A. J. Saikia, learned counsel for the applicant.
This is an application for stay of operation of the judgment and award dated 29.05.2018 passed by the learned Member, MACT, No.2, Kamrup, (Metro) in MAC Case No. 306/2012.
Issue notice returnable after eight weeks.
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The applicant to take steps for issuance of notice upon the respondents by way of registered post with A/D as well as by usual process within a period of seven days from today.
Till the next returnable date, operation of the judgment and award dated 29.05.2018 passed by the learned Member, MACT, No.2, Kamrup, (Metro) in MAC Case No. 306/2012 is stayed.
List this matter after eight weeks on a date to be fixed by the Registry.
JUDGE
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