Citation : 2022 Latest Caselaw 2205 Gua
Judgement Date : 27 June, 2022
Page No.# 1/9
GAHC010123082022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP/67/2022
SAROJ DAMANI AND 7 ORS
WIFE OF LATE SRILAL DAMANI, AGED ABOUT 68 YEARS, RESIDENT OF E-
9 BAISHNOB GHATA, PATULI TOWNSHIP, 3RD FLOOR, KOLKATA- 94, WEST
BENGAL.
2: ON THE DEATH OF LATE. KUSUM PERIWAL
HER LEGAL HEIRS
2.1: GAURAV PERIWAL
SON OF LATE RAMESH PERIWAL
AGED ABOUT 42 YEARS
2.2: ABHISHEK PERIWAL
SON OF LATE RAMESH PERIWAL
AGED ABOUT 39 YEARS
.
BOTH ARE RESIDENTS OF 1-D
SHREEMOYEE APARTMENT
1ST FLOOR
DINESH OJHA PATH
RAJGARH ROAD
GUWAHATI-781005
ASSAM
2.3: SMTI. SONAM PERIWAL
WIFE OF SRI SUDARSHAN DAGA
AGED ABOUT 36 YEARS
RESIDENT OF GANGA RESIDENCY
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BLOCK- A
FLAT NO- 403
36 TALLIGANJ CIRCULAR ROAD
KOLKATA- 53
3: SMTI. KIRAN BIHANI
WIFE OF SRI MAHESH BIHANI
AGED ABOUT 63 YEARS
RESIDENT OF KIRAN KUNJ
10/11 PAOTA C- ROAD
5TH LANE
JODHPUR
RAJASTHAN- 342004
4: SMTI. RENU TAPARIA
WIFE OF RAVI TAPARIA
AGED ABOUT 59 YEARS
RESIDENT OF 5TH FLOOR
GANGA BUILDING
28/1 SHAKESPEARE SARANI
KOLKATA- 17
5: SMTI. KANTA SONI
WIFE OF ANIL SONI
AGED ABOUT 56 YEARS
RESIDENT OF 1-C
HARIPAL LANE
NEAR CARE AND CURE NURSING HOME
KOLKATA- 6
6: SMTI. RASHMI SOMANI
WIFE OF SHRI MANISH SOMANI
AGED ABOUT 49 YEARS
RESIDENT OF GARDENIA HOME
227/A
A.J.C. BOSE ROAD
4TH FLOOR
FLAT NO. 40
NEAR MINTO PARK
KOLKATA- 700020
7: PRAKASH SARDA
SON OF LATE DEOCHAND SARDA
AGED ABOUT 61 YEARS
RESIDENT OF M/S SARDA
JANIGANJ BAZAAR
SILCHAR- 788001
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8: BIKASH SARDA
SON OF LATE DEOCHAND SARDA
AGED ABOUT 58 YEARS
RESIDENT OF C/O M/S SARDA
JANIGANJ BAZAAR
SILCHAR- 788001
VERSUS
ON THE DEATH OF SURENDRA NARAYAN SUKUL, HIS LEGAL HEIRS AND
ORS.
REPRESENTING
1.1:BISWAJIT SUKUL
N/G
1.2:SMT. SUSHILA DIXIT
W/O SHYAM SUNDAR DIXIT
1.3:SMT. SUNITI DUBEY
W/O NARAYAN DUBEY
1.4:SMT. MANJU GURSAHANI
W/O DHARAM RAM GURSAHANI
ALL ARE SON AND DAUGHTERS OF LATE SURENDRA NARAYAN SUKUL
ALL ARE RESIDENTS OF CENTRAL ROAD
SILCHAR TOWN
PARGANA- BARAKPAR
DISTRICT-CACHAR
ASSAM
PIN-788001
2:ON THE DEATH OF MONARAM DEBI
DAUGHTER OF LATE SURENDRA NARAYAN SUKUL
HER LEGAL HEIRS
2.1:SMT. SANGITA KURMI
WIFE OF BABUL KURMI
3:ON THE DEATH OF LAKSHMI AGNIHOTRI
HER LEGAL HEIRS
3.1:ANUP AGNIHOTRI
N/G
3.2:AJOY AGNIHOTRI
ALL ARE SONS OF LATE SURMONI AGNIHOTRI
ALL ARE RESIDENTS OF CENTRAL ROAD
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SILCHAR TOWN
PARGANA- BARAKPAR
DISTRICT-CACHAR
ASSAM
PIN-788001
4:ON THE DEATH OF SARBAJIT SUKUL
SON OF LATE SURENDRA NARAYAN SUKUL
HIS LEGAL HEIRS ARE
4.1:SMT. SAROJ SUKUL
WIFE OF LT. SARBAJIT SUKUL
4.2:SMT. POONAM SUKUL
DAUGHTER OF LT. SARBAJIT SUKUL
4.3:SMT. SONIA SUKUL
DAUGHTER OF LT. SARBAJIT SUKUL.
ALL ARE RESIDENTS OF CENTRAL ROAD
SILCHAR TOWN
PARGANA- BARAKPAR
DISTRICT-CACHAR
ASSAM
PIN-788001
4.4:ON THE DEATH OF BIKRAM SUKUL
HIS LEGAL HEIR- SMT. SIBANI SUKUL
WIFE OF LATE BIKRAM SUKUL
ALL ARE RESIDENT OF CENTRAL ROAD
SILCHAR TOWN
PARGANA- BARAKPAR
DISTRICT-CACHAR
ASSAM
PIN-788001
5:ON THE DEATH OF AMARJIT SUKUL
S/O LATE SURENDRA NARAYAN SUKUL
HIS HEIRS ARE
5.1:SMT. GEETA SUKUL
W/O LATE AMARJIT SUKUL
5.2:JITENDRA SUKUL
SON OF LT. AMARJIT SUKUL
5.3:DIPAK SUKUL
SON OF LATE AMARJIT SUKUL
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5.4:SMT. GAURI SUKUL
W/O MANISH SINGH
AND D/O LATE AMARJIT SUKUL
ALL ARE RESIDENTS OF CENTRAL ROAD
SILCHAR TOWN
PARGONA-BARAKPAR
DISTRICT-CACHAR
ASSAM
6:SMT. SAKUNTALA SARDA
WIFE OF LATE SHIV SANKAR SARDA
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
7:ON THE DEATH OF SUCHIT SARDA ALIA SUJIT SARDA
HIS LEGAL HEIRS
7.1:NOORA SARDA
WIFE OF LT. SUCHIT SARDA ALIAS SUJIT SARDA
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
7.2:SHIVANI SARDA
DAUGHTER OF LT. SUCHIT SARDA ALIAS SUJIT SARDA
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
7.3:SHERYA SARDA
DAUGHTER OF LT. SUCHIT SARDA ALIAS SUJIT SARDA
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
8:SUNIL SARDA
SONS OF LATE SHIV SANKAR SARDA
RESPONDENT NOS. 3 AND 4 SINCE ATTAINED MAJORITY
JANIGAJ
SILCHAR TOWN
DISTRICT-CACHAR
ASSAM
9:ON THE DEATH OF SUGNI DEVI SARDA
HER HEIRS ARE
9.1:ON THE DEATH OF GOURI SANKAR SARDA
HIS LEGAL HEIRS
9.1.1:SMTI LILA DEVI SARDA
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WIFE OF LT. GOURI SANKAR SARDA
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
9.1.2:RAMESH SARDA
SON OF LT. GOURI SANKAR SARDA
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
9.1.3:MAHESH SARDA
SON OF LT. GOURI SANKAR SARDA
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
9.1.4:UMESH SARDA
SON OF LT. GOURI SANKAR SARDA
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
9.1.5:SMTI SUNITA SARDA
DAUGHTER OF LT. GOURI SANKAR SARDA
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
9.1.6:SMTI VINITA SARDA
DAUGHTER OF LT. GOURI SANKAR SARDA
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
9.2:RAVI SANKAR SARDA
SON OF LT. MULTAN SARDA
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
9.3:ON THE DEATH OF SANTOSH SARDA
HIS LEGAL HEIRS
9.3.1:SMTI SANGEETA SARDA
WIFE OF LT. SANTOSH SARDA
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
9.3.2:SUMIT SARDA
SON OF LT. SANTOSH SARDA
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
9.3.3:PRASHANT SARDA
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SON OF LT. SANTOSH SARDA
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
9.4:ON THE DEATH OF CHANDRA SARDA
HER LEGAL HEIRS
9.4.1:GOKUL CHAND BAGRI
SON OF UNKNOWN
RESIDENT OF RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
9.4.2:KUMAR BAGRI
SON OF SRI GOKUL CHAND BAGRI
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
9.4.3:SMTI MANISHA BAGRI
DAUGHTER OF SRI GOKUL CHAND BAGRI
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
9.5:SMT. INDU SARDA
N/G
9.6:SMT. USHA SARDA
N/G
9.7:SMT. SEEMA SARDA
N/G
9.8:SMT. NEEMA SARDA
N/G
9.9:SMT. ASHA SARDA
ALL ARE DAUGHTERS OF LATE MULTAN SARDA
RESIDENT OF JANIGANJ
SILCHAR TOWN
PARGONA-BARAKPAR
DISTRICT-CACHAR
ASSAM-788001
9.10:ON THE DEATH OF SMT. UMA SARDA ALIAS UMA TAPARIA
HER LEGAL HEIRS
9.10.1:PRAHLAD DAS TAPARIA
SON OF UNKNOWN
RESIDENT OFJANIGANJ BAZAAR
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SILCHAR - 788001
9.10.2:MANISH TAPARIA
SON OF SRI PRAHLAD DAS TAPARIA
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
9.10.3:ASHISH TAPARIA
SON OF SRI PRAHLAD DAS TAPARIA
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 788001
9.10.4:RISHI TAPARIA
SON OF SRI PRAHLAD DAS TAPARIA
RESIDENT OF JANIGANJ BAZAAR
SILCHAR - 78800
Advocate for the Petitioner : MR G N SAHEWALLA
Advocate for the Respondent : MR. S D PURKAYASTHA (FOR CAVEATOR)
BEFORE
HONOURABLE MR. JUSTICE HITESH KUMAR SARMA
ORDER
Date : 27-06-2022
The petitioners are represented by Mr. GN Sahewalla, learned senior counsel.
None appears for the respondents although the name of Mr. SD Purkayastha, learned counsel is reflected in the cause-list.
Issue notice.
Petitioners to take steps for service of notice upon the respondents by registered post with A/D within a period of seven days from today.
List the matter on 19th July, 2022. Till the next date fixed, status-quo as on date, shall be maintained in respect of the suit property as on the date of the impugned judgment and Page No.# 9/9
decree dated 31.03.2022, passed in Title Appeal No. 14/2000, by the learned Civil Judge No. 1, Cachar.
JUDGE
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